Davidson vs Lizzie
2024 Latest Caselaw 17441 Mad

Madras High Court

Davidson vs Lizzie on 3 September, 2024

Author: V.Bhavani Subbaroyan

Bench: V.Bhavani Subbaroyan

                                                                                 S.A(MD)No.28 of 2004


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 03.09.2024

                                                     CORAM

                        THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN

                                              S.A(MD)No.28 of 2004


                     Davidson                                           ... Appellant

                                                        .vs.

                     Lizzie                                             ... Respondent

                     PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                     Code, against the judgment and decree in A.S.No.127/1997, on the file of
                     the Subordinate Judge, Kuzhithurai, dated 03.10.2002 in confirming the
                     judgment and decree in O.S.No.224/1996, on the file of the I Additional
                     District Munsif, Kuzhithurai, dated 30.04.1997.


                                        For Appellant          : No appearance

                                        For Respondent         : Mr.K.N.Thambi




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                S.A(MD)No.28 of 2004




                                                  JUDGMENT

The appeal was listed on 02.09.2024. On that day, there was no

representation for the appellant. Therefore, the appeal was directed to be

listed today (03.09.2024) under the caption 'for dismissal'. Today also there

is no representation for the appellant. Hence, this appeal is dismissed for

non-prosecution. No cost.

Index : Yes / No Speaking Order : Yes / No 03.09.2024 am

https://www.mhc.tn.gov.in/judis

To

1.The Sub-Court, Kuzhithurai.

2.The I Additional District Munsif, Kuzhithurai.

3. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

V.BHAVANI SUBBAROYAN, J.

am

03.09.2024

https://www.mhc.tn.gov.in/judis