Citation : 2025 Latest Caselaw 7725 Mad
Judgement Date : 10 October, 2025
CS No. 170 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10-10-2025
CORAM
THE HON'BLE MR.JUSTICE P. DHANABAL
C.S No. 170 of 2025
and A.No.4531 of 2025
and O.A.No.756 of 2025
1. S. Manogaran, and 58 others
M/53, S/o Soundarajan
Conductor EDP.No.A 24826,
No.135, Sree Balaji Nagar, Meppur,
Nazarathpettai, Thiruvallur dist
Chennai -600 123
MTC Central Depot.
2. D.Manimaran, M/45
S/o Durai,
Conductor -EDP.No.C51884
No.841, 37 Block,
VOC Nagar, Tondiarpet,
Chennai 600 081
Tondiarpet depot ii
3. S.N.Thanigaimalai, M/45,
S/o S.P.Nagalingam,
Conductor EDP.No.C -57142
No.9, Ponniyamman Koil Street,
Podattur Pettai,
Thiruvallur 631 208
MTC Central Depot.
4. P.V.Palani, M/53,
S/o p.vedi,
Conductor EDP.No.C-53531
No.132/2, mandaveli street,
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CS No. 170 of 2025
Kovil purayor, avalur post,
Melmalaiyanur taluk,
Villupuram district.
MTC central depot.
5. R.Vikranth, m/56
S/o Ramadoss,
Conductor EDP.No.C51339,
No.33/32b, Selliyamman Koil Street,
VOC Nagar, Tondiarpet,
Chennai - 600 081
Tondiarpet depot II
6. V.A.Murugan, M/51,
S/o Ammavasaiyan,
Conductor EDP.No. C55010,
No 386, Vazhur TK AND Post Village,
Vandavasi, Thiruvannamalai Dist
Pin-604 405
Anna Nagar East Depot.
7. A.Kumaran, M/48,
S/o Appar,
Driver EDP-D52598,
No31/16, Kasipuram, B-Block,
10th Street, Royapuram,
Chennai 600 013
Anna Nagar East Depot
8. A.Rajendiran, M/56,
S/o B.Alagirisamy
Conductor EDP.No.C51455,
No-9/2, Ashokmanner Club Road,
Sankara Vidayalaya School,
East Tambaram, Chennai - 600 059
Anna Nagar East Depot
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CS No. 170 of 2025
9. E.Shanmugam, M/56,
S/o Elumalai,
Conductor EDP.No. C50885,
No.29, Dhanasekaran Street,.
Kodambakkam,
Chennai 600 024,
T.Nagar Depot.
10.M.D.Ezhilrajan, M/56,
s/o M.A.Dravidamani
Conductor -EDP.No. C52025
No.35, B-Block, Lalithapuram
T.Nagar, Chennai 600 017
T.Nagar Depot.
11.R.Dillibabu, M/55,
s/o V.Ramachandiran,
Conductor-EDP.No.C52031
No.3/40, Vembuliyamman koil street,
Karanai, Kanchipuram District - 603 103
T.Nagar Depot.
12.S.Kasirajan, M/46.
Conductor EDP.No.C53417,
New No-119/2,Old No-56/2,
1st Street, Nethaji Nagar,
Tondiarpet, Chennai 600 081
Pattinapakkam Depot (MND)
13.S.Murugan, M/59,
S/o Subbaiya
Conductor EDP.No.C15370
No.5/33, Pillaiyar koil street,
Sai Nagar, Kaspapuram,Sellaiyur,
Chennai 600 126
Pattinapakkam Depot (MND).
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CS No. 170 of 2025
14.H.Eugin Lazarus, M/48,
S/o, C.Harry Lazarus,
Driver EDP.No. D52190,
No.56,Modelline, 2nd Street,
Old Washermenpet, Chennai 600 021.
Tondiarpet Depot I
15.P.Venugopal, M/52,
S/o Parthasarathy
Driver - EDP.No-D50248,
No.116/25, Easanimoorthy koil Street,
3rd Line, Thiruvotriyur,
Chennai - 600 019
Tondiarpet Depot - I.
