Vr Natesan vs R. Sundarammal
2026 Latest Caselaw 1940 Mad

Madras High Court

Vr Natesan vs R. Sundarammal on 16 April, 2026

CRP No. 562 of 2026

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 16-04-2026 CORAM THE HON'BLE MRS.JUSTICE N. MALA CRP No. 562 of 2026 AND CMP NO. 3054 OF 2026 VR Natesan S/o PL Ct Veerappan, No 384, Bhrathi Park Road, No 2 Saibaba Colony, Coimbatore ..Petitioner(s) Vs

1. R. Sundarammal W/o Rangaiah Gowder, 434, KR Colony, Karamadai 641 204, Mettupalayam Tk

2. Papathi W/o. Sivaswamy, No.126/40, Annamalai Mudaliar Street, Karamadai, Mettupalayam Taluk.

3. Susheela W/o. kanagaraj, No.16C, Ramakrishnan Nagar, Teachers Colony, Karamadai, Mettupalayam Taluk.

4. R. Chinnaraj S/o. Late. Rengayya Gowder, 3/24, Kalaittiyur, Chikkarampalayam Village, Karamadai, Mettupalayam Taluk.

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5. R. Vasanth Kumar S/o. Rajendran, D.No.2/104, Tholampalayam, Karamadai 641 104, Mettupalayam Taluk.

..Respondent(s)

VR Natesan S/o PL Ct Veerappan, No 384, Bhrathi Park Road, No 2 Saibaba Colony, Coimbatore ..Appellant(s) Vs

1. R. Sundarammal W/o Rangaiah Gowder, 434, KR Colony, Karamadai 641 204, Mettupalayam Tk

2. Papathi W/o. Sivaswamy, No.126/40, Annamalai Mudaliar Street, Karamadai, Mettupalayam Taluk.

3. Susheela W/o. kanagaraj, No.16C, Ramakrishnan Nagar, Teachers Colony, Karamadai, Mettupalayam Taluk.

4. R. Chinnaraj S/o. Late. Rengayya Gowder, 3/24, Kalaittiyur, Chikkarampalayam Village, Karamadai,

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Mettupalayam Taluk.

5. R. Vasanth Kumar S/o. Rajendran, D.No.2/104, Tholampalayam, Karamadai 641 104, Mettupalayam Taluk.

..Respondent(s)

Civil Revision Petition filed under Article 227 of the Constitution of India praying to Strike Off the petition in EA No.2 of 2024 in EP No.90 of 2023 in OS No.739 of 2009 on the file of the Subordinate Judge, Mettupalayam.

To grant Interim Stay of all further proceedings in EA No.2 of 2024 in EP No.90 of 2023 on the file of the Subordinate Judge, Mettupalayam pending disposal of the above Revision and thus render justice.

For Petitioner(s): M/s. C.T. Murugappan M. Lalitha S.Y. Shaheedha Fathima

For Respondent(s): M/s.R.Vinoth Kumar R.Sidharth R.Kamalesh For R5 M/s.K.M.C.Arun Mokan Mithelesh Meenakshi.S Ajith Kishore For R4 RR1 To 3 No appearance

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Order

The learned counsel for the petitioner seeks permission of this Court to

withdraw the civil revision petition and he has also made an endorsement in the

petition to that effect.

2.Recording the submission and the endorsement made by the learned

counsel for the petitioner, this Civil Revision Petition is dismissed as

withdrawn. No costs. Consequently, the connected miscellaneous petition is

closed.

16-04-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

AP

1. R. Sundarammal W/o Rangaiah Gowder, 434, KR Colony, Karamadai 641 204, Mettupalayam Tk

2. Papathi W/o. Sivaswamy, No.126/40, Annamalai Mudaliar Street, Karamadai, Mettupalayam Taluk.

3. Susheela W/o. kanagaraj, No.16C, Ramakrishnan Nagar, Teachers Colony, Karamadai, Mettupalayam Taluk.

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4. R. Chinnaraj S/o. Late. Rengayya Gowder, 3/24, Kalaittiyur, Chikkarampalayam Village, Karamadai, Mettupalayam Taluk.

5. R. Vasanth Kumar S/o. Rajendran, D.No.2/104, Tholampalayam, Karamadai 641 104, Mettupalayam Taluk.

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N.MALA J.

AP

AND CMP NO. 3054 OF 2026

16-04-2026

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