M.Nandhini vs M.Thilagan ... 1St
2025 Latest Caselaw 1371 Mad

Madras High Court

M.Nandhini vs M.Thilagan ... 1St on 29 July, 2025

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                                                     W.A(MD) No.2104 of 2025


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                Dated : 29.07.2025

                                                       CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
                                              AND
                              THE HONOURABLE MR.JUSTICE K.RAJASEKAR

                                          W.A(MD) No.2104 of 2025
                                                    and
                                         C.M.P.(MD)No.12055 of 2025


                     M.Nandhini                                           ... Appellant / Third Party


                                                            Vs.

                     1.M.Thilagan                                        ... 1st Respondent / Petitioner

                     2.Medical Services Recruitment Board,
                      Represented by its Member Secretary,
                      7th Floor, DMS Building,
                      359, Anna Salai,
                      Chennai-600006.                   ... 2nd Respondent / 1st Respondent


                     3.The Secretary to Government,
                       Department of Health and Family Welfare,
                       Secretariat,
                       Fort St.George,
                       Chennai-600 009.                 ... 3rd Respondent / 2nd Respondent




                     1/4




https://www.mhc.tn.gov.in/judis            ( Uploaded on: 29/07/2025 06:20:40 pm )
                                                                                             W.A(MD) No.2104 of 2025


                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, praying
                     this Court to set aside the order of interim injunction dated 14.05.2025
                     passed in W.M.P.(MD)No.10256 of 2025, dated 14.05.2025 in W.P.
                     (MD)No.14121 of 2025.


                                        For Appellant          : Mrs.P.Malini

                                        For Respondents : Mr.S.Venkatesh
                                                          for R1

                                                              : Mr.V.Ramesh
                                                                for R2

                                                              : Mr.A.Kannan
                                                                Additional Government Pleader
                                                                for R3

                                                            JUDGMENT

(Judgment of the Court was made by G.R.SWAMINATHAN, J.)

The third party appeal is directed against the interim order dated

14.05.2025 made in W.M.P.(MD)No.10256 of 2025 in W.P.(MD)No.

14121 of 2025.

2. The issue raised in this proceedings was whether Ex-servicemen

quota has been provided for the post of Assistant Surgeon (Dental). The

Government has now clarified that this quota is very much available and

https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/07/2025 06:20:40 pm )

that it will be enforced in the current recruitment process also. It is

specifically stated that two posts have been earmarked for Ex-servicemen

category.

3. In view of the same, the order of interim injunction granted by

the learned single Judge is set aside. The writ appeal is allowed. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                        (G.R.S., J.)     (K.R.S., J.)
                                                                                 29.07.2025

                     Index : Yes / No
                     Internet : Yes / No
                     NCC : Yes / No
                     rmi

NOTE:Issue Order Copy on 29.07.2025

To

The Secretary to Government, Department of Health and Family Welfare, Secretariat, Fort St.George, Chennai-600 009.

G.R.SWAMINATHAN, J.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/07/2025 06:20:40 pm )

AND K.RAJASEKAR, J.

rmi

29.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/07/2025 06:20:40 pm )