S.Prabhu vs The Superintending Engineer
2024 Latest Caselaw 19484 Mad

Madras High Court

S.Prabhu vs The Superintending Engineer on 17 October, 2024

Author: S.S.Sundar

Bench: S.S.Sundar

                                                                                  W.A.No.3106 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED : 17.10.2024
                                                         CORAM
                                      THE HON'BLE Mr. JUSTICE S.S.SUNDAR
                                                      AND
                                    THE HON'BLE Dr. JUSTICE A.D.MARIA CLETE

                                                    W.A.No.3106 of 2021
                                                           AND
                                                   C.M.P.No.21556 of 2021


                S.Prabhu                                                             .. Appellant
                                                            Vs.
                1.The Superintending Engineer
                TANGEDCO, Cuddalore Circle
                NH 45-A, Rajambal Nagar, Allpettai
                Manjakuppam, Cuddalore 607 001

                2.The Assistant Engineer (Operations & Maintenance)
                TANGEDCO
                Panruti Town, Poongunam
                Panruti 607 106

                3.Arcot Lutheran Church
                Rep. by its Secretary and Treasurer
                No.9, ALC Campus, Bharathi Road
                Cuddalore 1                                                          .. Respondents

                          Writ Appeal filed under Clause 15 of the Letters Patent, against the order
                dated 19.08.2021 passed by the learned Judge in W.P.No.24297 of 2019.
                                   For Appellant        : Mr.R.Saravanan
                                   For 3rd Respondent : Mr.Srinath Sridevan
                                                        Senior Counsel
                                                        for Ms.Aishwarya S. Nathan

https://www.mhc.tn.gov.in/judis
                1/4
                                                                                W.A.No.3106 of 2021

                                                 JUDGMENT

(Delivered by S.S.SUNDAR, J.)

The learned counsel for the appellant seeks permission of this Court to

withdraw this writ appeal and he has also made an endorsement in the case

bundle to that effect.

2. Recording the above submission and endorsement made by the learned

counsel for the appellant, this writ appeal is dismissed as withdrawn.

No costs. Connected C.M.P. is closed.

[S.S.S.R.,J.] [A.D.M.C., J.] 17.10.2024 Internet : Yes Neutral Citation : Yes/No gya

https://www.mhc.tn.gov.in/judis

To

1.The Superintending Engineer TANGEDCO, Cuddalore Circle NH 45-A, Rajambal Nagar, Allpettai Manjakuppam, Cuddalore 607 001

2.The Assistant Engineer (Operations & Maintenance) TANGEDCO Panruti Town, Poongunam Panruti 607 106

https://www.mhc.tn.gov.in/judis

S.S.SUNDAR, J.

AND A.D.MARIA CLETE, J.

gya

17.10.2024

https://www.mhc.tn.gov.in/judis