Citation : 2024 Latest Caselaw 355 Mad
Judgement Date : 5 January, 2024
C.S. (Comm. Div.) No.275 of 2023
THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.01.2024
CORAM:
THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE
C.S. (Comm. Div.) No.275 of 2023
and
O.A. Nos.957 and 958 of 2023
Zee Entertainment Enterprises Ltd.,
Rep. by its Power Agent
Mr.Akshay Mahadik .... Plaintiff
Vs
1. Bharat Sanchar Nigam Limited,
Bharat Sanchar Bhavan,
Harish Chandra Mathur Lane,
Janpath, New Delhi-110 001.
2. Mahanagar Telephone Nigam Ltd
5th Floor, Mahanagar Door Sanchar Sadan,
9, CGO Complex, Lodhi Road, New Delhi 110 003.
3. Bharti Airtel Limited
Bharti Crescent, 1, Nelson Mandela Road
Vasant Kunj, Phase II,
New Delhi – 110 070.
4. Hathway Cable & Datacom Limited,
05/806, 8th Floor, Windsor
Off. CST Road, Kalina
Santacruz (East)
Mumbai- 400 098.
5.Tata Communication Limited
Vsb, Mahatma Gandhi Road Fort Mumbai,
Maharashtra 400 001.
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C.S. (Comm. Div.) No.275 of 2023
6. Vodafone India Limited,
Suman Tower, Plot No. 18,
Sector-11, Gandhinagar,
Gujarat 382 011.
7. Idea Cellular Limited,
Suman Tower, Plot No.18,
Sector 11, Gandhinagar,
Gujarat - 382 011.
8. Tata Teleservices Ltd,
10th Floor, Tower I, Jeevan Bharati,
124 Connaught Circus
New Delhi 110 001.
9. GTPL Hathway Ltd.
202, 2nd Floor, Sahajanand
Shopping Centre, Opp Swaminarayan Temple,
Shahibaugh, Ahmedabad-380 004.
10. Tikona Digital Networks Private Limited,
Office 3A, 3rd Floor,
LBS Marg, Bhandup(West),
Mumbai- 400 078.
11. BG Broadband India Private Limited,
Plot No 54, Marol Industrial Cooperative Area,
Off. Andheri Kurla Road,
Andheri (East), Mumbai 400 059.
12. Sify Technologies Limited,
2nd Floor, 'TIDEL PARK'
No.4, Canal Bank Road,
Chennai - 600 113.
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C.S. (Comm. Div.) No.275 of 2023
13. Siti Broadband Services Pvt. Ltd
B-10, Lawrence Road, Industrial Area,
New Delhi North West
DL 110033 IN
14. You Broadband & Cable India Ltd,
2nd and 3rd Floor, IQARA Centre,
Near Gujarat Gas Circle,
Adajan-Hazaria Road,
Surat-395 009.
15. Asianet Satellite Communications,
2A, Il floor, Leela Infopark,
Technopark Limited, Kazhakkoottam,
Thiruvananthapuram, Kerala-695 581.
16. Data Infosys Limited,
Station Road, Durgapura,
Jaipur 302 018.
17. Readylink internet Services Limited,
Galaxy, Plot No.7, Sakhthi Colony,
RK Puram, Ganpathy,
Coimbatore 641 006.
18. Nettlinx Limited,
5-9-22, 3rd floor,
My Home Sarovar Plaza,
Secretariat Road, Saifabad,
Hyderabad-500 004.
19. City Online Services Limited,
701, 7th Floor,
Aditya Trade Center, Ameerpet,
Hyderabad-500 038.
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C.S. (Comm. Div.) No.275 of 2023
20. Pioneer eLabs Limited,
Pioneer Towers, 17th Floor,
Plot No. 16, Survey No.64,
Software Unit Layout,
APIIk, i-Tech City, Madhapur,
Hyderabad : 500 080.
21. AT&T Global Network Service India Pvt. Ltd.,
13th floor,1305-06, Mohan Dev House,
13, Tolstoy Marg, New Delhi – 110 001.
22. Southern Online Bio Technologies Limited,
Flat No.A3, 3rd Floor, office block,
Samart Complex, Saifabad,
Hyderabad-500 004.
23. Reliance Jio Infocomm Limited
9th Floor Maker Chambers IV,
222, Nariman Point,
Mumbai -400 021.
24. Limras Eronet Broadband Services Private Limited,
Doshi Towers, First Floor
#156, Poonamalle High Road,
Kilpauk, Chennai-600 010.
25. RS Broadband Service India Private Limited,
Doshi Towers, First Floor,
Old #156, New #205,
Poonamalle High Road,
Kilpauk, Chennai 600 010.
