Sam Pushparaj vs Sara Thomas @ Saraswathy
2025 Latest Caselaw 8579 Mad

Madras High Court

Sam Pushparaj vs Sara Thomas @ Saraswathy on 13 November, 2025

                                                                                       CS No. 810 of 2010




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 13.11.2025

                                                         CORAM

                                  THE HONOURABLE DR.JUSTICE R.N.MANJULA

                                                 CS No. 810 of 2010

                1.Sam Pushparaj
                Ashirwad Apartments
                Door No.12, Flat No.3,
                Conronsmith Road, Gopalapuram,
                Chennai – 600 086.

                2.Margaret Regina
                W/o.Mr.A.M.Raja,
                Door No.4, Ramanujar Nagar,
                Ayanavaram,
                Chennai – 600 023.

                3.Girija Pascal,
                W/o.Mr.Maria Anthuvan Pascal,
                Door.No.1/3, Somasundara Devar II Street,
                Ayanavaram, Chennai – 600 023.

                4.Agnes John,
                W/o.Mr.John Andrews,
                Door No.5, Eleventh Street,
                Karunanidhi Nagar,
                Ayanavaram, Chennai – 600 023.

                                                                                       .....Plaintiff(s)




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 18/11/2025 06:48:12 pm )
                                                                                           CS No. 810 of 2010



                                                                  Vs

                1. Sara Thomas @ Saraswathy
                New.No.14, Old No.30,
                Karunanidhi Nagar, 1st Street,
                Ayanavaram, Chennai – 600 023.

                2.Ignathiious Rajkumar
                Karunanidhi Nagar, 1st Street,
                Ayanavaram, Chennai – 600 023.

                3.Patric Thomas
                No.48/1, (Backside)
                Palayakara Street,
                Ayanavaram, Chennai – 600 023.

                                                                                           ....Defendant(s)

                PRAYER: Civil Suit is filed under Order IV Rule 1 of Original Side Rules read
                                          with Order VII Rule I of CPC to:
                      a) For partition of the Schedule mentioned properties by metes and
                                       th
                bounds, and allot 4/7 shares to the plaintiffs and pass a preliminary Decree
                accordingly.
                      b) for a Decree of Permanent Injunction restraining the Defendants, their
                men, servants, agents or any one acting under them from any manner dealing
                with the properties described in the Schedule hereunder including the
                mortgaging, alienating and selling.
                      c) for future mesne profits arising from the properties described in the
                Schedule hereunder.
                      d) for cost of suit.

                                  For Plaintiff(s):        M/s.Rank Associates

                                  For Defendant(s):        Mrs.M.Malar




https://www.mhc.tn.gov.in/judis                  ( Uploaded on: 18/11/2025 06:48:12 pm )
                                                                                          CS No. 810 of 2010



                                                         JUDGMENT

As the suit value of this suit is below the pecuniary jurisdiction of this

Court, it is needed to be transferred to the competent jurisdictional Court on the

point of jurisdiction.

2. Registry is directed to transfer this suit from the file of this Court to the

competent jurisdictional Court forthwith.

13.11.2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No ssa

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/11/2025 06:48:12 pm )

Dr.R.N.MANJULA.J.

ssa

13.11.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/11/2025 06:48:12 pm )