16.V.Mahendran, M/45,
S/o M.Velayudam
Driver EDP.No-D54174
No-32/G1,Hansa Anitha Hansa Gems Park,
KCP Road, Thiruvotriyur,
Chennai 600 019
Tondiarpet Depot I.
17.S.Sundaravelu, M/56.
S/o Suran Kannan,
Conductor EDP No-C58981,
No.2/505, Dr.Ambedkar Nagar,
Manapakkam, Chennai 600 125,
Chrompet Depot II.
18.K.Venkatesan, M/56,
S/o Kuppusamy,
Conductor EDP No A24220
No 3/418, Thiruvalluvar Nagar,
Jelladiyan pettai, Chennai -600 100
Chrompet Depot II.
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CS No. 170 of 2025
19.D.Stalin Jeevanesan, M/56
S/o Devaraj,
Driver EDP No-D52343,
No-15A,Abdulkalam Street,
Anumandapuram, Singaperumal Koil,
Chennai -603 209
Chrompet Depot -II.
20.S.Saravanan, M/53,
S/o Sethu,
Driver EDP No-D51697
No.6, Budhar Street, Rajakilpakkam,
Sembakkam, Kamarajapuram,
Chennai 600 073
Chrompet Depot II.
21.B.Sankar, M/49,
S/O Balraman,
Driver EDP No-D 53798
No-12, Prasanth Colony,.
Sembakkam, Chennai - 600 073
Chrompet Depot II.
22.S.Kalidasan, M/41,
S/o A.Subramani
Driver EDP No-D54135,
No-10/18, Mettur Street,
Rani Anna Nagar, Arumbakkam
Chennai -600 106. Avadi Depot.
23.D.Sekar, M/45,
S/o Damodaran
Driver EDP No- D54132
No.2, Senguttuvan Street,
Muthamizhai nagar, Thirunindravur,
Thiruvalluvar dist- 602 024
Avadi Depot.
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CS No. 170 of 2025
24.V.Saravanan, M/39,
S/o Venkatesan,
Driver EDP No-D55264
No81, Venkateswara Nagar,
Muthapudupet, IAF, Avadi,
Chennai -600 055.
25.V.Jayakumar, M/53,
S/o P.Varadan,
Driver EDP No- D53910,
No.5/37, Anna Street,
Gandhi Nagar, Arakkonam,
Jothi Nagar Post,
Ranipet Dist -631 003 Avadi Depot.
26.B.Nagarajan, M/52
S/o Balu
Conductor -EDP No-C53700
No.1/180, Puthumavillangai,
Thiruvallur District -631 203Avadi Depot.
27.V.Kumar, M/50
S/o R.Venkatesan,
Conductor -EDP No-C54776
No-101, Bharathi Street,
Periyagaram, Ginjee,
Villupuram District 604 202
Avadi Depot
28.M.Muthuramalingam, M/51,
S/O. M.Muthukaruppa Devar,
Driver - EDP No. D52508
No.3/15, Jawahar Iyya Nagar,
Athanoor -603 202
Tambaram Depot.
29.G.Rajeshkumar, M/39,
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CS No. 170 of 2025
S/o N,Gajendiran
Driver EDP D-57368
No.4/349, K.R.Puram,
Kizhi Padappai, Kanchipuram District-601301
Tambaram Depot.
30.A.Janakiraman, M/56
S/o Arumugam,
Conductor-EDP No.C51291
No-26, Esvaran Kovil Street, Selaiyur,
Chennai 600 073
Tambaram Depot.
31.K.Dayalan, M/55
S/o K.V.Krishnan
Driver EDP D52346
No.38/44, VOC 2nd Street,
Kasthuribai Nagar,
West Tambaram, Chennai 600 045
Tambaram Depot.
32.N.Srinivasan, M/50,
S/o Narayanan,
Conductor EDP C50093,
No.7, Venkatesan Street,
Gokulam Colony Extn,
Karanaipuduchery ,
Chengalput 603202
Tambaram Deppot.
33.S.A.Sakthivel, M/55
S/o,Arumugam
Conductor-EDP C14390
No-126, Ambedkar Nagar, 2nd Street,
Nandampakkam,
Chennai 600 069
Tambaram Depot.
