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Zee Entertainment Enterprises Limited vs Bharat Sanchar Nigam Limited
2026 Latest Caselaw 177 Mad

Citation : 2026 Latest Caselaw 177 Mad
Judgement Date : 12 January, 2026

[Cites 7, Cited by 0]

Madras High Court

Zee Entertainment Enterprises Limited vs Bharat Sanchar Nigam Limited on 12 January, 2026

Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
                                                                                       C.S.(Comm.Div)No.279 of 2025
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED :12.01.2026

                                                        CORAM :

                    THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                           C.S.(Comm.Div)No.279 of 2025
                                          and O.A.Nos.1044 & 1045 of 2025


                 Zee Entertainment Enterprises Limited,
                 18th Floor, A Wing, Marathon Futurex,
                 N.M. Joshi Marg, Lower Parel, Mumbai 400013
                 And also branch office at No. 33B,
                 Olympia Platina, 2nd Floor,
                 SIDCO Industrial Estate, Chennai 600032.
                                                                                                .. Plaintiff


                                                              vs.


                 1. Bharat Sanchar Nigam Limited,
                 Bharath Sanchar Bhavan,
                 Harish Chandra Mathur Lane,
                 Janpath, New Delhi-110001.

                 2.Mahanagar Telephone Nigam Ltd.,
                 5th Floor, Mahanagar Door Sanchar Sadan,
                 9, CGO Complex, Lodhi Road,
                 New Delhi-110003.

                 3. Bharti Airtel Limited
                 Bharti Crescent, 1, Nelson Mandela Road,
                 Vasant Kunj, Phase II, New Delhi - 110 070.
                 Page 1 of 8




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 12/01/2026 07:07:36 pm )
                                                                                    C.S.(Comm.Div)No.279 of 2025


                 4. Hathway Cable and Datacom Limited,
                 802, 8th floor, Interface -11,
                 Link Road, Malad West, Mumbai,
                 Maharashtra - 400 064.

                 5. Tata Communication Limited
                 Tower 4, 4th to 8th Floor, Equinox Business Park,
                 LBS Marg, Kurla (W), Mumbai 400070.

                 6. Vodafone India Limited,
                 Suman Tower, Plot No18, Sector-11,
                 Gandhinagar, Gujarat-382011.

                 7. Idea Cellular Limited,
                 Suman Tower, Plot No. 18, Sector 11,
                 Gandhinagar, Gujarat -382 011.

                 8. Tata Teleservices Ltd.,
                 10th Floor, Tower I, Jeevan Bharati,
                 124, Connaught Circus, New Delhi 110001.

                 9. GTPL Hathway Ltd.,
                 202, 2nd Floor, Sahajanand Shopping Centre,
                 Opp. Swaminarayan Temple, Shahibaugh,
                 Ahmedabad 380004.

                 10. Tikona Digital Private Limited
                 Office 3A, 3rd Floor, “Corpora” LBS Marg,
                 Bhandup (West), Mumbai - 400 078.

                 11. BG Broadband India Private Limited
                 Plot No. 54, Marol Industrial Cooperative Area,
                 Off. Andheri Kurla Road, Andheri (East), Mumbai 400 059.


                 12. Sify Technologies Limited,
                 2nd Floor, TIDEL PARK, No. 4, Canal Bank Road,
                 Chennai - 600 113.


                 Page 2 of 8




https://www.mhc.tn.gov.in/judis           ( Uploaded on: 12/01/2026 07:07:36 pm )
                                                                                    C.S.(Comm.Div)No.279 of 2025
                 13. Siti Broadband Services Pvt. Ltd.,
                 B - 10, Lawrence Road, Industrial Area,
                 New Delhi North West, DL 110033 IN.

                 14. You Broadband and Cable India Ltd.,
                 2nd and 3rd Floor, IQARA Centre,
                 Near Gujarat Gas Circle, Adajan-Hazaria Road,
                 Surat – 395009.

                 15. Asianet Satellite Communications,
                 2A, II floor, LeelaInfopark, Technopark Limited,
                 Kazhakkoottam, Thiruvananthapuram, Kerala – 695581.

                 16. Data Infosys Limited,
                 Station Road, Durgapura, Jaipur 302018.

                 17. Readylink internet Services Limited,
                 Galaxy, Plot no. 7, Sakhthi Colony, RK Puram,
                 Ganpathy, Coimbatore - 641006.

                 18. Nettlinx Limited,
                 5-9-22, 3rd floor, My Home Sarovar Plaza,
                 Secretariat Road, Saifabad, Hyderabad-500004.

                 19. City Online Services Limited,
                 701, 7th Floor, Aditya Trade Center, Ameerpet,
                 Hyderabad-500 038.

                 20. Pioneer eLabs Limited,
                 Pioneer Towers, 17th Floor, Plot No.16,
                 Survey No.64, Software Unit Layout,
                 APIIk, i-Tech City, Madhapur, Hyderabad – 500080.


                 21. AT & T Global Network Service India Pvt Ltd,
                 13th floor, 1305-06, Mohan Dev House,
                 13, Tolstoy Marg, New Delhi-110 001.

                 22. Southern Online Bio Technologies Limited,
                 Flat no. A3, 3rd floor, office block,
                 Samrat Complex, Saifabad, Hyderabad-500004.
                 Page 3 of 8




https://www.mhc.tn.gov.in/judis           ( Uploaded on: 12/01/2026 07:07:36 pm )
                                                                                     C.S.(Comm.Div)No.279 of 2025


                 23. Reliance Jio Infocomm Limited,
                 9th floor Maker Chambers IV,
                 222, Nariman Point, Mumbai-400 021.

