Kaliyamoorthi vs The District Superintendent Of Police
2025 Latest Caselaw 759 Mad

Madras High Court

Kaliyamoorthi vs The District Superintendent Of Police on 3 July, 2025

Author: G.Jayachandran

Bench: G.Jayachandran

                                                                                               Rev.A.No.225 of 2024



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       Dated : 03.07.2025

                                                            CORAM :

                                  THE HONOURABLE Dr. JUSTICE G.JAYACHANDRAN

                                             Rev.Appln. (writ) No.225 of 2024

                     Kaliyamoorthi                                                          ...Petitioner

                                                                  Vs


                     1. The District Superintendent of Police
                     Perambalur District,
                     Perambalur.

                     2.The Sub Inspector of Police
                     Kunnam Police Station,
                     Perambalur District.

                     3Pandiyan                                                             ...Respondents

                     PRAYER: Review Application is filed under Section 114 of CPC r/w
                     Article 226 of the Constitution of India, to review the Judgment / Order
                     dated 18.10.2024 passed in WP.No. 26479 of 2024.


                                      For Petitioner        :        Mr.M.Velmurugan

                                      For R1 & R2           :        Mr.S.Sugendran
                                                                     Additional Public Prosecutor
                                                                ORDER

https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/07/2025 04:42:50 pm )

The learned Government Advocate reports that with regard to the

incident alleged to have taken place on 29.06.2024, the respondent police

has registered a case in Crime No.268 of 2025 on 29.06.2025 for the

offences under Sections 191(2), 296(b), 133 and 351(2) of Bharatiya

Nyaya Sabhita, 2023.

2. Recording the same, this Review Application stands closed.

03.07.2025

Internet : Yes/No Index: Yes/No

rpl

To

1. The District Superintendent of Police Perambalur District, Perambalur.

2.The Sub Inspector of Police Kunnam Police Station, Perambalur District.

3.The Public Prosecutor, High Court of Madras, Chennai.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/07/2025 04:42:50 pm )

Dr.G.JAYACHANDRAN, J.

rpl

https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/07/2025 04:42:50 pm )

03.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/07/2025 04:42:50 pm )