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Anugraha Castings vs Anugraha Valve Castings Limited
2026 Latest Caselaw 289 Mad

Citation : 2026 Latest Caselaw 289 Mad
Judgement Date : 20 January, 2026

[Cites 2, Cited by 0]

Madras High Court

Anugraha Castings vs Anugraha Valve Castings Limited on 20 January, 2026

Author: C.V. Karthikeyan
Bench: C.V. Karthikeyan

CMA No. 264 of 2025

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 20-01-2026 CORAM THE HON'BLE MR JUSTICE C.V. KARTHIKEYAN AND THE HON'BLE MR.JUSTICE K.KUMARESH BABU CMA No. 264 of 2025 AND CMP No. 1969 of 2025

1. Anugraha Castings, 2/21-B, 2/21-C MGR Nagar, No. 4, Veerapandi Village, Coimbatore 641 019.

2. K.Gobinath Vice President, Anugraha Castings, 2/21-B, 2/21-C MGR Nagar, No. 4, Veerapandi Village, Coimbatore 641 019.

..Appellant(s) Vs.

Anugraha Valve Castings Limited Rep. by its Chairman and Managing Director Mr.R.Baskaran S/o. Shri Rathinam, Having its Registered office at 391/2, Sengoda Gounden Pudur, Arasur Village, Coimbatore 641 407.

..Respondent(s)

This Appeal filed under Section 13(1)(A) of Commercial Court Act r/w. Order 43 Rule 1 of CPC, prayed to allow this appeal by setting aside the order dated 20.01.2025 passed in I.A.No.2 of 2025 in C.O.S.No.2 of 2025 on the file of the Judge, Commericial Court (Commericial Judge Cadre), Coimbatore.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/01/2026 06:15:33 pm )

For Appellant(s): Mr.G.K.Muthukumar

For Respondent(s): Ms.Elizabeth Seshadri

Judgment

(Judgment of the Court was delivered by C.V.Karthikeyan J.)

The learned counsel appearing for the appellant seeks permission of this

Court to withdraw this Appeal and he has also made the following endorsement

to that effect:

"In view of the settlement judgment and decree before the Commercial Court, Coimbatore, the appellant prays to withdraw this CMA. Hence this Hon'ble Court may be pleased to withdraw this CMA"

2. In view of the endorsement made by the learned counsel for the appellant,

this Civil Miscellaneous Appeal stands dismissed as withdrawn. No costs.

Consequently, connected Civil Miscellaneous Petition is closed.

(C.V.K.,J.) (K.B.,J.) 20-01-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

smv

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/01/2026 06:15:33 pm )

C.V.KARTHIKEYAN J.

AND K.KUMARESH BABU J.

smv

AND

20-01-2026

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/01/2026 06:15:33 pm )

 
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