N.Paramathama vs B.M.Arumugam
2024 Latest Caselaw 19013 Mad

Madras High Court

N.Paramathama vs B.M.Arumugam on 26 September, 2024

                                                                                 S.A.No.665 of 2016

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 26.09.2024

                                                             CORAM:

                                   THE HON'BLE MR.JUSTICE N.SENTHILKUMAR

                                                       S.A.No.665 of 2016

                     N.Paramathama
                     ...Appellant
                                                               vs.

                     B.M.Arumugam
                                                         ...Respondent

                     Prayer: Second Appeal filed under Section 100 of C.P.C., against the

                     Judgment and Decree of the Principal District Court, Krishnagiri dated

                     15.09.2015 passed in A.S.No.13 of 2015, confirming the Judgment and

                     Decree of the Principal Subordinate Court, Krishnagiri dated 20.09.2012

                     passed in O.S.No.12 of 2006.

                                     For Appellant       :   Mr.K.Azhagu Raman
                                     For Respondent      :   Mr.Agilesh


                                                         JUDGMENT

Learned counsel appearing for the appellant has filed a memo

stating that the matter has been settled between the parties as out of

Court and he seeks permission of this Court to withdraw the Second

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Appeal as not pressed.

2.For better appreciation, the memo filed by the appellant is

extracted hereunder:

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3.The memo filed by the appellant is accepted and taken on record.

The said memo shall form part of this Second Appeal.

4.In view of the above, the Second Appeal is dismissed as not

pressed. There shall be no order as to costs.

26.09.2024

Index: Yes/No Speaking order: Yes/No pam

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N.SENTHILKUMAR, J.

pam

To

1.The Principal District Court, Krishnagiri.

2.The Principal Subordinate Court, Krishnagiri.

26.09.2024

https://www.mhc.tn.gov.in/judis