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The Deputy/Assistant Commissioner Of ... vs M/S. Vyasa Plot And Housing Private ...
2025 Latest Caselaw 1028 Mad

Citation : 2025 Latest Caselaw 1028 Mad
Judgement Date : 17 July, 2025

Madras High Court

The Deputy/Assistant Commissioner Of ... vs M/S. Vyasa Plot And Housing Private ... on 17 July, 2025

                                                            WA Nos.1572, 1564, 1566, 1567, 2241 & 2245 of 2025



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED:          17.07.2025

                                                            CORAM :

                                    THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                                AND
                                      THE HON'BLE MR.JUSTICE SUNDER MOHAN

                                  W.A.Nos.1572, 1564, 1566, 1567, 2241 & 2245 of 2025
                                                           &
                                  C.M.P.Nos.11862, 11847, 11848, 11850, 11854, 11849,
                                      11852, 17155, 17158, 17156 & 17161 of 2025

                     W.A.No.1572 of 2025

                     1. The Deputy/Assistant Commissioner of Income Tax
                        Central Circle – 2(2), Investigation Wing
                        Room No.B4, Ground Floor
                        New No.46, M.G. Road, Chennai 600 034.

                     2. The Assistant Commissioner of Income Tax
                        Central Range -2, Investigation Wing
                        Room No.B7, Ground Floor
                        New No.46, M.G. Road
                        Chennai 600 034.                                                ..   Appellants
                                                          Vs.

                     M/s. Vyasa Plot and Housing Private Limited
                     Rep. by its Director R.P.Darrmalingam @ A.R.Dharmalingam
                     No.1379, Golden Villa, I Block
                     6th Street, 18 th Main Road
                     Vallalar Kudiyeruppu, Anna Nagar West
                     Chennai 600 040, PAN: AACCV6776H.              ..    Respondent

                     __________
                     Page 1 of 3




https://www.mhc.tn.gov.in/judis               ( Uploaded on: 18/07/2025 04:06:19 pm )
                                                                   WA Nos.1572, 1564, 1566, 1567, 2241 & 2245 of 2025



                     Prayer : Appeal under Clause 15 of Letters Patent against the order dated
                     13.04.2022 passed in W.P.No.16022 of 2021.


                                     For Appellant                    : Mr.A.P.Srinivas


                                                          JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

Counsel states appellants have complied with the order and nothing

survives in these appeals.

2. Appeals are disposed. There shall be no order as to costs.

Consequently, the interim applications are closed.





                                                  (K.R.SHRIRAM, CJ)           (SUNDER MOHAN,J.)
                                                                   17.07.2025

                     Index                    :        Yes/No
                     Neutral Citation         :        Yes/No

                     Note to Registry:

Registry shall type cause title, prayer etc. in other writ appeals.

kpl

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/07/2025 04:06:19 pm ) WA Nos.1572, 1564, 1566, 1567, 2241 & 2245 of 2025

THE HON'BLE CHIEF JUSTICE AND SUNDER MOHAN,J.

(kpl)

W.A.Nos.1572, 1564, 1566, 1567, 2241 & 2242 of 2025

17.07.2025

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 18/07/2025 04:06:19 pm )

 
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