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P.Punithavel vs M.Ramalingam
2025 Latest Caselaw 5940 Mad

Citation : 2025 Latest Caselaw 5940 Mad
Judgement Date : 15 April, 2025

Madras High Court

P.Punithavel vs M.Ramalingam on 15 April, 2025

Author: Anita Sumanth
Bench: Anita Sumanth
                                                                                       OSA No. 149 of 2025



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 15-04-2025

                                                         CORAM

                           THE HONOURABLE DR JUSTICE ANITA SUMANTH
                                                   AND
                           THE HONOURABLE MR.JUSTICE C.KUMARAPPAN
                                             OSA No. 149 of 2025
                                                   AND
                               CMP NO. 9146 OF 2025,CMP NO. 9144 OF 2025
                1. P.Punithavel
                Son of Palaniyandi, 6th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District. and 3 Others

                2. D.Arumugam,
                S/o. Duraisamy, 94/60, Kodambakkam,
                West Mambalam Chennai - 600 003.

                3. K.Selvam,
                Son of Kumarasamy, 4th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District.

                4. P.Pachamuthu,
                Son of Periyasamy, No.2/172, Main
                Road, North Street, Aduthurau,
                Perambalur District.

                                                                                       Appellant(s)


                1



https://www.mhc.tn.gov.in/judis              ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                     OSA No. 149 of 2025



                                                            Vs

                1. M.Ramalingam
                Son of Mariappa, No.5/156, Srinivasa
                Nagar, 1st Street, Kovilpatti-628 502.

                2.R.T.Kannan,
                Son of R.Thiruvengadam, 35,
                Maraimalai Adigal Street, Shanthi
                Nagar, Puducherry - 605 008.

                3.R.Radhakrishnan,
                Son of Rajamanckam, No.18,
                Kamarajar Street,
                Gokulapuram,Chengalpet - 603 001.

                4.. S.Alagesan,
                Son of Mr.Sampathrao, No.507A, Om
                Sakthi Nagar, Tiruvannamalai - 606
                604.

                5.M/s. South Indian Sengundha
                Mahajana Sangam,
                Represented by its General Secretary,
                R.P.Kumaragurubaran, No.58,
                Armenian Street, Chennai -600 001.

                6.K.P.K.Selvaraj,
                President, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai - 600 001.

                7.R.P.Kumaragurubaran,
                General Secretary, No.58, Armenian
                Street, Chennai - 600 001.

                2



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                                                                                   OSA No. 149 of 2025




                8.R.Gandhi,
                Treasurer, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai 600 001.

                9.M.E.Jayaraman,
                Son of Ediappan, No. 101B, Shankar
                Nagar Road, Vijayanagar, Velachery,
                Chennai 600 042.

                10.J.Babu,
                Son of Jambulingam, Karanl Garden,
                Saidapet, Chennai 600 015.

                11.M.Mylappan,
                Son of Malamarunthu,
                Thirukalukundram Sengunthar
                Mahajana Sangam, Thirukalukundram
                603 109.

                12.V.Ramdas,
                Son of Mr.Vajravel, Karunkuzhi Post,
                MaduranthagamTaluk, Chengalpet
                District 603 306.

                13.R.Dhandapani,
                Son of Ramasamy, Karthikeyan Road,
                Saidapettai, Arani 632 301.

                14.R.Rajendran
                Son of Ramu, No. 810A, Vanavil
                Nagar, 5th Street, Venkigal,
                Thiruvannamalai 606 604.


                3



https://www.mhc.tn.gov.in/judis          ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                    OSA No. 149 of 2025



                15.T.P.S.Saravanan
                Son of Subramani, Vasidhapuram,
                Thittakudi 606 106.

                16.A.Annadurai
                Son of Mr.Arumugha Mudaliar,
                Aduthurai Post, Kunnam Taluk,
                Perambalur District 621 108.

