Citation : 2025 Latest Caselaw 7613 Mad
Judgement Date : 7 October, 2025
CS No. 157 of 1999
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07-10-2025
CORAM
THE HON'BLE DR.JUSTICE R.N.MANJULA
CS No. 157 of 1999 and
A.No.4675 of 2023
1. Mrs.J.Malarvizhi
No.242, Arcot Road, Vadapalani, Madras-26
2. Mrs.K.Suguna
No.1/368, Plot 11, Kumudam Nagar,
Mugalivakkam, Porur, Madras-116.
..Plaintiff(s)
Vs
1. Mrs.A.Gnanasundari
W/o.Devarajan, 242,Arcot
Rd.,Vadapalani, Ch 26.
2. Mrs.R.Uma,w/o.Late D.Raju,
242, Arcot Rd., Vadapalani, Ch 26.
3. Miss.R.Nandini
D/o.R.Uma,
4. R.Janakiraman
S/O.R.UMA. (Defendants 3 and 4 declared as
Major and the 2nd defendants discharged from
their guradianship as per order dt. 15.09.2023 in
Appl.No.4679 and 4680/2023. Time extended as
per order dt. 25.09.2023)
5. M/s.R.Vijayalakshmi,
W/o.Late D.Ramu, 242, Arcot Rd., Vadapalani,
Ch 26.
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CS No. 157 of 1999
6. Miss.R.Sandhya,
D/o.R.Vijayalakshmi
7. Miss.R.Priya,
D/O.R.VIJAYALAKSHMI (Defenddants 6 and 7
declared as major and the 5th defendant
discharged from their guardianship as per order
dt. 15.09.2023 in App.No.4679 and 4680/2023.
Time extended as per order dt, 25.09.2023)
8. D.Shankar,
S/o.Late Devaraj, 10, Ivb St., Alagiri
Nagar, Chennai.
..Defendant(s)
PRAYER : Plaint filed under Order IV Rule 1 of O.S.Rules and Section 26 of
C.P.C., to pass a judgment and decree (a) for partition and separate possession
of the plaintiffs'1/3 share in the properties mentioned in the schedule hereunder
(1/6 share for each of the plaintiffs) (b) to direct the eighth respondent, to give
a true and correct account of income from the properties described in the
schedule hereunder.
For Plaintiff(s): Mr.C.Rajan
For Defendant(s): Mr.C.Ramesh for D5 to D8
Mr.K.Bijaisundar for D1
JUDGMENT
The learned counsel for the plaintiffs reported no instructions already.
Today when the matter is listed under the caption "for dismissal" by printing
the name of the plaintiffs, even today there is no representation for the
plaintiffs.
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2. Hence, this Civil Suit is dismissed for default. No costs. Consequently,
connected Application is closed.
07-10-2025 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No gsk To
1. Mrs.A.Gnanasundari W/o.Devarajan, 242,Arcot Rd.,Vadapalani, Ch 26.
2. Mrs.R.Uma,w/o.Late D.Raju, 242, Arcot Rd., Vadapalani, Ch 26.
3. Miss.R.Nandini D/o.R.Uma,
4. R.Janakiraman S/O.R.UMA.
5. M/s.R.Vijayalakshmi, W/o.Late D.Ramu, 242, Arcot Rd., Vadapalani, Ch 26.
6. Miss.R.Sandhya, D/o.R.Vijayalakshmi
7. Miss.R.Priya, D/O.R.VIJAYALAKSHMI
8. D.Shankar, S/o.Late Devaraj, 10, Ivb St., Alagiri Nagar, Chennai.
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DR.R.N.MANJULA, J.
GSK
CS No. 157 of 1999 and
07.10.2025
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