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CS No. 170 of 2025
34.R.Murali M/52,
S/o Rajalingam,
Conductor -EDP C52394
No.32, Kasthuriboi Avenue,
Thiruverkadu,
Chennai -600 075
Anna Nagar ,Chennai 600040
Anna Nagar Depot.
35.S.Sasikumar, M/45,
S/o Chelldurai
Conductor EDP C59041
No.85, B Kamaraj Nagar,
Anna Nagar West
Chennai -600040
Anna Nagar Depot.
36.G.Ashok, M/43,
S/o A.Gopinathan,
Driver EDP D54232
No.53/1, Kullakarai Street,
Sathanpoondi, Thiruvannamalai 604 501
Kilambakkam Depot.
37.N.Senthilvelan M/45,
S/o V.Nithiyanandam,
Conductor EDP C54159
No.90/40, Kalathumettu Street,
Bignattam, Kanchipuram High road,
Chengalput 603 002, KILAMBAKKAM
38.S. Prathaba Chandran M/48
s/o K.S.Sambathan,
Conductor EDP No.C54208
no 11 west kovil pillayar kovil street,
Karkuli,Kancheepuram,
chengalpet- 603303
Kilambakkam.
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CS No. 170 of 2025
39.A.Xavier Anbarasu, M/40
S/o Amulraj,
Driver- EDP D55506
No.19, Gandhi Road,
Kamaraj Nagar, Peerkan karanai
Chennai - 600 063
Chrompet Depot 1.
40.M.Balu, M/44
S/o Mani
Conductor EDP C55662
No.524, Bhavani Nagar,
1st Main Road,
Pozhuchalur, Chennai 600 074
Chrompet Depot I.
41.M.Durai, M/45
S/o Manikkam,
Driver EDP D 53090
No.60, Mettur Street, Kandigai,
Chennai 600 127
Chrompet Depot I
42.P. Krishnamoorthy, M/49
S/o R.Ponnen,
Conductor EDP C53667
No.14, 1st Street, Rajivgandhi Nagar,
Nagalkeny, Chennai 600 044
43.R. Senthilkumar M/41
S/o P.Rajan,
Conductor EDP.No. C58758
No. 3/1176 Sulama Nagar 3rd Street,
Mettukuppam, Karapakkam,
Chennai-600 097.
Kannaki Nagar Depot.
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CS No. 170 of 2025
44.N.Venkatesan M/54
S/o Narasimmalu Naidu,
Driver EDP. No. D51921
No.1/254, Lakshmi Nagar Main Road,
Manivakkam Post, Mudichur,
Chennai-600 048.
Thiruvanmiyur Depot.
45.M.Annadurai M/50
S/o M.Annadurai,
Driver -EDP.No.D-54119,
No, 2/1247, Karpaga Vinayagar 6th Cross Street,
Vettuvankeni,
Chennai 600 115.
Thiruvanmiyur Depot.
46.M.Justinraj M/49
S/o, Mariya Amrose,
Driver EDP.No.D52532,
No. 5/7, Kumaraguru 1st Street,
Thiruvanmiyur Chennai-600 041.
Thiruvanmiyur Depot.
47.S.Sankar, M/51
S/o Shanmugam
Driver EDP.No.D 52319,
No.242, Kappivakkam, Vedal Post,
Cheyyur Taluk,
Chengalpet District-603 304.
Thiruvanmiyur Depot
48.Saravanan M/43
S/o Gurusamy,
Conductor -EDP.No.C56659,
No. 103/88, Marundeesvarar Nagar,
Thiruvanmiyur Chennai 600 041.
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CS No. 170 of 2025
Thiruvanmiyur Depot.
49.A.Mathi M/43
S/o Ammavasai,
Conductor EDP.No.C56330,
No.2, Meenambalpuram,
Ambethkar Palam, Mylapore,
Chennai 600 004.
Thiruvanmiyur Depot.
50.P.Thanigai Arasu, M/59,
S/o. Poongavanam,
Conductor EDP.No.C15840,
Thiruvallur Street, V.K.R.Nagar,
Cheyyur Taluk,
Chengalpet District 604 302.
