Desammal vs .
2024 Latest Caselaw 15541 Mad

Madras High Court

Desammal vs . on 9 August, 2024

                                                                                  Cros.Obj.No. 28 of 2016

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 09.08.2024

                                                          CORAM :

                                  THE HONOURABLE MR. JUSTICE N.SENTHILKUMAR

                                                 Cros. Obj. No.28 of 2016

                    1. Desammal

                    2. Gandhimani                                             .... Cross Objectors


                                                            Vs.
                    Natarajan                                                        ...Respondent



                    PRAYER: Cross Objection filed under Order 41 Rule 22 of Code of Civil
                    Procedure, 1908 to set aside the judgment and decree dated 07.01.2014 made
                    in A.S.No. 87 of 2013 on the file of Principal District Judge, Erode reversing
                    the finding of the Judgment and decree dated 29.08.2013 made in O.S.No. 39
                    of 2011 on the file of the Learned Subordinate Judge, Sathiyamangalam in
                    respect of findings of the Will dated by allowing the present cross appeal.




                                    For Cross Objectors     : Mr.R.Thirumoorthy




                    Page No.1 of 3

https://www.mhc.tn.gov.in/judis
                                                                                 Cros.Obj.No. 28 of 2016




                                                     JUDGMENT

The learned counsel for the Cross Objectors seeks permission of this

Court to withdraw this Cross Objection and also made an endorsement to that

effect in the case bundle.

2. In view of the above, this Cross Objection is dismissed as

withdrawn. There shall be no order as to costs.

09.08.2024

(2/2)

nsl Index:Yes/No Speaking Order : Yes/No Neutral case citation: Yes/No

https://www.mhc.tn.gov.in/judis

N.SENTHILKUMAR,J.

nsl

Cross. Objection No. 28 of 2016

09.08.2024

https://www.mhc.tn.gov.in/judis