                17.Gnanasekaran
                Son of Mr.Alagappan, Vadaku Mudaliar
                Street, Udkottai, Ariyalur District 612
                905.

                18.S.Karthikeyan
                Son of Singara Mudaliar, Therku Street,
                Variyangaval Post, Udaiyarpalayam
                Taluk, Ariyalur District 621 806.

                19.N.Adithiya,
                Son of Nagalingam, Mudaliar Street,
                Thirupuvanam, Thirupuvanam Taluk,
                Sivagangai District 630 611.

                20.P.G.Ramanathan
                Son of Pitchai Mudaliar, Vadakasi
                Amman Kovil 2nd Street, Sankaran
                Kovi, Tenkasi District 627 756.

                21.Mr.Prabhoji,
                Thiruvottiyur Sengunthar Mahajana
                Sangam, Thiruvottiyur, Chennai 600
                019

                                                                                    Respondent(s)

                4



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                     OSA No. 149 of 2025




                                            CMP No. 9146 of 2025
                1. P.Punithavel
                Son of Palaniyandi, 6th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District.

                2.D.Arumugam,
                S/o. Duraisamy, 94/60, Kodambakkam,
                West Mambalam Chennai - 600 003.

                3.K.Selvam,
                Son of Kumarasamy, 4th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District.

                4.P.Pachamuthu,
                Son of Periyasamy, No.2/172, Main
                Road, North Street, Aduthurau,
                Perambalur District.

                                                                                     Appellant(s)

                                                            Vs
                1. M.Ramalingam
                Son of Mariappa, No.5/156, Srinivasa
                Nagar, 1st Street, Kovilpatti-628 502.

                2.R.T.Kannan,
                Son of R.Thiruvengadam, 35,
                Maraimalai Adigal Street, Shanthi
                Nagar, Puducherry - 605 008.


                5



https://www.mhc.tn.gov.in/judis            ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                    OSA No. 149 of 2025



                3.R.Radhakrishnan,
                Son of Rajamanckam, No.18,
                Kamarajar Street,
                Gokulapuram,Chengalpet - 603 001.

                4.. S.Alagesan,
                Son of Mr.Sampathrao, No.507A, Om
                Sakthi Nagar, Tiruvannamalai - 606
                604.

                5.M/s. South Indian Sengundha
                Mahajana Sangam,
                Represented by its General Secretary,
                R.P.Kumaragurubaran, No.58,
                Armenian Street, Chennai -600 001.

                6.K.P.K.Selvaraj,
                President, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai - 600 001.

                7.R.P.Kumaragurubaran,
                General Secretary, No.58, Armenian
                Street, Chennai - 600 001.

                8.R.Gandhi,
                Treasurer, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai 600 001.

                9.M.E.Jayaraman,
                Son of Ediappan, No. 101B, Shankar
                Nagar Road, Vijayanagar, Velachery,
                Chennai 600 042.


                6



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                   OSA No. 149 of 2025



                10.J.Babu,
                Son of Jambulingam, Karanl Garden,
                Saidapet, Chennai 600 015.

                11.M.Mylappan,
                Son of Malamarunthu,
                Thirukalukundram Sengunthar
                Mahajana Sangam, Thirukalukundram
                603 109.

                12.V.Ramdas,
                Son of Mr.Vajravel, Karunkuzhi Post,
                MaduranthagamTaluk, Chengalpet
                District 603 306.

                13.R.Dhandapani,
                Son of Ramasamy, Karthikeyan Road,
                Saidapettai, Arani 632 301.

                14.R.Rajendran
                Son of Ramu, No. 810A, Vanavil
                Nagar, 5th Street, Venkigal,
                Thiruvannamalai 606 604.

                15.T.P.S.Saravanan
                Son of Subramani, Vasidhapuram,
                Thittakudi 606 106.

                16.A.Annadurai
                Son of Mr.Arumugha Mudaliar,
                Aduthurai Post, Kunnam Taluk,
                Perambalur District 621 108.

