Madras High Court
D.Raja vs R.Lakshmi on 3 January, 2024
Author: D.Bharatha Chakravarthy
Bench: Sanjay V.Gangapurwala, D.Bharatha Chakravarthy
W.A.No.1062 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.01.2024
CORAM :
THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
W.A.No.1062 of 2022
D.Raja, S/o.Devan
Power Agent of G.Latha, W/o.Gopal Boyan
No.7, 1st Street, Velliyankadu
Tiruppur – 641603. .. Appellant
Vs
1 R.Lakshmi
2 The District Collector
Tiruppur District.
3 The District Revenue Officer
Tiruppur
District Collector Officer
Tiruppur.
4 The Commissioner
Sirupooluvapatti
Tiruppur District - 641 687.
5 The Sub Collector/Revenue Divisional Officer
Tiruppur, Tiruppur District.
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W.A.No.1062 of 2022
6 The Tahsildar
Tiruppur North Taluk
Tiruppur District.
7 The Inspector of Police
Tiruppur North Police Station
Tiruppur District.
8 The District Surveyor
Tiruppur, Tiruppur District.
9 The Village Administrative Officer
Thottipalayam Village,
Tiruppur North Taluk, Tiruppur District.
10 S.N.S.Sukumaran .. Respondents
Prayer: Appeal under Clause 15 of the Letters Patent against the
order dated 6.1.2022 passed in W.P.No.25368 of 2019 by the learned
Single Judge.
For the Appellant : Mr.S.Kasirajan
for M/s.C.Prabakaran
For the Respondents : Mr.P.Muthukumar
State Government Pleader
for respondents 2 to 9
JUDGMENT
(Delivered by the Hon'ble Chief Justice)
Heard Mr.S.Kasirajan, learned counsel appearing on behalf of
Ms.G.Latha, who executed the power of attorney in favour of the
appellant herein; and Mr.P.Muthukumar, learned State Government
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Pleader for respondents 2 to 9.
2. Mr.S.Kasirajan, learned counsel, submits that G.Latha, who
executed power of attorney in favour of D.Raja, appellant herein, is
present in court. The power of attorney executed in favour of
D.Raja has been cancelled. The appellant G.Latha does not want to
prosecute the present appeal.
In the light of the request made, the appeal is dismissed as
withdrawn. There shall be no order as to costs. Consequently,
C.M.P.No.6668 of 2022 is closed.
(S.V.G., CJ.) (D.B.C., J.)
03.01.2024
Index : Yes/No
Neutral Citation : Yes/No
sasi
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To:
1 The District Collector
Tiruppur District.
2 The District Revenue Officer
Tiruppur
District Collector Officer
Tiruppur.
3 The Commissioner
Sirupooluvapatti
Tiruppur District - 641 687.
4 The Sub Collector/Revenue Divisional Officer
Tiruppur, Tiruppur District.
5 The Tahsildar
Tiruppur North Taluk
Tiruppur District.
6 The Inspector of Police
Tiruppur North Police Station
Tiruppur District.
7 The District Surveyor
Tiruppur, Tiruppur District.
8 The Village Administrative Officer
Thottipalayam Village,
Tiruppur North Taluk, Tiruppur District.
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THE HON'BLE CHIEF JUSTICE
AND
D.BHARATHA CHAKRAVARTHY,J.
(sasi)
03.01.2024
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