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Dr.R.Senthil Kumar vs The District Collector
2024 Latest Caselaw 424 Mad

Citation : 2024 Latest Caselaw 424 Mad
Judgement Date : 5 January, 2024

Madras High Court

Dr.R.Senthil Kumar vs The District Collector on 5 January, 2024

Author: N. Anand Venkatesh

Bench: N. Anand Venkatesh

                                                                                     W.P.No.35690 of 2023

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 05.01.2024

                                                       CORAM

                                  THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                               W.P.No.35690 of 2023


                1.Dr.R.Senthil Kumar

                2.Mrs.R.Balasundari                                                      ... Petitioners


                                                         .vs.


                1.The District Collector
                  Tiruvannamalai
                  Tiruvannamalai District-606601.

                2.The Superintendent of Police
                  Tiruvannamalai
                  Tiruvannamalai District-606601.

                3.The State rep.by
                  Inspector of Police
                  District Crime Branch
                   Tiruvannamalai
                  Tiruvannamalai District-606601.

                4.The State rep.by
                 The Inspector of Police
                  Town Police Station
                  Tiruvannamalai
                  Tiruvannamalai District-606601.                                    .. Respondents



                Prayer: Writ Petition filed under Article 226 of the Constitution of India for issuance
                of a Writ of Mandamus, directing the respondents to give police protection to the

https://www.mhc.tn.gov.in/judis
                1/4
                                                                                      W.P.No.35690 of 2023

                petitioners 1 and 2 for the “Nethra Hospital” premises beaning Door No.85-A, Big
                Street, Tiruvannamalai Town, Tiruvannamalai District and also residential premises
                of the petitioners bearing Door No.22/9B, New Karkana Street, Tiruvannamalai Town,
                Tiruvannamalai-606601.



                                       For Petitioners     : Mr.U.Udayakumar

                                       For Respondents     : Mr.A.Gopinath
                                                             Government Advocate (Crl.Side)



                                                         ORDER

This Writ Petition has been filed seeking police protection based on the

complaint given by the petitioners on 04.11.2023.

2.Learned Additional Public Prosecutor, on instructions, submitted that, based

on the complaint given by the petitioner, petition enquiry is pending in

C.No.K5/28257/3284/2023/23.11.2023, on the file of the respondent Police.

3.The petitioners are directed to co-operate with the Police for enquiry and

the respondent Police shall conduct the enquiry keeping in mind the judgment in

Lalitha Kumari vs. Government of Uttar Pradesh reported in 2013 (6) CTC

353. On completion of the enquiry, the respondent Police shall take a decision

regarding the further course of action. This process shall be completed by the

respondent Police within a period of two weeks from the date of receipt of copy of

https://www.mhc.tn.gov.in/judis

this order.

4.With the above directions, this Writ Petition is closed. No costs.




                                                                                             04.01.2024




                Index          : Yes/No

Speaking Order/Non-Speaking Order Neutral citation : Yes/No KP

To

1.The District Collector Tiruvannamalai Tiruvannamalai District-606601.

2.The Superintendent of Police Tiruvannamalai Tiruvannamalai District-606601.

3.The State rep.by Inspector of Police District Crime Branch Tiruvannamalai Tiruvannamalai District-606601.

4.The State rep.by The Inspector of Police Town Police Station Tiruvannamalai Tiruvannamalai District-606601.

5. The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis

N. ANAND VENKATESH., J KP

05.01.2024

https://www.mhc.tn.gov.in/judis

 
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