Oriental Asociatee Service Private ... vs S Raja Contract
2025 Latest Caselaw 8534 Mad

Madras High Court

Oriental Asociatee Service Private ... vs S Raja Contract on 12 November, 2025

Author: R. Suresh Kumar

Bench: R. Suresh Kumar

WA No. 3223 of 2025

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 12-11-2025 CORAM THE HON'BLE MR JUSTICE R. SURESH KUMAR AND THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR WA No. 3223 of 2025 AND CMP NO. 26312 OF 2025,CMP NO. 26314 OF 2025

Oriental Asociatee Service Private Limited House No.205, Rachana Matthura Apartment, Mankpur Chowk, Nagbur, Maharashtra- 440 030.

..Appellant) Vs

1. S Raja Contract Proprietor Concern, Rep By Sole Proprietor Mr.S.Raja Office At 1/22, Main Road, Mazhavarayanallur, Cuddalore District, Tamil Nadu.

2. The Secretary To The Government Ministry Of Coal And Mines, Union Of India, New Delhi.

3. The Chairman Cum Managing Director MECL (Mineral Exploration Consultancy Ltd), Dr. Baba Saheb Ambedkr Bhavan, Seminary Hills, Nagpur City, Maharashtra , Pin Code-44000006

4. The Buyer, Mineral Exploration And Consultancy Ltd (mecl) Dr.Baba Saheb Ambekdar Bhavan, Seminary Hills, Nagpur City, Maharashtra, Pin Code-44000006.

5. The Project Manager

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:49:40 pm )

MECL, Sikkal Project 1/245, North St Near Bharat Maahal, Devipattinam, Ramanathapuram, Tamil Nadu

..Respondents Prayer : Writ Appeal under Clause XV of the Letters Patent to set aside the Order dated 20.08.2025 in WP.No. 13383 of 2025

For Appellant : Ms.Needhi Jain for M/s.P.B.Ramanujam Associates

Judgment (Judgment of the Court was delivered by R.Suresh Kumar J.)

Learned counsel appearing for the appellant wants to withdraw this Writ

Appeal as, against the impugned order passed by the Writ Court, already the

respondent Government / official respondents have filed a Review Application,

which is pending before the learned Writ Court. To that extent, endorsement has

been made by the learned counsel.

2. Recording the same, this writ appeal is dismissed as withdrawn. No

costs. Consequently, connected miscellaneous petitions are closed.

(R.S.K.,J.) (H.C.,J.) 12-11-2025

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Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

KST

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:49:40 pm )

To

1. The Secretary To The Government Ministry Of Coal And Mines, Union Of India, New Delhi.

2. The Chairman Cum Managing Director MECL (Mineral Exploration Consultancy Ltd), Dr. Baba Saheb Ambedkar Bhavan, Seminary Hills, Nagpur City, Maharashtra , Pin Code-44000006

3. The Buyer, Mineral Exploration And Consultancy Ltd (MECL ) Dr.Baba Saheb Ambekdar Bhavan, Seminary Hills, Nagpur City, Maharashtra, Pin Code- 44000006.

4. The Project Manager MECL, Sikkal Project 1/245, North St Near Bharat Maahal, Devipattinam, Ramanathapuram, Tamil Nadu

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:49:40 pm )

R.SURESH KUMAR J.

AND HEMANT CHANDANGOUDAR J.

KST

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:49:40 pm )

12-11-2025

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/11/2025 02:49:40 pm )