The District Registrar ... vs E.Suresh
2026 Latest Caselaw 284 Mad

Madras High Court

The District Registrar ... vs E.Suresh on 20 January, 2026

Author: R.Suresh Kumar

Bench: R.Suresh Kumar

                                                                                            W.A.No.3848 of 2025
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 20.01.2026

                                                               CORAM

                              THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
                                                and
                               THE HONOURABLE MR.JUSTICE SHAMIM AHMED

                                                  W.A.No.3848 of 2025
                                                          and
                                                 C.M.P.No.31520 of 2025

                1. The District Registrar (Administration),
                   District Registrar Office,
                   Thiruvallur District,
                   Thiruvallur – 602 001.

                2. The Sub Registrar,
                   Ponneri Sub-Registrar Office,
                   Ponneri – 601 204.                                                       ... Appellants
                                                                  -Vs-
                1. E.Suresh

                2. The Executive Officer,
                   Arulmigu Karikrishna Perumal Thirukoil,
                   Tamil Nadu HR&CE Department,
                   Thiruayarpaadi,
                   Ponneri – 601 204,
                   Thiruvallur District.                                                   ... Respondents

                PRAYER : Appeal filed under Clause XV of Letters Patent, against the order
                dated 31.01.2025 in W.P.No.2563 of 2025.
                                    For Appellants      :         Mr.P.Harish
                                                                  Government Advocate

                                    For Respondents :             Mr.N.R.Anantha Rama Krishna for R1
                                                                  Mr.N.R.R.Arun Natarajan
                                                                  Special Government Pleader for R2
                                                                  1/4



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                                                                                          W.A.No.3848 of 2025
                                                   JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

Mr.P.Harish, learned Government Advocate appearing for the appellants

seeks permission to withdraw the writ appeal and has made an endorsement to

that effect in the Court bundle.

2. Recording the said submission and the endorsement, the Writ Appeal is

dismissed as withdrawn. However, there shall be no order as to costs.

Consequently, connected miscellaneous petition is closed.

(R.S.K., J.) ( S.S.A., J.) 20.01.2026 NCC : Yes / No Index : Yes / No Speaking Order : Yes / No vji

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To

1. The District Registrar (Administration), District Registrar Office, Thiruvallur District, Thiruvallur – 602 001.

2. The Sub Registrar, Ponneri Sub-Registrar Office, Ponneri – 601 204.

3. The Executive Officer, Arulmigu Karikrishna Perumal Thirukoil, Tamil Nadu HR&CE Department, Thiruayarpaadi, Ponneri – 601 204, Thiruvallur District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/01/2026 01:58:50 pm )

R.SURESH KUMAR, J.

and SHAMIM AHMED, J.

vji

and

20.01.2026

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