Arulmighu Vandikaruppanaswamytemple vs The Commissione
2024 Latest Caselaw 17428 Mad

Madras High Court

Arulmighu Vandikaruppanaswamytemple vs The Commissione on 3 September, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

    2024:MHC:3324




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 03.09.2024

                                                   CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                    AND
                                  THE HON'BLE MR JUSTICE K.K.RAMAKRISHNAN

                                            W.A(MD)No.1592 of 2018
                                                    and
                                           C.M.P(MD)No.11438 of 2018


                 Arulmighu VandikaruppanaswamyTemple,
                 Thangammapatty,
                 Vedasandur Taluk,
                 Dindigul District,
                 through its Hereditory Trustee
                 A.Renganathan                                 ... AppellantPetitioner

                                                     .Vs.

                 1.The Commissione,
                   Hindu Religious and Charitable Endowments Department,
                   Chennai.

                 2.The Joint Commissioner,
                   Hindu Religious and Charitable Endowments Department,
                   Madurai.

                 3.The Executive Officer,
                   Arulmughu Vandikaruppanaswamy Temple,
                   Thangammapatty,
                   Vedasandur Taluk,Dindigul District.

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https://www.mhc.tn.gov.in/judis
                 4.P.Rajendran

                 5.A.Karuppiah

                 6.P.Murugan

                 7.G.Kaliappan

                 8.P.Ayyan Ambalam

                 9.G.Chinnasamy

                 10.M.Perumal                                    ... Respondents/Respondents

                 PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act praying this
                 Court to set aside the order passed by this Court in W.P(MD)NO.17254 of 2018,
                 dated 20.09.2018.

                                  For Appellant      : Mr.P.Saravanakumar
                                                       for M/s.P.Kalaiyarasi Bharathi

                                  For Respondents    : Mr.K.Selvaganesan
                                       1 and 2         Addl.Govt. Pleader

                                  For Respondent-3   : Mr.A.K.Baskarapandian

                                  For Respondents    : No appearance
                                       4 to 10




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                                                     JUDGMENT

                                  (Order of the Court was made by P.VELMURUGAN.


                           The learned counsel for the appellant would submit that the relief sought

                 for in the Writ Appeal has become infructuous and hence, nothing survives for

                 further adjudication in this matter.



                           2.In view of the said submission, the Writ Appeal is dismissed as

                 infructuous. No costs.Consequently, connected Miscellaneous Petition is closed.



                                                                        [P.V.,J.]     [K.K.R.K.,J.]
                                                                               03.09.2024


                 NCS : Yes/No
                 Index : Yes / No
                 Internet : Yes / No
                 vsn

                 To

                 1.The Commissione,
                   Hindu Religious and Charitable Endowments Department,
                   Chennai.

                 2.The Joint Commissioner,
                   Hindu Religious and Charitable Endowments Department,

                 3/5

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                   Madurai.
                 3.The Executive Officer,
                   Arulmughu Vandikaruppanaswamy Temple,
                   Thangammapatty,
                   Vedasandur Taluk,Dindigul District.




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                                       P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN,J.

vsn

JUDGMENT MADE IN

and

03.09.2024

https://www.mhc.tn.gov.in/judis