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Madras High Court
L.Selvanathan vs The Commissioner Of Treasuries And ... on 7 April, 2026
Author: P.T.Asha
Bench: P.T. Asha
WP No. 13173 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07-04-2026
CORAM
THE HONOURABLE MS. JUSTICE P.T. ASHA
WP No. 13173 of 2026
AND
WMP NO. 14432 OF 2026
1. L.Selvanathan
S/o. Late. Thiru Lourdusami, B2,
Subhiksha Apartments, 22/26
Sherfudeen Street, Choolaimedu,
Chennai-600 094
Petitioner(s)
Vs
1. THE COMMISSIONER of
Treasuries and Accounts,
3rd Floor, Perasiriyar Anbalagan
maaligai, Integrated Compex for
Finance Department, Nandanam,
Chennai-600 035
2.The District collector /Chairman,
District Level Empowered Committee,
Under the New Health, Insurance
Scheme 2022, Singaravelar Maaligai,
No.62, Rajaji Saalai, Chennai-600 001
3.The Joint Director of Medical and
Rural Health Serivces,
/Grievance Redressal Officer, (Under
the New Health Insurance Scheme,
2022 ) or Pensioners of the Government
of Tami Nadu) O/o. Joint Director of
Medical and Rural Health Services,
DMS Complex, No.59 Anna Salai,
Teynampet, Chennai-600 006
4.the Chief Manager
https://www.mhc.tn.gov.in/judis
WP No. 13173 of 2026
United India Insurance company
Limited, Divisional Officer -010600 5th
Floor, PLA Rathna Tower No.212
Anna Salai, Chennai600 006
Respondent(s)
WMP No. 14432 of 2026
1. L.Selvanathan
S/o. Late. Thiru Lourdusami, B2,
Subhiksha Apartments, 22/26
Sherfudeen Street, Choolaimedu,
Chennai-600 094
Petitioner(s)
Vs
1. THE COMMISSIONER of
Treasuries and Accounts,
3rd Floor, Perasiriyar Anbalagan
maaligai, Integrated Compex for
Finance Department, Nandanam,
Chennai-600 035
2.The District collector /Chairman,
District Level Empowered Committee,
Under the New Health, Insurance
Scheme 2022, Singaravelar Maaligai,
No.62, Rajaji Saalai, Chennai-600 001
3.The Joint Director of Medical and
Rural Health Serivces,
/Grievance Redressal Officer, (Under
the New Health Insurance Scheme,
2022 ) or Pensioners of the Government
of Tami Nadu) O/o. Joint Director of
Medical and Rural Health Services,
DMS Complex, No.59 Anna Salai,
Teynampet, Chennai-600 006
4.the Chief Manager
United India Insurance company
Limited, Divisional Officer -010600 5th
Floor, PLA Rathna Tower No.212
Anna Salai, Chennai600 006
https://www.mhc.tn.gov.in/judis
WP No. 13173 of 2026
Respondent(s)
WP No. 13173 of 2026
For Petitioner(s): R.Prem Narayan
N. Om Prakash
For Respondent: Mr. M.Bindran
Additional Government Pleader
ORDER
Mr.M.Bindran, learned Additional Government Pleader takes notice
for respondents 1 to 3.
2. Notice to the 4th respondent returnable by 25.06.2026. Private
notice is also permitted.
Kan 07-04-2026
Index:Yes/No
Speaking/Non-speaking order
Internet:Yes
Neutral Citation:Yes/No
https://www.mhc.tn.gov.in/judis
To
1.THE COMMISSIONER of Treasuries
and Accounts,
3rd Floor, Perasiriyar Anbalagan
maaligai, Integrated Compex for
Finance Department, Nandanam,
Chennai-600 035
2.The District collector /Chairman,
District Level Empowered Committee,
Under the New Health, Insurance
Scheme 2022, Singaravelar Maaligai,
No.62, Rajaji Saalai, Chennai-600 001
3.The Joint Director of Medical and
Rural Health Serivces,
/Grievance Redressal Officer, (Under
the New Health Insurance Scheme,
2022 ) or Pensioners of the Government
of Tami Nadu) O/o. Joint Director of
Medical and Rural Health Services,
DMS Complex, No.59 Anna Salai,
Teynampet, Chennai-600 006
4.the Chief Manager
United India Insurance company
Limited, Divisional Officer -010600 5th
Floor, PLA Rathna Tower No.212
Anna Salai, Chennai600 006
To
1.THE COMMISSIONER of Treasuries
and Accounts,
3rd Floor, Perasiriyar Anbalagan
maaligai, Integrated Compex for
Finance Department, Nandanam,
Chennai-600 035
https://www.mhc.tn.gov.in/judis
2.The District collector /Chairman,
District Level Empowered Committee,
Under the New Health, Insurance
Scheme 2022, Singaravelar Maaligai,
No.62, Rajaji Saalai, Chennai-600 001
3.The Joint Director of Medical and
Rural Health Serivces,
/Grievance Redressal Officer, (Under
the New Health Insurance Scheme,
2022 ) or Pensioners of the Government
of Tami Nadu) O/o. Joint Director of
Medical and Rural Health Services,
DMS Complex, No.59 Anna Salai,
Teynampet, Chennai-600 006
4.the Chief Manager
United India Insurance company
Limited, Divisional Officer -010600 5th
Floor, PLA Rathna Tower No.212
Anna Salai, Chennai600 006
https://www.mhc.tn.gov.in/judis
P.T.ASHA J.
Kan
AND WMP NO. 14432
OF 2026
07-04-2026
https://www.mhc.tn.gov.in/judis