26. Spectra ISP Networks Pvt. Ltd.
Plot No. 21-22, 3rd Floor
Udyog Vihar, Phase IV,
Gurgaon-122 015.
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C.S. (Comm. Div.) No.275 of 2023
27. Essel Shyam Communications Ltd.
1121, Hemkunt Chambers, 11th Floor,
89, Nehru Place, New Delhi-110 019 India
28. Five Network Solution (1) Ltd.
22/2, Plot No 275-B
Gurunanak School Compound,
Sion (West), Mumbai 400 022, India.
29. Atria Convergence Technologies Limited
No. 17/68, Chevalier Shivaji Ganesan Street
New Colony, T.Nagar
Chennai- 600 017.
30. Action Lane
No 16, No 1A Kalpana Apartments,
1st Street, Above Padmanaba Nagar Electricity Board
Adyar, Chennai-600 020.
31. Jak Communications Pvt Ltd
No 4, J Block, Near 6th Avenue,
Anna Nagar East,
Chennai-600 102.
32. C32 Cable Net Pvt. Ltd.
old No. 284, New No. 204,
Shanmugam Salai, Royapettah,
Chennai-600 014.
33. Thamizhaga Cable TV Communication Pvt. Ltd
No.9 A/5, Club Road, Near Mittai Shop,
Chetpet, Chennai-600 031. ... Defendants
Prayer : PLAINT FILED UNDER ORDER VII RULE I OF
CIVIL PROCEDURE CODE, 1908 AND ORDER IV RULE 1 OF
O.S. RULES, 1956 READ WITH SECTIONS 51, 52, 55 AND 62 OF
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C.S. (Comm. Div.) No.275 of 2023
THE COPYRIGHT ACT, 1957 and THE COPYRIGHT
(AMENDMENT) ACT, 2012 AND SECTION 7 OF THE
COMMERCIAL COURTS, ACT 2015 - SUIT FOR PERMANENT
INJUNCTION FOR THE INFRINGEMENT OF COPYRIGHT to
grant a judgment and decree on the following terms :
a. A permanent injunction restraining the Defendants 1 to 29 from
infringing the cinematographic film “Khichdi 2 Mission
Paanthukhistan” and said Work be directed to block all websites/web
pages and future websites (including their prefix and suffix) and those
Non-Compliant websites mentioned in Schedule-A hosting contents that
relate to Plaintiff's copyright protected cinematographic film “Khichdi 2
Mission Paanthukhistan” in any manner, thereby restraining the
unauthorised copying. transmission, communication or make available or
display or release or show or upload or download or exhibit or play
and/or in any manner communicate in and /or through their services
immediate of receipt of details of such infringing websites/webpages in
writing;
b. A permanent injunction restraining the Defendants 30-33 from
infringing the cinematographic film “Khichdi 2 Mission
Paanthukhistan” by themselves, their partners/proprietor/Power Agents,
heirs, representatives, successors in business, assigns, distributors,
agents, servants or anyone claiming through them or under them from
infringing the Plaintiff copyrighted cinematographic film “Khichdi 2
Mission Paanthukhistan” by copying, recording reproducing or
allowing Cam cording or allowing others to transmit, communicate or
make available or distributing or duplicating or displaying or releasing or
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C.S. (Comm. Div.) No.275 of 2023
showing or uploading or downloading exhibiting or playing and/or in any
manner whatsoever from communicating the cinematographic film
“Khichdi 2 Mission Paanthukhistan” and said Work without a proper
license from the Plaintiff or in any other manner which would violate /
infringe the Plaintiff copyrighted cinematographic film “Khichdi 2
Mission Paanthukhistan” through different mediums including but not
limited to CD, DVD, Blu-ray disc, VCD, cable TV, Direct to home
services, internet services, multimedia messaging services, pen drives,
hard drives, tapes, DAS, satellite, Conditional Access Systems or in any
other medium/manner whatsoever and
c. for costs of the suit.
For Plaintiff : Mr.T. Pandiyan
for M/s.P.K. Law Firm
JUDGEMENT
The learned counsel for the plaintiff seeks permission of this Court
to withdraw this suit. He has made an endorsement to that effect in the
Court bundle. Accordingly, the suit is dismissed as withdrawn. No
costs. Consequently, connected applications are closed.
05.01.2024
Index: Yes/ No Speaking order / Non speaking order Neutral citation : Yes / No vsi2
https://www.mhc.tn.gov.in/judis
C.S. (Comm. Div.) No.275 of 2023
ABDUL QUDDHOSE, J.
vsi2
C.S. (Comm. Div.) No.275 of 2023
05.01.2024
https://www.mhc.tn.gov.in/judis
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