Teachers Recruitment Board vs K.Balakrishnan
2024 Latest Caselaw 15324 Mad

Madras High Court

Teachers Recruitment Board vs K.Balakrishnan on 7 August, 2024

Author: S.S.Sundar

Bench: S.S.Sundar, Sathi Kumar Sukumara Kurup

                                                                         Rev. Appl. No.98 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 07.08.2024

                                                    CORAM :

                                      THE HON'BLE MR.JUSTICE S.S.SUNDAR
                                                       and
                           THE HON'BLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP
                                              Rev. Appl.No.98 of 2021

                     Teachers Recruitment Board,
                     Rep. by its Member Secretary,
                     College Road, Chennai 600 006.                     ... Petitioner

                                                       -vs-
                     1. K.Balakrishnan

                     2. The State of Tamil Nadu,
                        Rep. by its Secretary,
                        Labour and Employment Department,
                        Fort St. George, Chennai 600 009.

                     3. The District Employment Officer,
                        District Employment Office,
                        Mohanur Road, Namakkal,
                        Namakkal District.

                     4. The Professional Executive Employment
                         Officer, (P.G.Employment Office),
                        Madurai P.G. Employment Office,
                        Madurai.

                     5. The Commissioner of Employment &
                         Training, Guindy, Chennai 600 032.

                     6. The State of Tamil nadu,
                        Rep. by its Secretary, School Education
                        Dept., Fort St. George, Chennai 600 009.

https://www.mhc.tn.gov.in/judis
                     Page 1 of 4
                                                                           Rev. Appl. No.98 of 2021

                     7. The Director of School Education,
                        DPI Campus, College Road,
                        Chennai 600 006.                                  ... Respondents

                     PRAYER : Review Petition filed under Order 47 Rule 1 and 2 read with
                     Section 114 of CPC seeking to review the judgment dated 22.02.2021
                     passed in W.A.No.2770 of 2019 on the file of this Court.

                                   For Petitioner    : Mr.R.Neelakandan
                                                       Addl. Adv. General
                                                       assisted by Mr.K.Satish Kumar,
                                                       Stdg. Counsel.

                                   For Respondents   : Mrs.V.Yamuna Devi,
                                                       Spl. G.P. for RR 2 to 7.

                                                       *****

                                                       ORDER

(Order of the Court was made by S.S.SUNDAR, J)

The learned Additional Advocate General appearing for the

review applicant states that by virtue of the order passed subsequently in

a contempt petition, the prayer in the review application becomes

infructuous and therefore, the review application may be dismissed as not

pressed. He has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis

In view of the above, the review application is dismissed as not

pressed. No costs.

                                                                 (S.S.S.R., J.)          (S.S.K., J.)
                                                                                  07.08.2024
                     Index         : Yes/No
                     NC            : Yes/No

                     sra

                     To

1. The Secretary to Govt. of Tamil Nadu, Labour and Employment Department, Fort St. George, Chennai 600 009.

2. The District Employment Officer, District Employment Office, Mohanur Road, Namakkal, Namakkal District.

3. The Professional Executive Employment Officer, (P.G.Employment Office), Madurai P.G. Employment Office, Madurai.

4. The Commissioner of Employment & Training, Guindy, Chennai 600 032.

5. The Secretary to Govt. of Tamil nadu, School Education Dept., Fort St. George, Chennai 600 009.

S.S.SUNDAR, J.

and SATHI KUMAR SUKUMARA KURUP, J.

https://www.mhc.tn.gov.in/judis

(sra)

6. The Director of School Education, DPI Campus, College Road, Chennai 600 006.

07.08.2024

https://www.mhc.tn.gov.in/judis