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The Commissioner vs P.S.Arumugam
2026 Latest Caselaw 274 Mad

Citation : 2026 Latest Caselaw 274 Mad
Judgement Date : 20 January, 2026

[Cites 1, Cited by 0]

Madras High Court

The Commissioner vs P.S.Arumugam on 20 January, 2026

                                                                                          S.A. No.390 of 2013
                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 20.01.2026

                                                        CORAM:

                             THE HONOURABLE DR. JUSTICE A.D. MARIA CLETE

                                               S.A. No. 390 of 2013
                                                       and
                                                 M.P.No.1 of 2013

                     The Commissioner,
                     Dharamapuri Municipality,
                     Dharmapuri.                                                      ...Appellant

                                                        Vs.

                     P.S.Arumugam
                     2.M.Jagadeeswari
                     3.S.Bhavana
                     4.C.Shanmugavalli
                     5.M.Udhayachandran
                     6.Kamal Basha

                     (R2 to 6 are impleaded vide court order dated
                     15.03.2024 made in C.M.P.No.3693 of 2024 in
                     S.A.No.390 of 2013 (VLNJ)
                                    ...Respondents

                     PRAYER:
                          Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and decree dated 13.10.2009 made in
                     A.S.No.1 of 2009 on the file of the Subordinate Court, Dharmapuri,
                     confirming the decree and Judgment dated 30.09.2008 made in
                     O.S.No.228 of 1999 on the file of the District Munsif Court, Dharmapuri.


                     APPEARANCE OF PARTIES:
                     1/4


https://www.mhc.tn.gov.in/judis             ( Uploaded on: 21/01/2026 06:10:51 pm )
                                                                                              S.A. No.390 of 2013
                                  For Appellant          : No appearance.

                                  For Respondents         : No appearance.


                                                   JUDGMENT

When this matter was listed on 09.01.2026, there is no

representation for the appellant and this case was listed under the caption

'For Dismissal' today. Even today, there is no appearance for the learned

counsel for the appellant and the respondents.

2.Hence, this appeal is dismissed for non-prosecution. No costs.

Consequently, the connected miscellaneous petitions, if any, shall stand

closed.

20.01.2026

ay Index: Yes / No Speaking Order / Non-speaking Order Neutral Citation : Yes / No

To

1. The Subordinate Court, Dharmapurti.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/01/2026 06:10:51 pm )

2.The District Munsif Court, Dharmapuri.

3.The Section Officer, V.R.Section, High Court of Madras, Chennai.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/01/2026 06:10:51 pm )

DR. A.D. MARIA CLETE, J

ay

20.01.2026

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/01/2026 06:10:51 pm )

 
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