Thiruvanmiyur Depot.
51.S.Eswaran M/55,
S/o. Suruli Vel,
Conductor -EDP.No.C-53295,
No.56, A Block, West Kalvai Road,
Kottur, Chennai-600 086.
Thiruvanmiyur Depot.
52.L.Baskaran M/53
S/o Lakshmanan,
Conductor EDP.No.C51233,
No. 75, 6th Main Road,
Gopalapuram East,
Pattabiram,
Tiruvallur Chennai -600 072.
Ambathur Depot.
53.M.Yuvaraj M/55,
S/o Mohan,
Conductor EDP.No.C51847,
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CS No. 170 of 2025
No,5, Bharathi Street,
Nehru Nagar,
Pattabiram,
Chennai-600 072.
Ambathur Depot.
54.S.Balaji M/55
S/o Selvaraj,
Conductor- EDP.No. C51850,
No. 182/1, Perumal Koil Street,
Melakundaiyur, Sivanvoyil Post,
Thiruvallur Taluk,
Thiruvallur District 602 024.
Ambathur Depot.
55.S.Muruganandam M/47
S/o Somasundaram,
Conductor- EDP.No. C53351,
No.8, North Street,
Kilkodungailur Post,
Vandavasi Taluk,Tiruvannamalai District-604
403.
Ambathur Depot.
56.S. Suresh M/46,
S/o Sathyanarayanan,
Driver EDP.No.D52902
No. 4/1, Dhamotharan Lane,
Villivakkam,Chennai 600 049.
Ayanavaram Depot.
57.C.R.Silverster Jayas M/53
S/o Charles,
Conductor- EDP.No. C52476,
No.21/9, Ramanathan Street,
Ayanavaram Chennai-600 023.
Ayanavaram Depot.
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CS No. 170 of 2025
58.S.Anandhaguru M/39
S/o Singaravelan,
Conductor- EDP.No. C59217,
No.18, Nathaswara Vithvan Ganesan Street,
Peria Puliampatti, Aruppukkottai,
Virudhunagar District. Ayanavaram Depot.
59.D.Mohana Krishnan M/35
S/o.Dhanasekar,
Driver-EDP.No.D58282,
No.22/148, South Redhills Main Road,
Villivakkam, Ch-49,
Ayanavaram Depot
..Plaintiff(s)
Vs
1. Metropolitan Transport Corporation Oozhiyar
Progressive Union and 5 others
Rep by its Gen. Secreatary,
Pallavan salai, (Near Kalaiarangam)
Chennai -600002
2. Labour Progressive Federation
also known as Thozhilalar Munnetra Sanga Peravai,
Kalaingarangam, No. 25, Thiyagaraya Street,
North Usman Road, T.Nagar,
Chennai 600 017.
Rep. by its General Secretary.
3. Dravida Munnetra Kazhagam,
Thalamai Kazhagam,
Rep.by its Secretary,
Anna Arivalayam,
369, Anna Salai, Chennai 600 018.
4. PTC S.Ravi (a) Sivakumar
SPG.Driver (EDP.No. D16720)
S/o.K.Seenuvasan,
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CS No. 170 of 2025
C/o.No.17 A, Krishnadass Road,
MTC Limited, Perambur Depot,
Chennai-600 012.
5. D.Arumugam
STM. (EDP.No. A23060)
S/o.V.N.Dakshinamoorthy,
C/o.No.17 A, Krishnadass Road,
MTC Limited, Perambur Depot,
Chennai-600 012.
