M.Arjunan vs C.Varghese
2024 Latest Caselaw 19098 Mad

Madras High Court

M.Arjunan vs C.Varghese on 27 September, 2024

Author: P.T.Asha

Bench: P.T.Asha

                                                                           S.A(MD)No.478 of 2013



                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 27.09.2024

                                                   CORAM

                                  THE HON'BLE MS.JUSTICE P.T.ASHA

                                           S.A(MD)No.478 of 2013


                     M.Arjunan                                 ... Plaintiff/Appellant/
                                                                   Appellant

                                                      Vs.

                     C.Varghese                                ... Defendant/Respondent/
                                                                   Respondent


                     PRAYER : Second Appeal filed under Section 100 of the Civil
                     Procedure Code, to set aside the judgment and decree, dated 19.02.2013
                     on the file of the learned Subordinate Judge, Kuzhithurai made in
                     A.S.No.88 of 2007, confirming the judgment and decree, dated
                     07.03.2007 on the file of the learned II Additional District Munsif,
                     Kuzhithurai made in O.S.No.539 of 2001.


                                  For Appellant     : Mr.K.N.Thampi

                                  For Respondent    : M/s.J.Anandhavalli




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https://www.mhc.tn.gov.in/judis
                                                                                  S.A(MD)No.478 of 2013



                                                         JUDGMENT

It is informed that the sole appellant died long back and the legal

heirs are not got in touch. The appeal itself is abated. Therefore, the

appeal is closed as abated. No costs.

                                                                                    27.09.2024

                     NCC                :     Yes/No
                     Index              :     Yes / No
                     Internet           :     Yes / No


                     To

1.The Subordinate Judge, Kuzhithurai

2.The II Additional District Munsif, Kuzhithurai

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

P.T.ASHA,J.

Sn

Judgment made in

Dated:

27.09.2024

https://www.mhc.tn.gov.in/judis