                17.Gnanasekaran
                Son of Mr.Alagappan, Vadaku Mudaliar

                7



https://www.mhc.tn.gov.in/judis          ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                     OSA No. 149 of 2025



                Street, Udkottai, Ariyalur District 612
                905.

                18.S.Karthikeyan
                Son of Singara Mudaliar, Therku Street,
                Variyangaval Post, Udaiyarpalayam
                Taluk, Ariyalur District 621 806.

                19.N.Adithiya,
                Son of Nagalingam, Mudaliar Street,
                Thirupuvanam, Thirupuvanam Taluk,
                Sivagangai District 630 611.

                20.P.G.Ramanathan
                Son of Pitchai Mudaliar, Vadakasi
                Amman Kovil 2nd Street, Sankaran
                Kovi, Tenkasi District 627 756.

                21.Mr.Prabhoji,
                Thiruvottiyur Sengunthar Mahajana
                Sangam, Thiruvottiyur, Chennai 600
                019

                                                                                     Respondent(s)
                                             CMP No. 9144 of 2025
                1. P.Punithavel
                Son of Palaniyandi, 6th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District.

                2.D.Arumugam,
                S/o. Duraisamy, 94/60, Kodambakkam,
                West Mambalam Chennai - 600 003.


                8



https://www.mhc.tn.gov.in/judis            ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                     OSA No. 149 of 2025



                3.K.Selvam,
                Son of Kumarasamy, 4th Street,
                Sengunthapuram, Jayankondam,
                Udayarpalayam Taluk, Ariyalur
                District.

                4.P.Pachamuthu,
                Son of Periyasamy, No.2/172, Main
                Road, North Street, Aduthurau,
                Perambalur District.

                                                                                     Appellant(s)

                                                            Vs
                1. M.Ramalingam
                Son of Mariappa, No.5/156, Srinivasa
                Nagar, 1st Street, Kovilpatti-628 502.

                2.R.T.Kannan,
                Son of R.Thiruvengadam, 35,
                Maraimalai Adigal Street, Shanthi
                Nagar, Puducherry - 605 008.

                3.R.Radhakrishnan,
                Son of Rajamanckam, No.18,
                Kamarajar Street,
                Gokulapuram,Chengalpet - 603 001.

                4.. S.Alagesan,
                Son of Mr.Sampathrao, No.507A, Om
                Sakthi Nagar, Tiruvannamalai - 606
                604.

                5.M/s. South Indian Sengundha
                Mahajana Sangam,

                9



https://www.mhc.tn.gov.in/judis            ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                    OSA No. 149 of 2025



                Represented by its General Secretary,
                R.P.Kumaragurubaran, No.58,
                Armenian Street, Chennai -600 001.

                6.K.P.K.Selvaraj,
                President, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai - 600 001.

                7.R.P.Kumaragurubaran,
                General Secretary, No.58, Armenian
                Street, Chennai - 600 001.

                8.R.Gandhi,
                Treasurer, South Indian Sengundha
                Mahajana Sangam, No.58, Armenian
                Street, Chennai 600 001.

                9.M.E.Jayaraman,
                Son of Ediappan, No. 101B, Shankar
                Nagar Road, Vijayanagar, Velachery,
                Chennai 600 042.

                10.J.Babu,
                Son of Jambulingam, Karanl Garden,
                Saidapet, Chennai 600 015.

                11.M.Mylappan,
                Son of Malamarunthu,
                Thirukalukundram Sengunthar
                Mahajana Sangam, Thirukalukundram
                603 109.

                12.V.Ramdas,
                Son of Mr.Vajravel, Karunkuzhi Post,

                10



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                    OSA No. 149 of 2025



                MaduranthagamTaluk, Chengalpet
                District 603 306.

                13.R.Dhandapani,
                Son of Ramasamy, Karthikeyan Road,
                Saidapettai, Arani 632 301.

                14.R.Rajendran
                Son of Ramu, No. 810A, Vanavil
                Nagar, 5th Street, Venkigal,
                Thiruvannamalai 606 604.

