M/S. Progressive Stone Works vs The Joint Commissioner (St)
2025 Latest Caselaw 849 Mad

Madras High Court

M/S. Progressive Stone Works vs The Joint Commissioner (St) on 9 July, 2025

Author: Anita Sumanth

Bench: Anita Sumanth

    2025:MHC:1611


                                                                                      W.A.Nos.1760 & 1762 of 2022




                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 09.07.2025

                                                       CORAM :

                              THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                and
                             THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR

                                        W.A.Nos. 1760 & 1762 of 2022
                                                     and
                                   C.M.P.Nos. 12856, 12881 & 12884 of 2022

                     M/s. Progressive Stone Works,
                     Rep. by its Proprietrix Tmt. Aurosathyakala
                     No.58/9, Irumbai Village,
                     Vanur T.K.Villupuram District – 605 111,
                     Thinidvanam Circle                                                         .. Appellant
                                                                                            in both appeals
                                                             vs

                     1.The Joint Commissioner (ST),
                       Government Buildings, Fort Round,
                       Bharathiyar Salai,
                       Vellore 632 001.

                     2.The Deputy State Tax Officer,
                       136, 137, Second Floor,
                       Nehru Street (State Bank Up stair),
                       Thindivanam.

                     3.The State Tax Officer,
                       136, 137, Second Floor,
                       Nehru Street, (State Bank Up stair),
                       Thindivanam.                                                          .. Respondents
                                                                                            in both appeals


                     1/4



https://www.mhc.tn.gov.in/judis             ( Uploaded on: 10/07/2025 08:49:07 pm )
                                                                                            W.A.Nos.1760 & 1762 of 2022




                     Prayer in W.A.No. 1760 of 2022: Appeal filed under Clause 15 of Letters

                     Patent against order dated 16.06.2022 made in 17109 of 2021.

                     Prayer in W.A.No. 1762 of 2022: Appeal filed under Clause 15 of Letters

                     Patent against order dated 16.06.2022 made in 17111 of 2021.


                                  For Appellant     :        Mr.A.Vinod Kumar
                                                             (in both appeals)

                                  For Respondents :          Mr.V.Prashanth Kiran
                                                             Government Advocate
                                                             (in both appeals)

                                                  COMMON JUDGMENT

(Delivered by Dr. ANITA SUMANTH.,J)

Mr.A.Vinod Kumar, learned counsel for the appellant, makes an

endorsement to the effect that the appellants do not pursue these Writ

Appeals, recording which, these Writ Appeals and the connected

Miscellaneous Petition are dismissed as withdrawn. No costs.

[A.S.M., J] [N.S., J] 09.07.2025 Index:Yes/No Speaking Order Neutral Citation:Yes sl

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/07/2025 08:49:07 pm ) W.A.Nos.1760 & 1762 of 2022

To

1.The Joint Commissioner (ST), Government Buildings, Fort Round, Bharathiyar Salai, Vellore 632 001.

2.The Deputy State Tax Officer, 136, 137, Second Floor, Nehru Street (State Bank Up stair), Thindivanam.

3.The State Tax Officer, 136, 137, Second Floor, Nehru Street, (State Bank Up stair), Thindivanam.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/07/2025 08:49:07 pm ) W.A.Nos.1760 & 1762 of 2022

DR. ANITA SUMANTH, J.

and N.SENTHILKUMAR, J.

sl

W.A.Nos. 1760 & 1762 of 2022 and C.M.P.Nos. 12856, 12881 & 12884 of 2022

09.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/07/2025 08:49:07 pm )