                 24. Limras Eronet Broadband Services Private Limited,
                 Doshi Towers, First Floor 156,
                 Poonamalle High Road, Kilpauk, Chennai-600 010.

                 25. RS Broadband Service India Private Limited,
                 Doshi Towers, First Floor, Old No. 156,
                 New No. 205, Poonamalle High Road,
                 Kilpauk, Chennai 600010.

                 26. Spectra ISP Networks Pvt. Ltd.,
                 Plot No. 21-22, 3rd Floor,
                 UdyogVihar, Phase IV, Gurgaon - 122 015.

                 27. Essel Shyam Communications Ltd.,
                 1121, Hemkunt Chambers, 11th Floor,
                 89, Nehru Place, New Delhi-110019 India.

                 28. Five Network Solution (I) Ltd
                 A/301-303, Everest Grande, Mahakali Caves Road,
                 Andheri East, Mumbai - 400 093.

                 29. Atria Convergence Technologies Limited
                 No. 17 / 68, Chevalier Shivaji Ganesan Street,
                 New Colony, T. Nagar, Chennai- 600017.


                 30. Action Lane
                 No. 16, No. 1A, Kalpana Apartments, 1st Street,
                 Above Padmanaba Nagar Electricity Board,
                 Adyar, Chennai – 600020.

                 31. Jak Communications Pvt. Ltd.,
                 No. 4, J Block, Near 6th Avenue,
                 Anna Nagar East, Chennai – 600102.


                 Page 4 of 8




https://www.mhc.tn.gov.in/judis            ( Uploaded on: 12/01/2026 07:07:36 pm )
                                                                                        C.S.(Comm.Div)No.279 of 2025
                 32. C32 Cable Net Pvt. Ltd.,
                 old No. 284, New No. 204,
                 Shanmugam Salai, Royapettah, Chennai - 600 014.

                 33. Thamizhaga Cable TV Communication Pvt. Ltd.,
                 No. 9 A/5, Club Road, Near Mittai Shop,
                 Chetpet, Chennai – 600031.                                                      .. Defendants




                 Prayer : Plaint is filed under Order VII Rule 1 of the CPC, 1908 and Order IV

                 Rule 1 of the Original Side Rules, 1956 Read With Sections 51, 52, 55 and 62

                 of the Copyright Act, 1957 and the Copyright (Amendment) Act, 2012 and

                 Section 7 of the Commercial Courts Act, 2015, praying to grant a judgment and

                 decree on the following terms:-

                           (a) A permanent injunction restraining defendants 1 to 29 or any other
                 person or such other websites which are discovered by the plaintiff after the
                 release of the movie from infringing the cinematographic film “JATADHARA”
                 and said work be directed to block all websites / web pages and future websites
                 (including their prefix and suffix) and those non-complaint websites mentioned
                 in Schedule - A hosting contents that relate to the Plaintiff's copyright protected
                 cinematographic film “JATADHARA” in any manner, thereby restraining the
                 unauthorised copying, transmission, communication or make available or
                 display or release or show or upload or download or exhibit or play and/or in
                 any manner communicate in and/or through their services immediate of receipt
                 of details of such infringing websites/web pages in writing;

                 Page 5 of 8




https://www.mhc.tn.gov.in/judis               ( Uploaded on: 12/01/2026 07:07:36 pm )
                                                                                           C.S.(Comm.Div)No.279 of 2025
                           (b) A permanent injunction restraining Defendants 30 to 33 or any other
                 person or entity from infringing the cinematographic film “JATADHARA” by
                 themselves,        their    partners/proprietor/directors,               heirs,    representatives,
                 successors in business, assigns, distributors, agents, servants or anyone
                 claiming through them or under them from infringing the Plaintiff's
                 copyrighted cinematographic film “JATADHARA”                             by copying, recording,
                 reproducing or allowing camcording or allowing others to transmit,
                 communicate or make available or distributing or duplicating or displaying or
                 releasing or showing or uploading or downloading or exhibiting or playing
                 and/or in any manner whatsoever from communicating the cinematographic
                 film “JATADHARA” and said Work without a proper license from the Plaintiff
                 or in any other manner which would violate/infringe the Plaintiff's copyrighted
                 cinematographic film “JATADHARA” through different mediums including
                 but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, Direct to home
                 services, internet services, multimedia messaging services, pen drives, hard
                 drives, tapes, DAS, satellite, Conditional Access Systems or in any other
                 medium/manner whatsoever.
                           (c) For costs of the suit.


                 For Plaintiff : Mr.S.Deepak for M/s.P.K.Law Firm



                                                         JUDGMENT

Learned counsel for the plaintiff submits that he has been instructed to

withdraw the suit. He has made an endorsement for the said purpose.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/01/2026 07:07:36 pm ) C.S.(Comm.Div)No.279 of 2025 Therefore, C.S.(Comm.Div)No.279 of 2025 is dismissed as withdrawn without

any order as to costs. Consequently, connected O.A.Nos.1044 & 1045 of 2025

stand closed.

12.01.2026

Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No

kj

To

Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi - 110 001.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/01/2026 07:07:36 pm ) C.S.(Comm.Div)No.279 of 2025

SENTHILKUMAR RAMAMOORTHY,J.

Kj

C.S.(Comm.Div)No.279 of 2025 and O.A.Nos.1044 & 1045 of 2025

12.01.2026

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/01/2026 07:07:36 pm )

 
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