M/S.Mourya Vegetarian Restaurant vs The Assistant Commissioner Of Income ...
2024 Latest Caselaw 15310 Mad

Madras High Court

M/S.Mourya Vegetarian Restaurant vs The Assistant Commissioner Of Income ... on 7 August, 2024

Author: Anita Sumanth

Bench: Anita Sumanth

T.C.No.1982 of 2008

IN THE HIGH COURT OF JUDICATURE AT MADRAS

Dated: 07.08.2024

CORAM

THE HONOURABLE DR. JUSTICE ANITA SUMANTH and THE HONOURABLE MR. JUSTICE G.ARUL MURUGAN

T.C.No.1982 of 2008

M/s.Mourya Vegetarian Restaurant 12/2, 7th cross Street, Shenoy Nagar West, Chennai - 600 030.

... Appellant Vs

The Assistant Commissioner of Income Tax Central Circle I (5) Chennai - 600 034.

... Respondent PRAYER: APPEAL filed under Section 260 A of the Income Tax Act, 1961 against order dated 10.04.2008 passed in I.T.S.S.A.No.89/MDS/2005 for the block period 1.4.1989 to 31.3.1998 and 1.4.1998 to 9.3.1999 on the file of the Income Tax Appellate Tribunal, 'B' Bench, Chennai.

For Petitioner : No appearance

For Respondent : Mr.J.Narayanaswamy Senior Standing Counsel

https://www.mhc.tn.gov.in/judis

DR. JUSTICE ANITA SUMANTH and MR. JUSTICE G.ARUL MURUGAN

J U D G M EN T

(Judgment of the Court was delivered by Dr.ANITA SUMANTH,J.)

This matter had come up for hearing on 05.08.2024 when the

appellant/assessee was called absent, despite being served. Hence, it was

directed to be listed today under the caption 'for dismissal'. Even today, the

appellant is unrepresented. Hence, this Tax Case is dismissed for non-

prosecution. No costs.

(A.S.M.,J) (G.A.M.,J) 07.08.2024 Index:Yes/No Speaking order/Non-speaking order Neutral Citation: Yes/No sl

To

1. The Income Tax Appellate Tribunal, 'B' Bench, Chennai.

2. The Assistant Commissioner of Income Tax Central Circle I (5), Chennai - 600 034.

https://www.mhc.tn.gov.in/judis