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Ttk Health Care Limited vs Intuc Ttk Health Care Employees Union
2026 Latest Caselaw 361 Mad

Citation : 2026 Latest Caselaw 361 Mad
Judgement Date : 22 January, 2026

[Cites 1, Cited by 0]

Madras High Court

Ttk Health Care Limited vs Intuc Ttk Health Care Employees Union on 22 January, 2026

Author: S. M. Subramaniam
Bench: S. M. Subramaniam
                                                                                  REV.APPL Nos. 18 and 19 of 2025


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 22-01-2026

                                                          CORAM

                                  THE HON'BLE MR JUSTICE S. M. SUBRAMANIAM

                                                            AND

                                    THE HON'BLE MR.JUSTICE C.KUMARAPPAN

                                         Rev.Appl. Nos. 18 and 19 of 2025



                  Rev.Appl.No.18 of 2025
                  TTK Health Care Limited
                  Now rep. by its president, TTN Complex, No.12,
                  K.P.N. Natham Road, Thiruvadarkovil, Puducherry
                  - 102, Formerly rep. by its Managing Director.
                                                                                                 ..Petitioner(s)

                                                              Vs



                1. INTUC TTK Health Care Employees Union
                   Rep. by its Secretary, (Aff.No.1841/RTU/2018),
                   No.1, Pillayar Kovil Street, Thirubuvanai Palayam,
                   Puducherry - 107.
                2. TTK Protective Devices Limited
                   Rep. by its Managing Director, now known as TTK
                   Healthcare Ltd - Protective Devices Division, Rep.
                   by its President, TTN Complex, No.12, K.P.N.
                   Natham Road, Thiruvadarkovil, Puducherry - 102.


                3. Packwell Packaging Products Limited
                   Now rep. by its Director, TTN Complex, No.12,
                   K.P.N. Natham Road, Thiruvadarkovil, Puducherry
                   - 102, Formerly Rep. by its Managing Director.




                                                                                                     __________
                                                                                                       Page 1 of 5
https://www.mhc.tn.gov.in/judis              ( Uploaded on: 27/01/2026 11:56:40 am )
                                                                                  REV.APPL Nos. 18 and 19 of 2025




                4. United Labour Federation
                   Rep. by its Joint Secretary, No.149, 4th Floor, C.J.
                   Complex, Thambu Chetty Street, Chennai - 001.


                                                                                              ..Respondent(s)

                Rev.Appl.No.19 of 2025
                TTK Health Care Limited
                Now rep. by its president, TTN Complex, No.12, K.P.N.
                Natham Road, Thiruvadarkovil, Puducherry - 102,
                Formerly rep. by its Managing Director.
                                                                                                ..Petitioner (s)

                                                              Vs

                1. United Labour Federation
                   Rep. by its Joint Secretary, No.149, 4th Floor, C.J.
                   Complex, Thambu Chetty Street, Chennai - 001.
                2. iNTUC tTK Health Care Employees Union
                   Rep. by its President/Secretary, No.1, Pillayar Kovil
                   Street, Thirubuvanai Palayam, Puducherry - 107.


                3. Packwell Packaging Products Limited
                   Now rep. by its Director, TTN Complex, No.12,
                   K.P.N. Natham Road, Thiruvadarkovil, Puducherry -
                   102, Formerly Rep. by its Managing Director.


                                                                                              ..Respondent(s)

                Prayer in Rev. Appl. No. 18 of 2025

                          The Review Application is filed under Order 47 Rule 1 read with Section
                114 of C.P.C. to review the Judgment dated 19.08.2024 passed in W.A.
                No.2471 of 2024.




                                                                                                     __________
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                                                                                     REV.APPL Nos. 18 and 19 of 2025




                Prayer in Rev. Appl. No. 19 of 2025

                          The Review Application is filed under Order 47 Rule 1 read with Section
                114 of C.P.C. to review the Judgment dated 19.08.2024 passed in W.A.
                No.2474 of 2024.



                           For Petitioner(s):      Mr. S.Ravi, Senior Counsel

                           in both Rev.Applns. For M/s.Ravi Law Chambers




                                                    COMMON ORDER

(Order of the Court was made by S. M. SUBRAMANIAM, J.)

The learned Senior Counsel appearing for the petitioner submits that, in

view of the subsequent developments, the cause became vanished.

2. Recording the submission made by the learned Senior Counsel

appearing for the petitioner, these Review Petitions are disposed of as

infructuous. There shall be no order as to costs.

                                                                                          (S.M.S.,J.)     (C.K.,J.)

                                                                                               22-01-2026

                Asi




                                                                                                        __________

https://www.mhc.tn.gov.in/judis                 ( Uploaded on: 27/01/2026 11:56:40 am )
                                                                              REV.APPL Nos. 18 and 19 of 2025




                To

1. INTUC TTK Health Care Employees Union Rep. by its Secretary, (Aff.No.1841/RTU/2018), No.1, Pillayar Kovil Street, Thirubuvanai Palayam, Puducherry – 107.

2. TTK Protective Devices Limited Rep. by its Managing Director, now known as TTK Healthcare Ltd - Protective Devices Division, Rep. by its President, TTN Complex, No.12, K.P.N. Natham Road, Thiruvadarkovil, Puducherry – 102.

3. Packwell Packaging Products Limited Now rep. by its Director, TTN Complex, No.12, K.P.N. Natham Road, Thiruvadarkovil, Puducherry - 102, Formerly Rep. by its Managing Director.

4. United Labour Federation Rep. by its Joint Secretary, No.149, 4th Floor, C.J. Complex, Thambu Chetty Street, Chennai - 001.

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/01/2026 11:56:40 am ) REV.APPL Nos. 18 and 19 of 2025

S.M.SUBRAMANIAM J.

AND

C.KUMARAPPAN J.

Asi

Rev.Appl. Nos. 18 and 19 of 2025

22-01-2026

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/01/2026 11:56:40 am )

 
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