                15.T.P.S.Saravanan
                Son of Subramani, Vasidhapuram,
                Thittakudi 606 106.

                16.A.Annadurai
                Son of Mr.Arumugha Mudaliar,
                Aduthurai Post, Kunnam Taluk,
                Perambalur District 621 108.

                17.Gnanasekaran
                Son of Mr.Alagappan, Vadaku Mudaliar
                Street, Udkottai, Ariyalur District 612
                905.

                18.S.Karthikeyan
                Son of Singara Mudaliar, Therku Street,
                Variyangaval Post, Udaiyarpalayam
                Taluk, Ariyalur District 621 806.

                19.N.Adithiya,
                Son of Nagalingam, Mudaliar Street,
                Thirupuvanam, Thirupuvanam Taluk,
                Sivagangai District 630 611.

                11



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 16/04/2025 11:05:06 am )
                                                                                         OSA No. 149 of 2025




                20.P.G.Ramanathan
                Son of Pitchai Mudaliar, Vadakasi
                Amman Kovil 2nd Street, Sankaran
                Kovi, Tenkasi District 627 756.

                21.Mr.Prabhoji,
                Thiruvottiyur Sengunthar Mahajana
                Sangam, Thiruvottiyur, Chennai 600
                019

                                                                                         Respondent(s)
                                                  OSA No. 149 of 2025
                PRAYER
                To set aside the order dated 17.03.2025, passed in A.No. 6579 of 2024 in CS
                No. 173 of 2023 and allow this Appeal and thus render justice.

                                                CMP No. 9146 of 2025
                PRAYER
                To Interim injunction restrains the Office Bearers to 5th Respondent Societies
                who were declare elected persons to the order impugned in the present appeal
                dated 17.03.2025 in A.No. 6579 of 2024 in C.S.No.173 of 2023 pending
                disposal of the Original Side Appeal

                                                CMP No. 9144 of 2025
                PRAYER
                To stay of the impugned order order dated 17.03.2025, in A.No. 6579 of 2024
                in CS No. 173 of 2023 pending disposal of the OSA

                                                  OSA No. 149 of 2025
                                  For Appellant(s):  Mr. V. Manohar

                                  For Respondent(s):




                12



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                                                                                       OSA No. 149 of 2025



                                                 JUDGMENT

(Judgment of the Court was delivered by Dr.Anita Sumanth J.)

Mr.Manohar, learned counsel for the appellants makes an endorsement to

the effect that the appellants do not wish to pursue this Original Side Appeal.

2. Recording the endorsement made, the Original Side Appeal and the

connected Miscellaneous Petitions are dismissed as withdrawn.

(ANITA SUMANTH J.)(C.KUMARAPPAN J.) sl 15-04-2025

Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No

To

1.M.Ramalingam Son of Mariappa, No.5/156, Srinivasa Nagar, 1st Street, Kovilpatti-628 502.

2.R.T.Kannan, Son of R.Thiruvengadam, 35, Maraimalai Adigal Street, Shanthi Nagar, Puducherry - 605 008.

3.R.Radhakrishnan, Son of Rajamanckam, No.18,

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

Kamarajar Street, Gokulapuram,Chengalpet - 603 001.

4.. S.Alagesan, Son of Mr.Sampathrao, No.507A, Om Sakthi Nagar, Tiruvannamalai - 606

5.M/s. South Indian Sengundha Mahajana Sangam, Represented by its General Secretary, R.P.Kumaragurubaran, No.58, Armenian Street, Chennai -600 001.

6.K.P.K.Selvaraj, President, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai - 600 001.

7.R.P.Kumaragurubaran, General Secretary, No.58, Armenian Street, Chennai - 600 001.

8.R.Gandhi, Treasurer, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai 600 001.

9.M.E.Jayaraman, Son of Ediappan, No. 101B, Shankar Nagar Road, Vijayanagar, Velachery, Chennai 600 042.

