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Agricultural Production Commissioner ... vs L.Suresh
2025 Latest Caselaw 816 Mad

Citation : 2025 Latest Caselaw 816 Mad
Judgement Date : 8 July, 2025

Madras High Court

Agricultural Production Commissioner ... vs L.Suresh on 8 July, 2025

Author: R.Subramanian
Bench: R.Subramanian
                                                                                      W.A.No. 1924 of 2025
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED: 08.07.2025
                                                          CORAM:
                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                   AND
                                    THE HONOURABLE MR.JUSTICE K.SURENDER

                                               W.A.No. 1924 of 2025
                                                       and
                                              C.M.P.No. 14675 of 2025

                     1.Agricultural Production Commissioner and
                       Principal Secretary to Govt.,
                       Agriculture-Farmers Welfare Department,
                       Fort St. George, Secretariat,
                       Chennai~600 009.

                     2. The Director Of Agriculture,
                        Directorate Of Agriculture,
                        No.1, Wallajah Road, Chepauk,
                        Chennai-600 005.

                     3. The District Collector,
                        Tiruvallur Collector Office Complex,
                        Tiruttani Highway, Tiruvallur-602 001.

                     4. District Social Welfare Officer /
                        Enquiry Officer, O/o.District Social Welfare,
                        Tiruvallur Collector Officer Complex,
                        Tiruttani Highway, Tiruvallur 602 001.

                     5. The Local Complaints Committee,
                        Rep. By Its Chairperson,
                        Thiruvallur District.                                             ...Appellants
                                                               Vs.

                     1.L.Suresh

                     1/4




https://www.mhc.tn.gov.in/judis             ( Uploaded on: 10/07/2025 11:33:07 am )
                                                                                                  W.A.No. 1924 of 2025


                     2.M.Tamilazhagi                                                              ... Respondents


                     Prayer: Writ Appeal filed under Clause 15 of Letters Patent, against the order
                     dated 18.03.2025 made in W.P.No. 20316 of 2024.

                                        For Appellants        : Mr.P.Ananda Kumar
                                                                Government Advocate




                                                             JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

The learned Government Advocate appearing for the appellants would

seek permission to withdraw the appeal. He has also made an endorsement

to that effect.

2. In view of the same, this Writ Appeal is dismissed as withdrawn.

No costs. Consequently, connected miscellaneous petition is closed.

                                                                                       (R.S.M., J.)    (K.S., J.)
                                                                                              08.07.2025
                     kkn

                     Internet: Yes
                     Index: No
                     Non-speaking order
                     Neutral Citation : No








https://www.mhc.tn.gov.in/judis                   ( Uploaded on: 10/07/2025 11:33:07 am )

                     To:-

1.Agricultural Production Commissioner and Principal Secretary to Govt., Agriculture-Farmers Welfare Department, Fort St. George, Secretariat, Chennai~600 009.

2. The Director Of Agriculture, Directorate Of Agriculture, No.1, Wallajah Road, Chepauk, Chennai-600 005.

3. The District Collector, Tiruvallur Collector Office Complex, Tiruttani Highway, Tiruvallur-602 001.

4. District Social Welfare Officer / Enquiry Officer, O/o.District Social Welfare, Tiruvallur Collector Officer Complex, Tiruttani Highway, Tiruvallur 602 001.

5. The Local Complaints Committee, Rep. By Its Chairperson, Thiruvallur District.

R.SUBRAMANIAN, J.

and

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/07/2025 11:33:07 am )

K.SURENDER, J.

KKN

And

08.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/07/2025 11:33:07 am )

 
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