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Maddock Films Private Limited vs Bharat Sanchar Nigam Limited
2024 Latest Caselaw 15975 Mad

Citation : 2024 Latest Caselaw 15975 Mad
Judgement Date : 19 August, 2024

Madras High Court

Maddock Films Private Limited vs Bharat Sanchar Nigam Limited on 19 August, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                    C.S.(Comm.Div.) No.102 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 19.08.2024

                                                     CORAM

                        THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY

                                          C.S.(Comm.Div.) No.102 of 2024
                                          and O.A.Nos.385 & 386 of 2024


                     Maddock Films Private Limited
                     163, Central Avenue, Santacruz West,
                     Mumbai, Maharashtra 400 054
                     Also having their branch office at
                     No.2, Club House Road, Chennai 600 002
                     Rep. By its Authorised Signatory
                     Ms.Nandini Kumar                                              ... Plaintiff
                                                      -vs-


                     1.Bharat Sanchar Nigam Limited,
                       Bharat Sanchar Bhavan,
                       Harish Chandra Mathur Lane,
                       Janpath, New Delhi 110 001.

                     2.Mahanagar Telephone Nigam Ltd
                       5th Floor, Mahanagar Door Sanchar Sadan,
                       9, CGO Complex, Lodhi Road, New Delhi 110 003.

                     3.Bharti Airtel Limited
                       Bharti Crescent, 1, Nelson Mandela Road,
                       VasantKunj, Phase II, New Delhi 110 070.

                     4.Hathway Cable & Datacom Limited,

                     1/10


https://www.mhc.tn.gov.in/judis
                                                                      C.S.(Comm.Div.) No.102 of 2024

                        05/806, 8th Floor, Windsor
                        Off. CST Road, Kalina
                        Santacruz (East)
                        Mumbai 400 098.

                     5.Tata Communication Limited
                       Vsb, Mahatma Gandhi Road Fort Mumbai,
                       Maharashtra 400 001.

                     6.Vodafone India,
                       Suman Tower, Plot No.18,
                       Sector – 11, Gandhinagar
                       Gujarat 382 011.

                     7.IDEA CELLULAR LIMITED
                       Suman Tower, Plot No.18, Sector 11,
                       Gandhinagar, Gujarat - 382 011.

                     8.TATA TELESERVICES LTD
                       10th Floor, Tower I, Jeevan Bharati, 124,
                       Connaught Circus,
                       New Delhi 110001.

                     9.GTPL HATHWAY LTD
                       202, 2nd Floor, Sahajanand, Shopping Centre,
                       Opp.Swaminarayan Temple, Shahibaugh,
                       Ahmedabad - 380004.

                     10.TIKONA DIGITAL NETWORKS PRIVATE LIMITED,
                        Office 3A, 3rd Floor, LBS Marg,
                        Bhandup (West),
                        Mumbai - 400 078.


                     11.BG BROADBAND INDIA PRIVATE LIMITED
                        Plot No.54, Marol Industrial Cooperative Area,

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                                                                     C.S.(Comm.Div.) No.102 of 2024

                          Off. Andheri Kurla Road, Andheri (East),
                          Mumbai 400 059.

                     12.SIFY TECHNOLOGIES LIMITED
                        2nd Floor, TIDEL PARK, no.4,
                        Canal Bank Road, Chennai - 600 113.

                     13.SITI BROADBAND SERVICES PVT.LTD
                        B-10, Lawrence Road, Industrial Area,
                        New Delhi North West DL 110033 IN.

                     14.YOU BROADBAND AND CABLE INDIA LTD
                        2nd and 3rd Floor, IQARA Centre,
                        Near Gujarat Gas Circle,
                        Adajan Hazaria Road,
                        Surat - 395009

                     15.ASIANET SATELLITE COMMUNICATIONS
                        2A, II Floor, LeelaInfopark,
                        Technopark Limited,
                        Kazhakkoottam,
                        Thiruvananthapuram,
                        Kerala - 695581.

                     16.DATA INFOSYS LIMITED
                        Station Road, Durgapuram,
                        Jaipur 302018.

                     17.READYLINK INTERNET SERVICES LIMITED
                        Galaxy, Plot No.7, Sakhthi Colony, RK Puram,
                        Ganpathy, Coimbatore - 641006.

                     18.NETTLINX LIMITED
                        5-9-22, 3rd Floor, My Home Sarovar Plaza,
                        Secretariat Road, Saifabad,
                        Hyderabad - 500004.


                     3/10


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                                                                  C.S.(Comm.Div.) No.102 of 2024



                     19.CITY ONLINE SERVICES LIMITED
                        701, 7th Floor, Aditya Trade Center,
                        Ameerpet, Hyderabad - 500 038.

                     20.PIONEER eLABS LIMITED
                        Pioneer Towers, 17th Floor, Plot No.16,
                        Survey No.64, Software Unit Layout,
                        APIIk, i-Tech City, Madhapur, Hyderabad 500 080.

                     21.AT AND T GLOBAL NETWORK SERVICE INDIA PVT LTD
                        13th Floor, 1305-06, Mohan Dev House, 13,
                        Tolstoy Marg, New Delhi - 110 001.

                     22.SOUTHERN ONLINE BIO TECHNOLOGIES LIMITED
                        Flat No.A3, 3rd Floor, Office Block,
                        Samrat Complex, Saifabad, Hyderabad - 500 004.

                     23.RELIANCE JIO INFOCOMM LIMITED
                        9th Floor Maker Chambers IV, 222,
                        Nariman Point, Mumbai - 400 021.

