P.M.Arunkumar vs T.Saranya
2024 Latest Caselaw 19597 Mad

Madras High Court

P.M.Arunkumar vs T.Saranya on 18 October, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                                                                                   C.M.A.(MD)No.809 of 2024



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 18.10.2024

                                                              CORAM

                                THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                 AND
                              THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                                   C.M.A.(MD)No.809 of 2024

                     P.M.Arunkumar                                                   ...Appellant
                                                               vs.

                     T.Saranya                                                      ... Respondent
                     Prayer: Civil Miscellaneous Appeal filed under Section 19 of the Family
                     Court Act praying to set aside the Judgment and decree dated 20.12.2023
                     in H.M.O.P.No.761 of 2018 on the file of the Family Court, Madurai by
                     allowing this appeal.

                                  For Appellant           :      Mr.A.Prabhu Raj

                                  For Respondent          :      Mr.S.Sivaprakash

                                                         JUDGMENT

(Judgment of the Court was delivered by P.VELMURUGAN, J.)

The learned counsel appearing for the appellant seeks permission

of this Court to withdraw the appeal and also made an endorsement to

that effect.

https://www.mhc.tn.gov.in/judis

2. In view of the endorsement made by the learned counsel for the

appellant, the Civil Miscellaneous Appeal is dismissed as withdrawn. No

costs.

(P.V., J.) (K.K.R.K., J.) 18.10.2024 NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

To

1.The Family Court, Madurai.

2.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

P.VELMURUGAN, J.

and K.K.RAMAKRISHNAN, J.

mbi

18.10.2024

https://www.mhc.tn.gov.in/judis