K.Gunadharan vs G.L.Krishnamoorthy
2025 Latest Caselaw 7398 Mad

Madras High Court

K.Gunadharan vs G.L.Krishnamoorthy on 23 September, 2025

                                                                    1
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 23.09.2025

                                                            CORAM :

                                  THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE
                                                    S.A.No.1181 of 2014
                                                           and
                                                      M.P.No.1 of 2014
                    K.Gunadharan                                                               ... Appellant
                                                                  Vs.
                    G.L.Krishnamoorthy                                                           ...Respondent

                    PRAYER : This Second Appeal is filed under Section 100 of CPC to set

                    aside the Judgment and Decree passed by the Principal Subordinate Court,

                    Erode District dated 24.06.2014 in A.S.No.49 of 2013 reversing the Fair and

                    Final Order dated 01.07.2013 made in I.A.No.33 of 2013 in OS.No.138 of

                    2010 on the file of the I Additional District Munsif Court, Erode District.

                              For Appellant            : No Appearance
                              For Respondent         : Mr.S.Rajmakesh
                                                          JUDGMENT

When this matter was called on 16.09.2025, there is no representation

for the appellant and hence, this matter has been listed today i.e., on

23.09.2025 under the caption, 'For Dismissal'. Even today, there is no

representation for the appellant.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 06:34:17 pm )

2. Hence, this appeal is dismissed for non-prosecution. Consequently,

connected miscellaneous petition is closed. No costs.

                    Index: Yes/No                                                        23.09.2025
                    Speaking/Non-speaking Order
                    gv/ay









https://www.mhc.tn.gov.in/judis                ( Uploaded on: 23/09/2025 06:34:17 pm )





                    To

1. The Principal Subordinate Court, Erode District

2. The I Additional District Munsif Court, Erode District.

3. The Section Officer,

V.R.Section,

High Court, Madras.

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Dr. A.D.MARIA CLETE.,J gv/ay

and

23.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 06:34:17 pm )