The Government Of Tamil Nadu vs M. Arputha Stella Mary
2025 Latest Caselaw 8052 Mad

Madras High Court

The Government Of Tamil Nadu vs M. Arputha Stella Mary on 27 October, 2025

Author: R.Suresh Kumar

Bench: R. Suresh Kumar

WA No. 3081 of 2025

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 27-10-2025 CORAM THE HON'BLE MR JUSTICE R. SURESH KUMAR AND THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR WA No. 3081 of 2025 AND CMP NO. 25030 OF 2025

1. The Government of Tamil Nadu Rep. by its Principal Secretary, The Department of School Education, Fort St. George, Chennai - 009.

2. The Director of Elementary Education DPI Campus, College Road, Chennai - 006.

3. The District Elementary Educational Officer The District Educational Office, 3rd Floor, Collectorate Campus, Salem - 001.

4. The Block Educational Officer The Block Educational Office, Yercaud, Salem - 001.

..Appellants Vs

1. M. Arputha Stella Mary Nazareth Aided Primary School, Yercaud, Salem - 601.

2. The Correspondent Nazareth Aided Primary School, Yercaud, Salem - 001.

..Respondents

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Prayer : Writ Appeal under Clause XV to set aside the order dated 18.10.2024 made in WP No.30624 of 2024.

For Appellants : Mr.S.Yashwanth Additional Government Pleader

For Respondents : Sr.A.Arul Mary - For R1

Judgment (Judgment of the Court was delivered by R.Suresh Kumar J.)

This intra Court appeal has been directed against the order dated 18.10.2024

made in W.P.No.30624 of 2024.

2. Today when the writ appeal is taken up for hearing, Mr.S.Yashwanth,

learned Additional Government Pleader appearing for the appellants would

submit that the order passed by the Writ Court dated 18.10.2024 which is

impugned herein, having been considered, was complied with. In support of his

contention, he has produced a copy of the order issued in this regard by the

District Educational Officer (Primary Education), Salem District dated

17.10.2025, whereby the appointment of the teacher concerned has been approved

as directed by the Writ Court through the impugned order.

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3. Recording the said development, as no further issue is pending in this

appeal for adjudication, this writ appeal is dismissed as having become

infructuous. No costs. Consequently, connected miscellaneous petition is closed.

(R.S.K.,J.) (H.C.,J.) 27-10-2025 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

KST

To

1. The Principal Secretary, The Department of School Education, Fort St. George, Chennai - 009.

2. The Director of Elementary Education DPI Campus, College Road, Chennai - 006.

3. The District Elementary Educational Officer The District Educational Office, 3rd Floor, Collectorate Campus, Salem - 001.

4. The Block Educational Officer The Block Educational Office, Yercaud, Salem - 001.

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R.SURESH KUMAR J.

AND HEMANT CHANDANGOUDAR J.

KST

AND CMP NO. 25030 OF 2025

27-10-2025

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