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K.Senthil Kumar vs The Sub Registrar
2025 Latest Caselaw 7060 Mad

Citation : 2025 Latest Caselaw 7060 Mad
Judgement Date : 15 September, 2025

Madras High Court

K.Senthil Kumar vs The Sub Registrar on 15 September, 2025

Author: S.M.Subramaniam
Bench: S.M.Subramaniam, C.Saravanan
                                                                                           W.A.No.213 of 2024
                                                                                         ---------------------------
                                  THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 15.09.2025
                                                           CORAM:
                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                 AND
                                 THE HONOURABLE MR.JUSTICE C.SARAVANAN

                                                   W.A.No. 213 of 2024

                1.K.Senthil Kumar
                2.B.Udayakumar
                3.B.Harikrishnan
                4.Ganesa Moorthy
                5.Lakshmi                                                                ...Appellants

                                                                Vs.


                The Sub Registrar,
                O/o. Sub Registrar, Yercaud,
                Hospital Road,
                Taluk Office Complex,
                Yercaud, Salem District – 636 601.                                       ...Respondent

                PRAYER: The Writ Appeal filed under Clause 15 of the Letters Patent praying
                to set aside the order dated 16.10.2023 passed in W.P.No.29832 of 2023.

                                  For Appellants      : No appearance
                                  For Respondent      : Mr.V.Manoharan,
                                                        Addl. Govt. Pleader


                                                             ******

                                                    JUDGMENT



https://www.mhc.tn.gov.in/judis                ( Uploaded on: 18/09/2025 11:05:40 am )

---------------------------

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.) When the matter was taken up for hearing on 11.09.2025, there was no representation for the appellants. Hence, the matter was directed to be listed under the caption “for dismissal” today. Even today, there is no representation for the appellants. Hence, this Writ Appeal is dismissed for non-prosecution. No costs.

                                                                           (S.M.S., J.)       (C.S.N., J.)
                                                                                     15.09.2025
                dsa
                Index            :Yes/No
                Neutral Citation :Yes/No

Speaking/Non-speaking order

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/09/2025 11:05:40 am )

---------------------------

To:

The Sub Registrar, O/o. Sub Registrar, Yercaud, Hospital Road, Taluk Office Complex, Yercaud, Salem District – 636 601.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/09/2025 11:05:40 am )

--------------------------- S.M.SUBRAMANIAM, J.

and C.SARAVANAN, J.

dsa

15.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/09/2025 11:05:40 am )

 
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