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Dr.J.Sangumani vs Dr.T.Soundarya
2024 Latest Caselaw 15644 Mad

Citation : 2024 Latest Caselaw 15644 Mad
Judgement Date : 12 August, 2024

Madras High Court

Dr.J.Sangumani vs Dr.T.Soundarya on 12 August, 2024

Author: S.M.Subramaniam

Bench: S.M.Subramaniam, V.Sivagnanam

                                                                                  LPA No.14 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 12.08.2024

                                                    CORAM :

                              THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
                                                 AND
                                THE HONOURABLE MR. JUSTICE V.SIVAGNANAM

                                               LPA.No.14 of 2024
                                                     against
                                             Cont.P.No.1757 of 2024

                1.Dr.J.Sangumani,
                Director of Medical Education,
                Directorate of Medical Education,
                Kilpauk, Chennai - 600 010.

                2.Dr.P.K.Baskar,
                Dean of the Government Chengalpattu Medical College,
                G.S.T.Road, Chengalpattu District,
                Kancheepuram - 603 001.

                3.Dr.K.Ramadevi,
                Dean of the Government Villupuram Medical College,
                Mundiyampakkam, Villupuram - 605 601.
                                                               ... Appellants/Contemnors 1 to 3

                                                      Vs.
                1.Dr.T.Soundarya
                2.Dr.Anjali Jayakumar
                3.Dr.M.Madhumitha
                4.Dr.A.Divya Kalyani
                5.Dr.G.Lakshmanan
                6.Dr.Faahima Rhismiya P.

                Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                         LPA No.14 of 2024

                7.Dr.M.Kannadhasan
                8.Dr.R.Keerthana
                9.Dr.A.Vinitha
                10.Dr.T.Rajapriya                                      ... Respondents


                PRAYER: Letter Patent Appeal filed under Clause 15 of the Letters Patent against

                the order dated 06.08.2024 made in contempt petition No.1757 of 2024.

                                  For Appellants          : Mr.K.Tippu Sulthan
                                                            Government Advocate

                                                       JUDGMENT

(Order of the Court was made by S.M.SUBRAMANIAM, J.)

Mr.K.Tippu Sulthan, the learned Government Advocate appearing on behalf

of the appellants seeks permission of this Court to withdraw the present letters

patent appeal and also made an endorsement to that effect in the case bundle.

2. In view of the above, this letters patent appeal stands dismissed as

withdrawn.

                                                                      [S.M.S., J.]         [V.S.G., J.]
                                                                                12.08.2024
                veda
                Index                   :     Yes/No
                Speaking Order          :     Yes/No
                Neutral Citation        :     Yes/No






https://www.mhc.tn.gov.in/judis

To

1. Director of Medical Education, Directorate of Medical Education, Kilpauk, Chennai - 600 010.

2. Dean of the Government Chengalpattu Medical College, G.S.T.Road, Chengalpattu District, Kancheepuram - 603 001.

3. Dean of the Government Villupuram Medical College, Mundiyampakkam, Villupuram - 605 601.

https://www.mhc.tn.gov.in/judis

S.M.SUBRAMANIAM, J.

AND V.SIVAGNANAM, J.

veda

12.08.2024

https://www.mhc.tn.gov.in/judis

 
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