A.Mayan vs The District Forrest Officer
2024 Latest Caselaw 18404 Mad

Madras High Court

A.Mayan vs The District Forrest Officer on 18 September, 2024

Author: R.Subramanian

Bench: R.Subramanian

                                                                         C.M.P.(MD)No.7974 of 2023
                                                                    in W.A.(MD)SR.No.27759 of 2023



                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 18.09.2024

                                                    CORAM:

                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                     and
                                  THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI


                                            C.M.P.(MD)No.7974 of 2023
                                                       in
                                           W.A.(MD)SR.No.27759 of 2023


                 A.Mayan                                     ... Petitioner / Appellant

                                                      -vs-

                 1.The District Forrest Officer,
                   Madurai Forest Division,
                   Madurai,
                   Madurai District.

                 2.The Forest Ranger,
                   Usilampatti Forest Range,
                   Usilampatti Taluk,
                   Madurai District.

                 3.The Tahsildar,
                   Usilampatti Taluk,
                   Madurai District.

                 4.The Assistant Engineer,
                   TANGEDCO,
                   Rural – West Usilampatti,
                   Madurai District.                         ... Respondents / Respondents


                 PRAYER in C.M.P.(MD)No.7974 of 2023: Petition filed under Under

                 Section 5 of Limitation Act, 1963, to condone the delay of 125 days in filing

https://www.mhc.tn.gov.in/judis
                 Page 1 of 4
                                                                             C.M.P.(MD)No.7974 of 2023
                                                                        in W.A.(MD)SR.No.27759 of 2023


                 the Writ Appeal against the order in W.P.(MD)No.23884 of 2022, dated

                 17.10.2022.

                 PRAYER in W.A.(MD)No.SR27759 of 2023 : Writ Appeal filed under

                 Clause 15 of Letters Patent Act, against the order made in W.P.(MD)No.

                 23884 of 2022 dated 17.10.2022.

                                  For Petitioner         :   Mr.M.A.Abdul Muthalif
                                  For Respondents 1 to 3 :   Mr.S.R.A.Ramachandran
                                                             Additional Government Pleader
                                  For 4th Respondent     :   Mr.S.Deena Dhayalan
                                                             Standing Counsel

                                                       JUDGMENT

[Judgment of the Court was made by R.SUBRAMANIAN, J.]

The learned counsel appearing for the petitioner seeks permission of

this Court to withdraw this Petition and he has also made an endorsement

to that effect.

2.Recording the submission and endorsement made by the learned

counsel appearing for the petitioner, this Condone Delay Petition is

dismissed as withdrawn. The Writ Appeal in W.A.(MD)No.SR27759 of 2023

stands rejected in the SR stage itself. No Costs.

                                                                   [R.S.M., J.]      [L.V.G., J.]
                                                                            18.09.2024
                 NCC      :Yes/No
                 Index :Yes/No
                 Internet : Yes
                 Mrn

https://www.mhc.tn.gov.in/judis

in W.A.(MD)SR.No.27759 of 2023

To

1.The District Forrest Officer, Madurai Forest Division, Madurai, Madurai District.

2.The Forest Ranger, Usilampatti Forest Range, Usilampatti Taluk, Madurai District.

3.The Tahsildar, Usilampatti Taluk, Madurai District.

4.The Assistant Engineer, TANGEDCO, Rural – West Usilampatti, Madurai District.

https://www.mhc.tn.gov.in/judis

in W.A.(MD)SR.No.27759 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

Mrn

in

18.09.2024

https://www.mhc.tn.gov.in/judis