10.J.Babu, Son of Jambulingam, Karanl Garden,

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

Saidapet, Chennai 600 015.

11.M.Mylappan, Son of Malamarunthu, Thirukalukundram Sengunthar Mahajana Sangam, Thirukalukundram 603 109.

12.V.Ramdas, Son of Mr.Vajravel, Karunkuzhi Post, MaduranthagamTaluk, Chengalpet District 603 306.

13.R.Dhandapani, Son of Ramasamy, Karthikeyan Road, Saidapettai, Arani 632 301.

14.R.Rajendran Son of Ramu, No. 810A, Vanavil Nagar, 5th Street, Venkigal, Thiruvannamalai 606 604.

15.T.P.S.Saravanan Son of Subramani, Vasidhapuram, Thittakudi 606 106.

16.A.Annadurai Son of Mr.Arumugha Mudaliar, Aduthurai Post, Kunnam Taluk, Perambalur District 621 108.

17.Gnanasekaran Son of Mr.Alagappan, Vadaku Mudaliar Street, Udkottai, Ariyalur District 612

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

18.S.Karthikeyan Son of Singara Mudaliar, Therku Street, Variyangaval Post, Udaiyarpalayam Taluk, Ariyalur District 621 806.

19.N.Adithiya, Son of Nagalingam, Mudaliar Street, Thirupuvanam, Thirupuvanam Taluk, Sivagangai District 630 611.

20.P.G.Ramanathan Son of Pitchai Mudaliar, Vadakasi Amman Kovil 2nd Street, Sankaran Kovi, Tenkasi District 627 756.

21.Mr.Prabhoji, Thiruvottiyur Sengunthar Mahajana Sangam, Thiruvottiyur, Chennai 600

To

1.M.Ramalingam Son of Mariappa, No.5/156, Srinivasa Nagar, 1st Street, Kovilpatti-628 502.

2.R.T.Kannan, Son of R.Thiruvengadam, 35, Maraimalai Adigal Street, Shanthi Nagar, Puducherry - 605 008.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

3.R.Radhakrishnan, Son of Rajamanckam, No.18, Kamarajar Street, Gokulapuram,Chengalpet - 603 001.

4.. S.Alagesan, Son of Mr.Sampathrao, No.507A, Om Sakthi Nagar, Tiruvannamalai - 606

5.M/s. South Indian Sengundha Mahajana Sangam, Represented by its General Secretary, R.P.Kumaragurubaran, No.58, Armenian Street, Chennai -600 001.

6.K.P.K.Selvaraj, President, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai - 600 001.

7.R.P.Kumaragurubaran, General Secretary, No.58, Armenian Street, Chennai - 600 001.

8.R.Gandhi, Treasurer, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai 600 001.

9.M.E.Jayaraman, Son of Ediappan, No. 101B, Shankar Nagar Road, Vijayanagar, Velachery, Chennai 600 042.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

10.J.Babu, Son of Jambulingam, Karanl Garden, Saidapet, Chennai 600 015.

11.M.Mylappan, Son of Malamarunthu, Thirukalukundram Sengunthar Mahajana Sangam, Thirukalukundram 603 109.

12.V.Ramdas, Son of Mr.Vajravel, Karunkuzhi Post, MaduranthagamTaluk, Chengalpet District 603 306.

13.R.Dhandapani, Son of Ramasamy, Karthikeyan Road, Saidapettai, Arani 632 301.

14.R.Rajendran Son of Ramu, No. 810A, Vanavil Nagar, 5th Street, Venkigal, Thiruvannamalai 606 604.

15.T.P.S.Saravanan Son of Subramani, Vasidhapuram, Thittakudi 606 106.

16.A.Annadurai Son of Mr.Arumugha Mudaliar, Aduthurai Post, Kunnam Taluk, Perambalur District 621 108.

