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R.Selvakumar vs S.Saranya
2024 Latest Caselaw 21254 Mad

Citation : 2024 Latest Caselaw 21254 Mad
Judgement Date : 7 November, 2024

Madras High Court

R.Selvakumar vs S.Saranya on 7 November, 2024

                                                                        C.M.A.(MD) No.484 of 2019

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 07.11.2024

                                                        CORAM

                                  THE HON'BLE MRS.JUSTICE R.KALAIMATHI

                                           C.M.A.(MD) No.484 of 2019
                                                     and
                                           C.M.P.(MD)No.5686 of 2019

                    R.Selvakumar.                                             ... Appellant

                                                          Vs.

                    S.Saranya.                                                ... Respondent

                    Prayer: Civil Miscellaneous Appeal filed Section 47 of the Guardian and
                    Wards Act, 1890, against the judgment and decree dated 28.11.2018
                    passed in G.W.O.P.No.11 of 2015, on the file of the Principal District
                    Court, Ramanathapuram.


                                   For Appellant       : Mr.M.Arumugam

                                   For Respondents : No appearance

                                                         *****

                                                    JUDGMENT

This Civil Miscellaneous Appeal is withdrawn in view of the

endorsement made by the learned counsel for the appellant.

_____________ https://www.mhc.tn.gov.in/judis

2. This Civil Miscellaneous Appeal stands dismissed as withdrawn.

No costs. Consequently, connected miscellaneous petition is closed.

07.11.2024 Index: Yes/ No NCC: Yes / No Speaking Order / Non-Speaking Order apd

To:

1.The Principal District Court, Ramanathapuram.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

_____________ https://www.mhc.tn.gov.in/judis

R.KALAIMATHI, J.

apd

07.11.2024

_____________ https://www.mhc.tn.gov.in/judis

 
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