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M.Karthik Prabhu vs The Sub Registrar
2025 Latest Caselaw 6780 Mad

Citation : 2025 Latest Caselaw 6780 Mad
Judgement Date : 8 September, 2025

Madras High Court

M.Karthik Prabhu vs The Sub Registrar on 8 September, 2025

Bench: S.M.Subramaniam, C.Saravanan
                                                                                           W.A.No.1835 of 2025


                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 08.09.2025

                                                         CORAM :

                                  THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM
                                                    AND
                                    THE HON'BLE MR.JUSTICE C.SARAVANAN

                                                W.A.No.1835 of 2025
                                                       and
                                                CMP.No.14029 of 2025

                    M.Karthik Prabhu                                        ...          Appellant
                                                                Vs.
                    1.The Sub Registrar,
                      Singanallur,
                      4/101A, Thottangal Veethi,
                     Tiruchy Road, Ottorpalayam,
                     Chindamaniputhur Post,
                      Coimbatore - 641 015.

                    2.M.Devaki
                    3.M.Boopalakrishnan                                     ...          Respondents


                    PRAYER: The Writ Appeal has been filed under Section 15 of Letters
                    Patent against the order of this Court dated 23.07.2024 made in
                    W.P.No.20243 of 2024.

                                    For Appellant        : Ms.G.Baby Shalini
                                                           for Mr.C.Deepak Kumar




                    1/4



https://www.mhc.tn.gov.in/judis                ( Uploaded on: 11/09/2025 04:40:56 pm )
                                                                                         W.A.No.1835 of 2025


                                    For Respondent       : Mr.U.Baranidharan
                                    No.1                   Spl.Govt.Pleader

                                    For Respondent       : Mr.Subhang P. Nair
                                    Nos.2 & 3              for Mr.Prahalad K.Bhat

                                                    JUDGMENT

(The judgment of this Court was made by S.M.Subramaniam,J.,)

The appellant is a third party to the writ proceedings instituted by

the second respondent Srimathi. M.Devaki, who is none other than the

mother of the appellant.

2.The writ petition came to be filed challenging the show cause

notice issued by the Sub-Registrar, Singanallur, Coimbatore District dated

19.06.2024 asking the second respondent to produce the copy of the

parent document No.1263/1981 to verify the title of the presentment of the

document for registration.

3.Instead of filing the said document by submitting an explanation,

the second respondent has chosen to file the writ petition. The writ

petition was allowed only on the ground that the principle laid down in the

case of N.Ramayee Vs. Sub-Registrar reported in (2020) 6 CTC 697 to

be applied and consequently, the writ petition was allowed.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/09/2025 04:40:56 pm )

4.Now, it is brought to the notice of this Court that the subject

document was registered by Sub-Registrar, Singanallur on 13.05.2024 in

document No.10034/2024, even before passing of the impugned writ order

on 23.07.2024. Pertinently, the appellant has instituted a civil suit in

O.S.No.930 of 2023, which is now pending on the file of the first

Additional District Court, Coimbatore. Thus, the parties are at liberty to

work out their remedy before the civil Court.

With this observation, the writ appeal stands disposed of. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                   (S.M.S.J)      (C.S.N.J)
                                                                          08.09.2025
                    Index            : Yes/No
                    Internet         : Yes/No
                    Speaking order/Non-Speaking order
                    Neutral Citation : Yes/No
                    sms
                    To
                    1.The Sub Registrar,

Singanallur, 4/101A, Thottangal Veethi, Tiruchy Road, Ottorpalayam, Chindamaniputhur Post, Coimbatore - 641 015.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/09/2025 04:40:56 pm )

S.M.SUBRAMANIAM,J., and C.SARAVANAN,J.,

sms

and

08.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/09/2025 04:40:56 pm )

 
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