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Chidambaram vs /
2024 Latest Caselaw 21356 Mad

Citation : 2024 Latest Caselaw 21356 Mad
Judgement Date : 8 November, 2024

Madras High Court

Chidambaram vs / on 8 November, 2024

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                           W.P.(MD)No.15333 of 2024

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 08.11.2024

                                                       CORAM:

                             THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                           W.P.(MD)No.15333 of 2024
                     Chidambaram                                              ... Petitioner
                                                        /Vs./

                     1.The Joint Sub Registrar - II,
                     Karaikudi,
                     Sivagangai District.

                     2.The Deputy Registrar,
                     Co-operative (Housing),
                     Virudhunagar

                     3.The Special Officer,
                     MDA/HSG 46 Tamil Nadu
                     Electricity Board Staffs Co-operative
                     House Site Society Ltd.,
                     Karaikudi, Sivagangai District.                          ... Respondents

                     PRAYER: Petition filed under Article 226 of the Constitution of India, to
                     issue a Writ of Mandamus to direct the respondents more particularly
                     the first respondent to register the sale deed dated 15.12.2023 presented
                     by the petitioner for registration in respect of the house site in Plot NO.
                     173 in Survey No.174/3P situated at Kunnakkudi Village, Karaikudi
                     Taluk, Sivagangai District by considering the representation received on
                     03.06.2024 within a time frame.


                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                W.P.(MD)No.15333 of 2024

                                        For Petitioner     : Mr.D.Venkatesh
                                        For R1 & R2        : Mr.S.P.Maharajan
                                                             Special Government Pleader
                                                           ORDER

This Writ Petition has been filed for issuance of Writ of

Mandamus to direct the respondents more particularly the first

respondent to register the sale deed dated 15.12.2023 presented by the

petitioner for registration in respect of the house site in Plot NO.173 in

Survey No.174/3P situated at Kunnakkudi Village, Karaikudi Taluk,

Sivagangai District by considering the representation received on

03.06.2024 within a time frame.

2. After presentation of the sale deed for registration, the second

respondent raised objections before the first respondent for registration

of the sale deed, which was presented by the petitioner alleging that the

subject property was obtained in the proceedings initiated. However, the

second respondent did not produce any copy of the judgment in respect

of the subject property.

https://www.mhc.tn.gov.in/judis

3. In view of the above, the first respondent is directed to conduct

enquiry after issuing notice to the petitioner and the second respondent

and after giving opportunity of hearing and pass orders on merits and in

accordance with law within a period of four weeks from the date of

receipt of a copy of this order.

4. With the above direction, this Writ Petition is disposed of. No

costs.


                                                                                    08.11.2024

                     Index          : Yes / No
                     NCC            : Yes / No
                     CM

                     TO:
                     1.The Joint Sub Registrar - II,
                     Karaikudi,
                     Sivagangai District.

                     2.The Deputy Registrar,
                     Co-operative (Housing),
                     Virudhunagar





https://www.mhc.tn.gov.in/judis

G.K.ILANTHIRAIYAN, J.

CM

Order made in

Dated:

08.11.2024

https://www.mhc.tn.gov.in/judis

 
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