17.Gnanasekaran Son of Mr.Alagappan, Vadaku Mudaliar

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

Street, Udkottai, Ariyalur District 612

18.S.Karthikeyan Son of Singara Mudaliar, Therku Street, Variyangaval Post, Udaiyarpalayam Taluk, Ariyalur District 621 806.

19.N.Adithiya, Son of Nagalingam, Mudaliar Street, Thirupuvanam, Thirupuvanam Taluk, Sivagangai District 630 611.

20.P.G.Ramanathan Son of Pitchai Mudaliar, Vadakasi Amman Kovil 2nd Street, Sankaran Kovi, Tenkasi District 627 756.

21.Mr.Prabhoji, Thiruvottiyur Sengunthar Mahajana Sangam, Thiruvottiyur, Chennai 600

To

1.M.Ramalingam Son of Mariappa, No.5/156, Srinivasa Nagar, 1st Street, Kovilpatti-628 502.

2.R.T.Kannan, Son of R.Thiruvengadam, 35, Maraimalai Adigal Street, Shanthi

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

Nagar, Puducherry - 605 008.

3.R.Radhakrishnan, Son of Rajamanckam, No.18, Kamarajar Street, Gokulapuram,Chengalpet - 603 001.

4.. S.Alagesan, Son of Mr.Sampathrao, No.507A, Om Sakthi Nagar, Tiruvannamalai - 606

5.M/s. South Indian Sengundha Mahajana Sangam, Represented by its General Secretary, R.P.Kumaragurubaran, No.58, Armenian Street, Chennai -600 001.

6.K.P.K.Selvaraj, President, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai - 600 001.

7.R.P.Kumaragurubaran, General Secretary, No.58, Armenian Street, Chennai - 600 001.

8.R.Gandhi, Treasurer, South Indian Sengundha Mahajana Sangam, No.58, Armenian Street, Chennai 600 001.

9.M.E.Jayaraman, Son of Ediappan, No. 101B, Shankar Nagar Road, Vijayanagar, Velachery,

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

Chennai 600 042.

10.J.Babu, Son of Jambulingam, Karanl Garden, Saidapet, Chennai 600 015.

11.M.Mylappan, Son of Malamarunthu, Thirukalukundram Sengunthar Mahajana Sangam, Thirukalukundram 603 109.

12.V.Ramdas, Son of Mr.Vajravel, Karunkuzhi Post, MaduranthagamTaluk, Chengalpet District 603 306.

13.R.Dhandapani, Son of Ramasamy, Karthikeyan Road, Saidapettai, Arani 632 301.

14.R.Rajendran Son of Ramu, No. 810A, Vanavil Nagar, 5th Street, Venkigal, Thiruvannamalai 606 604.

15.T.P.S.Saravanan Son of Subramani, Vasidhapuram, Thittakudi 606 106.

16.A.Annadurai Son of Mr.Arumugha Mudaliar, Aduthurai Post, Kunnam Taluk, Perambalur District 621 108.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

17.Gnanasekaran Son of Mr.Alagappan, Vadaku Mudaliar Street, Udkottai, Ariyalur District 612

18.S.Karthikeyan Son of Singara Mudaliar, Therku Street, Variyangaval Post, Udaiyarpalayam Taluk, Ariyalur District 621 806.

19.N.Adithiya, Son of Nagalingam, Mudaliar Street, Thirupuvanam, Thirupuvanam Taluk, Sivagangai District 630 611.

20.P.G.Ramanathan Son of Pitchai Mudaliar, Vadakasi Amman Kovil 2nd Street, Sankaran Kovi, Tenkasi District 627 756.

21.Mr.Prabhoji, Thiruvottiyur Sengunthar Mahajana Sangam, Thiruvottiyur, Chennai 600

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

ANITA SUMANTH J.

AND C.KUMARAPPAN J.

sl

AND CMP NO. 9146 OF 2025,CMP NO. 9144 OF

15-04-2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 16/04/2025 11:05:06 am )

 
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