6. M.Perumal
Conductor(EDP .No.C15341)
C/o.MTC Ltd, Vadapalani depot,
Ch-26
..Defendant(s)
PRAYER – This Civil Suit is filed under Order VII Rule 1 of the C.P.C. r/w
Order IV Rule 1 of O.S. Rules, (a) seeking for a declaration to hold that the
announcement made by the 3rd Defendant on 21.06.2025 as published in the
Murasoli Daily Newspaper dated 22.06.2025 is arbitrary and illegal stating that
the Defendants 4 to 6 are the President, General Secretary and Treasurer at the
Central level of the 1st Defendant Union and will announce the names of the
remaining office bearers at the Central Union level and the Depot level of the
1st Defendant Union as illegal, malafide, null and void contrary to the Bye-law
of the 1st Defendant, (b) for a Permanent injunction restraining the Defendants
3 to 6, their men, agents, representatives, called in any other manner from and
other persons claiming through or under them from anyway administering the
day today affairs of the 1st Defendant Union, (c) for Mandatory Injunction
directing the 2nd Defendant Federation to conduct the election to the Office
bearership of the 1st Defendant Union both at the Depot Level and the Central
Office level of the 1st Defendant Union as per the ByeLaws of the 1st
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CS No. 170 of 2025
Defendant Union following the Democratic principles within the time frame
fixed by this Court to allow the Office Bearers duly elected through such
election to administer the 1st Defendant Union.
For Plaintiff(s): Mr.J.Ganesh
For Defendant(s): No appearance (D1)
M/s.S.Ramapriya Gopalakrishnan (D2)
Ms.R.Revathy (D3 to D6)
JUDGMENT
This Civil Suit is filed by the plaintiffs (a) seeking for a declaration to
hold that the announcement made by the 3rd Defendant on 21.06.2025 as
published in the Murasoli Daily Newspaper dated 22.06.2025 is arbitrary and
illegal stating that the Defendants 4 to 6 are the President, General Secretary
and Treasurer at the Central level of the 1st Defendant Union and will announce
the names of the remaining office bearers at the Central Union level and the
Depot level of the 1st Defendant Union as illegal, malafide, null and void
contrary to the Bye-law of the 1st Defendant, (b) for a Permanent injunction
restraining the Defendants 3 to 6, their men, agents, representatives, called in
any other manner from and other persons claiming through or under them from
anyway administering the day today affairs of the 1st Defendant Union, (c) for
Mandatory Injunction directing the 2nd Defendant Federation to conduct the
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election to the Office bearership of the 1st Defendant Union both at the Depot
Level and the Central Office level of the 1st Defendant Union as per the
ByeLaws of the 1st Defendant Union following the Democratic principles
within the time frame fixed by this Court to allow the Office Bearers duly
elected through such election to administer the 1st Defendant Union.
2.When the matter is taken up for hearing, the learned counsel appearing
for the plaintiffs circulated a memo seeking permission of this Court to
withdraw this Civil Suit and made an endorsement to that effect.
3.The learned counsel appearing on behalf of the defendants 2 and 3 to 6
are also present and they submitted that they have no objection to withdraw the
Civil Suit.
4.Recording the submission made on either side and the memo filed by
the learned counsel for the petitioners, this Civil Suit is dismissed as withdrawn.
Consequently, connected Application and Original Application are closed. No
costs. Registry is directed to refund the Court fee to the plaintiff as per law.
10-10-2025
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Index: Yes/No Speaking/Non-speaking order GSA To
1. Metropolitan Transport Corporation Oozhiyar Progressive Union Rep by its Gen. Secreatary, Pallavan salai, (Near Kalaiarangam) Chennai-600002.
2. Labour Progressive Federation also known as Thozhilalar Munnetra Sanga Peravai, Rep. by its General Secretary, Kalaingarangam, No. 25, Thiyagaraya Street, North Usman Road, T.Nagar, Chennai 600 017.
3. Dravida Munnetra Kazhagam, Thalamai Kazhagam, Rep. by its Secretary, Anna Arivalayam, 369, Anna Salai, Chennai 600 018.
4. PTC S.Ravi (a) Sivakumar SPG.Driver (EDP.No. D16720) S/o.K.Seenuvasan, C/o.No.17 A, Krishnadass Road, MTC Limited, Perambur Depot, Chennai-600 012.
5. D.Arumugam STM. (EDP.No. A23060) S/o.V.N.Dakshinamoorthy,
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C/o.No.17 A, Krishnadass Road, MTC Limited, Perambur Depot, Chennai-600 012.
6. M.Perumal Conductor(EDP .No.C15341) C/o.MTC Ltd, Vadapalani depot, Ch-26.
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P.DHANABAL, J.
GSA
10-10-2025
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