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V.Sathiyanarayanan vs The District Collector,
2026 Latest Caselaw 1642 Mad

Citation : 2026 Latest Caselaw 1642 Mad
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Madras High Court

V.Sathiyanarayanan vs The District Collector, on 7 April, 2026

Author: Abdul Quddhose
Bench: Abdul Quddhose
                                                                     WP No. 11925 of 2026


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED: 07-04-2026
                                                     CORAM
                             THE HONOURABLE MR JUSTICE ABDUL QUDDHOSE
                                              WP No. 11925 of 2026


                1. V.Sathiyanarayanan
                S/o.D.Veeraragavan, No.19-20,
                Dhanalakshmi Nagar Extension,
                Kundusalai, Cuddalore - 607 001.
                                                                     Petitioner(s)
                                                        Vs
                1. The District Collector,
                O/o.the District Collector Office,
                Kallakurichi District.
                2.The Revenue Divisional Officer,
                O/o.the Revenue Divisional Office,
                Ulundhurpet Taluk, Kallakurichi
                District.
                3.The Revenue Tahsildar,
                O/o.the Revenue Tahsildar Office,
                Ulundhurpet Taluk, Kallakurichi
                District.
                4.The Village Administrative Officer,
                Thirunavalur Village, Ulundhurpet
                Taluk, Kallakurichi District.
                5.The Land Surveyor,
                O/o.The Land Surveyor, Ulundhurpet
                Taluk, Kallakurichi District.
                6.The Inspector of Police,
                Thirunavalur Station, Ulundhurpet
                Taluk, Kallakurichi District.
                                                                     Respondent(s)


https://www.mhc.tn.gov.in/judis
                                                                          WP No. 11925 of 2026




                                                 WP No. 11925 of 2026
                PRAYER
                To directing the respondents 3 to 5 to survey the petitioners land in
                S.No.167/2A2 total extend of 19, 184 Sq.ft situated at Thirunavalur Village,
                Ulundhurpet Taluk, Kallakurichi District for fencing stone with barbed wire
                around four corners of the petitioners land by considering the challan
                No.2025/0123/33/006207 dated 01.04.2025 within the time period fixed by this
                Hon'ble Court.
                                                   WP No. 11925 of 2026
                                  For Petitioner(s):   M/s.M.Rohini
                                                       A.Vivek
                                                       S.Selvamani
                                                       S.Shalini
                                                       N.S.Annalakshmi
                                  For Respondent:     Mr. R. P. Murugan Raja, learned
                                                      Government Advocate for R1 to
                                                      R5

                                                      Mr. V. Meganathan, learned
                                                      Government Advocate (Crl. Side)
                                                      for R6
                                                        ORDER

This writ petition has been filed seeking for a direction to the respondents

3 to 5 to survey and demarcate the property, which according to the petitioner is

owned by him, based on his online application dated 01.04.2025 within a time

frame to be fixed by this Court.

2. The petitioner had submitted an online application on 01.04.2025 for

the aforesaid purpose. Since the same has not been considered till date, the

petitioner has filed this writ petition.

https://www.mhc.tn.gov.in/judis

3. Mr.D.Ravichander, learned Special Government Pleader accepts notice

on behalf of the respondents 1 to 5. Mr. V. Meganathan, learned Government

Advocate (Crl. Side) accepts notice on behalf of the sixth respondent.

4. This Court is not expressing any opinion on the merits of the

petitioner’s representation.

5. No prejudice will be caused to the respondents 3 and 5 if the said

authorities are directed to survey and demarcate the boundaries of the

petitioner’s property, morefully described in the prayer to this writ petition, after

hearing the objections if any from the neighbouring land owners as well as any

other party whom they deem it fit. Accordingly, this writ petition is disposed of

in the following manner:-

(a) Before surveying the lands in question, the

respondents 3 and 5 are directed to issue notice to the

neighbouring land owners and also to any other party, whom

they deem it fit to enquire.

(b) After receiving objections if any and after

considering the same, the respondents 3 and 5 shall conduct

survey and demarcate the boundaries of the property,

morefully described in the prayer to this writ petition, on

https://www.mhc.tn.gov.in/judis

merits and in accordance with law, within a period of 12

weeks from the date of receipt of a copy of this order.

(c) If the need arises for police assistance and on a

request made by the third respondent, the sixth respondent

shall render police assistance for the effective implementation

of this order.

No Costs.

07-04-2026 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No ab

https://www.mhc.tn.gov.in/judis

To

1.The District Collector, O/o.the District Collector Office, Kallakurichi District.

2.The Revenue Divisional Officer, O/o.the Revenue Divisional Office, Ulundhurpet Taluk, Kallakurichi District.

3.The Revenue Tahsildar, O/o.the Revenue Tahsildar Office, Ulundhurpet Taluk, Kallakurichi District.

4.The Village Administrative Officer, Thirunavalur Village, Ulundhurpet Taluk, Kallakurichi District.

5.The Land Surveyor, O/o.The Land Surveyor, Ulundhurpet Taluk, Kallakurichi District.

6.The Inspector of Police, Thirunavalur Station, Ulundhurpet Taluk, Kallakurichi District.

https://www.mhc.tn.gov.in/judis

ABDUL QUDDHOSE J.

ab

07-04-2026

https://www.mhc.tn.gov.in/judis

 
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