K.Muthuraj vs State Rep. By
2024 Latest Caselaw 16018 Mad

Madras High Court

K.Muthuraj vs State Rep. By on 19 August, 2024

                                                                              Crl.A.(MD)No.434 of 2016


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 19.08.2024

                                                        CORAM :

                                   THE HONOURABLE Mr. JUSTICE G.ILANGOVAN

                                                Crl.A.(MD)No.434 of 2016

                     K.Muthuraj                                              ... Appellant

                                                         versus
                     State rep. by
                     The Inspector of Police,
                     Thalavaipuram Police Station,
                     Virudhunagar District.                                  ... Respondent

                     Prayer : Criminal Appeal filed under Section 374 Cr.P.C. to call for
                     the records of the Fast Track Mahila Court, Srivilliputhur in S.C.No.79
                     of 2016 and set aside the conviction and sentence order dated
                     07.12.2015 and acquitted the appellant herein.


                                       For Appellant   : Mr.Sheik Abdullah
                                                         Legal Aid Counsel

                                       For Respondent : Mr.M.Sakthi Kumar,
                                                        Government Advocate (Crl. side)


                                                       JUDGMENT

Today, when the matter is taken up for hearing, the learned

counsel on either side submit that the appellant died on 02.10.2023. https://www.mhc.tn.gov.in/judis

2. In view of the said submission, this Criminal Appeal is

dismissed as abated.

19.08.2024 Index : Yes/No Internet:Yes/No NCC : Yes/No. ogy

To

1. The Sessions Judge, Mahila (Fast Track) Court, Dindigul.

2. The Inspector of Police, Thadikombu Police Station, Dindigul District.

3. The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

G.ILANGOVAN, J.,

ogy

19.08.2024

https://www.mhc.tn.gov.in/judis