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M.K.Rajendran vs The Inspector Of Police
2025 Latest Caselaw 6697 Mad

Citation : 2025 Latest Caselaw 6697 Mad
Judgement Date : 2 September, 2025

Madras High Court

M.K.Rajendran vs The Inspector Of Police on 2 September, 2025

                                                                                                Crl.O.P.(MD)No.811 of 2024


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 02.09.2025

                                                                CORAM

                                  THE HONOURABLE MR.JUSTICE SUNDER MOHAN

                                               Crl.O.P.(MD).No.811 of 2024
                                                          and
                                               Crl.M.P(MD) No.476 of 2024

                M.K.Rajendran                                                           ... Petitioner/Sole Accused

                                                                     Vs.
                1.The Inspector of Police,
                  Thathayangarpetti Police Station,
                  Tiruchirappalli District.
                  Crime No.183 of 2023                                            ...1st Respondent/Complainant

                2.J.Ravi                                                           ...2nd Respondent/Defacto
                                                                                                  Complainant

                Prayer: Criminal Original Petition is filed under Section 482 of Cr.P.C., to
                quash the Charge Sheet filed in STC.No.724 of 2023 pending on the file of the
                Learned Judicial Magistrate,Thuraiyur,Tiruchirappalli District.


                                   For Petitioner         : No appearance
                                   For R1                 : Mr.R.Meenakshi Sundaram
                                                            Additional Public Prosecutor




                1/4
https://www.mhc.tn.gov.in/judis




                                                    ( Uploaded on: 04/09/2025 05:31:07 pm )
                                                                                               Crl.O.P.(MD)No.811 of 2024


                                                             ORDER

This Criminal Original Petition has been filed to quash the Charge Sheet

filed in STC.No.724 of 2023 pending on the file of the learned Judicial

Magistrate,Thuraiyur,Tiruchirappalli District.

2. There is no representation on behalf of the petitioner.

3. The learned Additional Public Prosecutor, on instructions, would

submit that pursuant to the trial in STC No.724 of 2023, the petitioner was

convicted by the trial Court by the judgment dated 25.04.2025.

3. In view of the same, nothing survives for adjudication. Hence, this

Criminal Original Petition is dismissed. Consequently, connected

Miscellaneous Petition is closed.


                                                                                             02.09.2025
                NCC                : Yes / No
                Index              : Yes / No
                Internet           : Yes/ No

                Indu





https://www.mhc.tn.gov.in/judis

( Uploaded on: 04/09/2025 05:31:07 pm )

To

1.The Inspector of Police, Thathayangarpetti Police Station, Tiruchirappalli District.

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

( Uploaded on: 04/09/2025 05:31:07 pm )

SUNDER MOHAN, J.

Indu

02.09.2025

https://www.mhc.tn.gov.in/judis

( Uploaded on: 04/09/2025 05:31:07 pm )

 
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