                     24.LIMRAS ERONET BROADBAND SERVICES PRIVATE LIMITED,
                        Doshi Towers, First Floor, #156,
                        Poonamallee High Road, Kilpauk, Chennai - 600 010.

                     25.RS BROADBAND SERVICE INDIA PRIVATE LIMITED
                        Doshi Towers, First Floor, Old # 156,
                        New # 205, Poonamallee High Road,
                        Kilpauk, Chennai 600 010.

                     26.SPECTRA ISP NETWORKS PVT LTD
                        Plot No.21-22, 3rd Floor, Udyog Vihar,
                        Phase IV, Gurgaon - 122 015.

                     27.ESSELSHYAM COMMUNICATIONS LTD


                     4/10


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                                                                    C.S.(Comm.Div.) No.102 of 2024

                          1121, Hemkunt Chambers, 11th Floor, 89,
                          Nehru Place New Delhi - 110 019 India.

                     28.FIVE NETWORK SOLUTION (I) LTD
                        22/2, Plot No. 275-B, Gurunanak School Compound,
                        Sion (West), Mumbai 400 022, India.

                     29.ATRIA CONVERGENCE TECHNOLOGIES LIMITED
                        No.17/68, Chevalier Shivaji Ganesan Street,
                        New Colony, T.Nagar, Chennai - 600 017.

                     30.Action Lane
                        No.16, No.1A Kalpana Apartments,
                        1st Street, Above Padmanaba Nagar Electricity Board
                        Adyar, Chennai 600 020.

                     31.Jak Communications Pvt Ltd
                        No.4 J Block, Near 6th Avenue,
                        Anna Nagar East,
                        Chennai 600 102.

                     32.C32 Cable Net Pvt. Ltd.
                        Old No.284, New No.204,
                        Shanmugam Salai, Royapettah,
                        Chennai 600 014.

                     33.Thamizhaga Cable TV Communication Pvt Ltd
                        No.9 A/5, Club Road, Near Mittai Shop,
                        Chetpet, Chennai 600 031.                             ... Defendants




                     PRAYER: Civil Suit (Commercial Division) filed under Order VII

                     Rule 1 Civil Procedure Code, 1908 And Order IV Rule 1 of O.S.Rules,

                     5/10


https://www.mhc.tn.gov.in/judis
                                                                          C.S.(Comm.Div.) No.102 of 2024

                     1956 Read With Sections 51, 52, 55 and 62 of the Copyrights Act, 1957

                     and the Copyright (Amendment) Act, 2012 and Section 7 of the

                     Commercial Courts Act, 2015, praying to the judgment and decree:-



                                  (a) A permanent injunction restraining the Defendants 1 to 29

                     from infringing the cinematographic film “MUNJYA” and said Work

                     be directed to block all websites / web pages and future websites

                     (including their prefix and suffix) and those Non-Complaint websites

                     mentioned in Schedule-A hosting contents that relate to plaintiff's

                     copyright protected cinematographic film “MUNJYA” in any

                     manner, thereby restraining the unauthorised copying, transmission,

                     communication or make available or display or release or show or

                     upload or download or exhibit or play and / or in any manner



                     communicate in and / or through their services immediate of receipt

                     of details of such infringing websites / web pages in writing;



                                  (b) A permanent injunction restraining the Defendants 30 – 33


                     6/10


https://www.mhc.tn.gov.in/judis
                                                                                 C.S.(Comm.Div.) No.102 of 2024

                     or any other person or entity from infringing the cinematographic

                     film “MUNJYA” by themselves, their partners / proprietor /

                     directors, heirs, representatives, successors in business, assigns,

                     distributors, agents, servants or anyone claiming through them or

                     under        them    from      infringing     the        plaintiff's     copyrighted

                     cinematographic        film     “MUNJYA”            by      copying,       recording,

                     reproducing or allowing camcording or allowing others to transmit,

                     communicate or make available or distributing or duplicating or

                     displaying or releasing or showing or uploading or downloading or

                     exhibiting or playing and / or in any manner whatsoever from

                     communicating the cinematographic film “MUNJYA” and said Work

                     without a proper license from the Plaintiff or in any other manner

                     which        would   violate   /   infringe    the       plaintiff's     copyrighted

                     cinematographic film “MUNJYA” through different mediums

                     including but not limited to CD, DVD, Blu-ray disc, VCD, Cable TV,

                     Direct to home services, Internet services, multimedia messaging

                     services, pen drives, hard drives, tapes, DAS, satellite, Conditional

                     Access Systems or in any other medium / manner whatsoever;


                     7/10


https://www.mhc.tn.gov.in/judis
                                                                            C.S.(Comm.Div.) No.102 of 2024




                                  (c) For costs of the suit.



                                  For Plaintiff        : Mr.T.Pandian
                                                         for M/s.P.K.Law Firm

                                                               **********


                                                           JUDGMENT

Learned counsel for the plaintiff submits that he has been

instructed to withdraw the suit. He has made an endorsement for

withdrawal.

2. By taking note of the endorsement, C.S.(Comm.Div.) No.102

of 2024 is dismissed as withdrawn without any order as to costs.

Consequently, O.A.Nos.385 and 386 of 2024 are closed.

19.08.2024

https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.102 of 2024

rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No

SENTHILKUMAR RAMAMOORTHY,J

rna

https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.102 of 2024

C.S.(Comm.Div.) No.102 of 2024 and O.A.Nos.385 & 386 of 2024

19.08.2024

https://www.mhc.tn.gov.in/judis

 
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