Madras High Court
A.Manivasagam vs The Commissioner Of School Education on 13 June, 2025
Author: J.Nisha Banu
Bench: J.Nisha Banu
W.ANo.2618 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 13.06.2025
CORAM
THE HONOURABLE MRS. JUSTICE J.NISHA BANU
AND
THE HONOURABLE MR. JUSTICE M.JOTHIRAMAN
W.A.No.2618 of 2022
and
C.M.P.Nos.20783 & 20784 of 2022
1. A.Manivasagam,
Deputy Inspector of Schools,
District Educational Office,
Vellore, Vellore District.
2. R.V.Ramanathan, ...
Deputy Inspector of Schools,
District Educational Office,
Nagapattinam,
Nagapattinam District.
3. R.Thilak,
Deputy Inspector of Schools,
District Educational Office,
Mayiladudurai,
Mayiladudurai District. .. Appellants
Vs.
1.The Commissioner of School Education,
O/o Commissioner of School education,
Nungambakkam, Chennai.
2. The Joint Director of School Education (Personnel),
O/o the Joint Director of School Educaiton,
Chennai - 600 006.
Page 1 of 6
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
W.ANo.2618 of 2022
3. The Chief Educational Officer,
O/o Chief Educational Office,
Chennai.
4. The Chief Educaitonal Officer,
Chengalpattu District, Chengalpattu.
5. The Chief Educaitonal Officer,
Villupuram District, Villupuram.
6. The Chief Educational Officer,
Vellore District, Vellore.
7. The Chief Educational Officer,
Nagapattinam District, Nagapattinam.
8. The Chief Educational Officer,
Mayiladuthurai District,
Mayiladuthurai.
9. The Chief Educational Officer,
Thiruvannamalai jDistrict,
Thiruvannamalai.
10. N.Ramesh,
Deputy Inspector of Schools,
District Educational Office,
Chengalpattu,
Chengalpattu District.
11. V.Kirubakaran,
Deputy Inspector of Schools,
District Educational Office,
St.Thomas Mount,
Chrompet, Chengalpattu District.
12. A.Roseline Mary,
Deputy Inspector of Schools,
District Educational North Office,
Chennai District.
Page 2 of 6
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
W.ANo.2618 of 2022
13. K.Prabakar,
Deputy Inspector of Schools,
District Educational Office,
Chennai South,
Chennai District.
14. Ramadass,
Deputy Inspector of Schools,
District Educational Office,
Villupuram, Villupuram District.
15. G.Kumar,
Deputy Inspector of Schools,
District Educational Office,
Thiruvannamalai,
Thiruvannamalai District. ... Respondents
Prayer: Writ Appeal filed under Clause 15 of the Letter Patent to set
aside the interim order dated 15.03.2022 passed by this Court in
W.P.No.3623 of 2022.
For Appellant : Mr. S.Nedunchezhiyan
For Respondents : Mr.Neethi Perumal,Govt.Advocate
JUDGMENT
(The Judgment of the Court was delivered by J.Nisha Banu,J.)
This Appeal has been filed as against the dismissal order passed
by this Court in W.P.No.3623 of 2022 dated 15.03.2022.
2. The writ petition has been filed as against the order passed by
the 2nd respondent directing the 3rd to 9th respondents to transfer all the
Deputy Inspectors of School/petitioners. This Court, referring to the
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
similar dismissal order passed by the Madurai Bench of this Court made in
W.P.(MD).Nos.429 of 2022 batch, dismissed the said writ petition. Hence,
the present Appeal.
3. Today, when the matter is taken up for hearing, the learned
counsel appearing for the appellants would state that in similar writ
petition, as against the dismissal order passed by the Madurai Bench of
this Court, the persons aggrieved, filed an appeal before the Madurai
Bench and the appeal was considered and orders were passed. Therefore,
based on the said order, these appellants gave representations to the
authorities and the same was also considered.
4. In view of the above, no order is necessary in this writ appeal.
Therefore, recording the submission made by the learned counsel for the
appellants, this Writ Appeal is closed. Consequently, connected
miscellaneous petitions are also closed.
[J.N.B.,J.] [M.J.R.,J.]
13.06.2025
vsi
Index:Yes/No
To
1.The Commissioner of School Education,
O/o Commissioner of School education,
Nungambakkam, Chennai.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
2. The Joint Director of School Education (Personnel),
O/o the Joint Director of School Educaiton,
Chennai - 600 006.
3. The Chief Educational Officer,
O/o Chief Educational Office,
Chennai.
4. The Chief Educaitonal Officer,
Chengalpattu District, Chengalpattu.
5. The Chief Educaitonal Officer,
Villupuram District, Villupuram.
6. The Chief Educational Officer,
Vellore District, Vellore.
7. The Chief Educational Officer,
Nagapattinam District, Nagapattinam.
8. The Chief Educational Officer,
Mayiladuthurai District,
Mayiladuthurai.
9. The Chief Educational Officer,
Thiruvannamalai jDistrict,
Thiruvannamalai.
10. N.Ramesh,
Deputy Inspector of Schools,
District Educational Office,
Chengalpattu,
Chengalpattu District.
11. V.Kirubakaran,
Deputy Inspector of Schools,
District Educational Office,
St.Thomas Mount,
Chrompet, Chengalpattu District.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
J.NISHA BANU,J.
AND
M.JOTHIRAMAN,J.
vsi
12. A.Roseline Mary,
Deputy Inspector of Schools,
District Educational North Office,
Chennai District.
13. K.Prabakar,
Deputy Inspector of Schools,
District Educational Office,
Chennai South,
Chennai District.
14. Ramadass,
Deputy Inspector of Schools,
District Educational Office,
Villupuram, Villupuram District.
15. G.Kumar,
Deputy Inspector of Schools,
District Educational Office,
Thiruvannamalai,
Thiruvannamalai District.
13.06.2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 20/06/2025 03:00:33 pm )
