Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr.U.Shivakumar vs Pakt Educational Trust
2025 Latest Caselaw 124 Mad

Citation : 2025 Latest Caselaw 124 Mad
Judgement Date : 1 April, 2025

Madras High Court

Dr.U.Shivakumar vs Pakt Educational Trust on 1 April, 2025

Author: G.R.Swaminathan
Bench: G.R.Swaminathan
                                                                    1             W.A.(MD)NO.1345 OF 2021

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
                                             DATED : 01.04.2025
                                                          CORAM
                                  THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
                                                            AND
                                     THE HON'BLE MR.JUSTICE M.JOTHIRAMAN
                                            W.A.(MD)No.1345 of 2021
                     Dr.U.Shivakumar                                ... Appellant / 8th Respondent
                                                              Vs.
                     1. PAKT Educational Trust,
                        Rep. by its Trustee PR.Sathiyamoorthy,
                        No.10, Maris Avenue,
                        Collector Office Road, Trichy -1.  ... Respondent / Petitioner

                     2. The District Collector,
                        Tiruchirappalli District,
                        Collectorate Buildings, Tiruchirappalli.

                     3. The Tahsildar,
                        Trichy West Taluk Office,
                        Promenade Road, Tiruchirappalli -1.

                     4. The District Revenue Officer,
                        Collectorate Buildings, Tiruchirappalli.

                     5. The Commissioner of Police,
                        Tiruchirappalli District,
                        Subramaniapuram,
                        Tiruchirappalli – 620 020.

                     6. The Assistant Commissioner of Police,
                        Land Grabbing Department,
                        Tiruchirappalli.
                     7. Muthuselvi
                     8. Rajkumar                 ... Respondents / Respondents 1 to 7
https://www.mhc.tn.gov.in/judis              ( Uploaded on: 02/04/2025 12:38:19 pm )
                     1/4
                                                                         2              W.A.(MD)NO.1345 OF 2021

                                  Prayer: Writ Appeal filed under Clause 15 of Letters Patent, to
                     set aside the order dated 24.03.2021 made in W.P.(MD)No.6816 of
                     2020 on the file of this Court and allow the present writ appeal.
                                  For Appellant      : Mr.S.Vellaichamy

                                  For R-2 to R-6     : Mr.K.Balasubramani,
                                                       Special Government Pleader.
                                  For R-1            : Mr.K.Ragatheeshkumar,
                                                       for M/s.Isaac Chambers.
                                                               ***

                                                          JUDGMENT

(Order of the Court was delivered by G.R.SWAMINATHAN, J.)

The learned counsel appearing for the appellant seeks leave to

withdraw this appeal and he has also made an endorsement to that

effect.

2. In view of the same, this writ appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous

petition is closed.

(G.R.SWAMINATHAN, J.) & (M.JOTHIRAMAN, J.) 01st April 2025 NCC : Yes / No Index : Yes / No Internet : Yes/ No PMU

https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/04/2025 12:38:19 pm )

To:

1. The District Collector, Tiruchirappalli District, Collectorate Buildings, Tiruchirappalli.

2. The Tahsildar, Trichy West Taluk Office, Promenade Road, Tiruchirappalli -1.

3. The District Revenue Officer, Collectorate Buildings, Tiruchirappalli.

4. The Commissioner of Police, Tiruchirappalli District, Subramaniapuram, Tiruchirappalli – 620 020.

5. The Assistant Commissioner of Police, Land Grabbing Department, Tiruchirappalli.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/04/2025 12:38:19 pm )

G.R.SWAMINATHAN,J.

AND M.JOTHIRAMAN, J.

PMU

01.04.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/04/2025 12:38:19 pm )

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter