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C.Christober Thangaraj vs Baladhandauthapani
2024 Latest Caselaw 20409 Mad

Citation : 2024 Latest Caselaw 20409 Mad
Judgement Date : 28 October, 2024

Madras High Court

C.Christober Thangaraj vs Baladhandauthapani on 28 October, 2024

Author: R.Vijayakumar

Bench: R.Vijayakumar

                                                                      Cont P(MD).No.2026 of 2024


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 28.10.2024

                                                     CORAM

                              THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                         CONT.P(MD)No.2026 of 2024
                                                   in
                                          W.P(MD) No.6292 of 2024

                     C.Christober Thangaraj,
                     Vocational Instructor
                     (Computer Science) (retired),
                     Government Higher Secondary School,
                     Agasteeswaram – 629 701,
                     Kanyakumari District.                     ... Petitioner/Petitioner

                                                       - Vs-
                     1. Baladhandauthapani
                        Chief Educational Officer,
                        Kanyakumari District.

                     2. C.Ramachandran
                        Headmaster,
                        Government Higher Secondary School,
                        Agasteeswaram – 629 701,
                        Kanyakumari District.                      ... Contemnors /
                                                                       Respondents

                     PRAYER: Contempt Petition is filed under Section 11 of the Contempt
                     of Courts Act, to punish the respondents herein for their wilful
                     disobedience of the order of this Court in W.P(MD) No.6292 of 2024,
                     dated 17.04.2024.


                     1/4

https://www.mhc.tn.gov.in/judis
                                                                               Cont P(MD).No.2026 of 2024


                                         For Petitioner          : Mr.E.V.N.Siva

                                         For Respondents         : Mr.J.Ashok
                                                                   Additional Government Pleader

                                                            ORDER

The present Contempt Petition has been filed alleging violation of

the orders of this Court dated 17.04.2024 made in W.P(MD) No.6292 of

2024.

2. The learned Additional Government Pleader appearing for

respondents submit that the Hon'ble Division Bench of this Court has

condoned the delay and the Writ Appeal is yet to be numbered.

3. The learned counsel appearing for the petitioner in the Contempt

Petition prays to close the contempt petition, so that it could be revived

based upon the outcome of the judgment of the Hon'ble Division Bench

of this Court.

https://www.mhc.tn.gov.in/judis

4. Recording the same, this Contempt Petition stands closed.





                                                                                       28.10.2024
                     Index              : Yes/No
                     Internet           : Yes/No
                     NCC                : Yes/No
                     ebsi




                     To

1. The Chief Educational Officer, Kanyakumari District.

2. The Headmaster, Government Higher Secondary School, Agasteeswaram – 629 701, Kanyakumari District

https://www.mhc.tn.gov.in/judis

R.VIJAYAKUMAR,J.

ebsi

28.10.2024

https://www.mhc.tn.gov.in/judis

 
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