Unknown vs M.Giltus
2024 Latest Caselaw 21136 Mad

Madras High Court

Unknown vs M.Giltus on 6 November, 2024

                                                                  W.A.(MD) No.433 of 2020


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 06.11.2024

                                                      CORAM:

                                   THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
                                                      and
                                    THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR


                                              W.A.(MD) No.433 of 2020
                                                        and
                                             C.M.P.(MD) No.3080 of 2020


                 1.The State of Tamil Nadu
                   rep.by the Principal Secretary
                    to the Government
                   School Education Department
                   State of Tamil Nadu
                   St.George Fort, Chennai

                 2.The Director of School Education
                   State of Tamil Nadu
                   DPI Campus, College Road
                   Chennai

                 3.The Joint Director of School Education
                   State of Tamil Nadu
                   DPI Campus, College Road
                   Chennai

                 4.The Chief Educational Officer
                   South SLB Road
                   Nagercoil
                   Kanyakumari District




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                                                                      W.A.(MD) No.433 of 2020


                 5.The District Educational Officer
                   Office of the District Educational Officer
                   Marthandam
                   Kanyakumari District

                 6.The School Headmaster
                   Government High School
                   Keezhkulam West
                   Kanyakumari District                                             ... Appellants

                                                            -vs-


                 M.Giltus                                                           ... Respondent


                           Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                 order, dated 06.01.2020, passed in W.P.(MD) No.25765 of 2019, on the file of

                 this Court.


                                  For Appellants   : Mr.Veera Kathiravan
                                                     Additional Advocate General-II
                                                     assisted by Ms.D.Farjana Ghoushia
                                                     Special Government Pleader

                                  For Respondent   : No appearance



                                                     JUDGMENT

[Judgment of the Court was made by RMT.TEEKAA RAMAN, J.]

This matter relates to the post of President of Parent Teachers

Association in the sixth appellant – School.

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https://www.mhc.tn.gov.in/judis

2. At the outset, it is to be noted that the lis is with regard to the

period between 12.12.2017 and 11.12.2020. Now, the period is already over.

Hence, at this distance of time, nothing survives for consideration in this writ

appeal.

3. Accordingly, this writ appeal is disposed of. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                [T.K.R., J.]        [N.S., J.]
                                                                        06.11.2024
                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No

                 krk

                 To:

1.The Principal Secretary to the Government, School Education Department, State of Tamil Nadu, St.George Fort, Chennai.

2.The Director of School Education, State of Tamil Nadu, DPI Campus, College Road, Chennai.

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3.The Joint Director of School Education, State of Tamil Nadu, DPI Campus, College Road, Chennai.

4.The Chief Educational Officer, South SLB Road, Nagercoil, Kanyakumari District.

5.The District Educational Officer, Office of the District Educational Officer, Marthandam, Kanyakumari District.

6.The School Headmaster, Government High School, Keezhkulam West, Kanyakumari District.

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RMT.TEEKAA RAMAN, J.

AND N.SENTHILKUMAR, J.

krk

and

06.11.2024

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