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Commonwealth Scientific And vs The Assistant Controller Of Patents And ...
2024 Latest Caselaw 15209 Mad

Citation : 2024 Latest Caselaw 15209 Mad
Judgement Date : 6 August, 2024

Madras High Court

Commonwealth Scientific And vs The Assistant Controller Of Patents And ... on 6 August, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                              (T)CMA(PT)/151/2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                 DATED: 06.08.2024
                                                       CORAM
                      THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
                                                (T)CMA(PT)/151/2023
                                                (OA/38/2020/PT/CHN)

                     1. Commonwealth Scientific and
                        Industrial Research Organisation,
                     Limestone Avenue Campbell,
                     Australian Capital Territory 2612,
                     Australia.

                     2. Grains Research and Development Corporation,
                     1st Floor, 40 Blackall Street,
                     Barton, Australian Capital Territory,
                     2600, Australia.                                            ... Appellants
                                                           -vs-

                     The Assistant Controller of Patents and Designs,
                     The Patent Office,
                     IPR Building, SIDCO Plot,
                     GST Road, Guindy,
                     Chennai 600 032.                                          ... Respondent


                     PRAYER:         Transfer Civil Miscellaneous Appeal (Patents) filed under

                     Section 117-A of the Patents Act, 1970, praying to the Hon'ble Court to

                     allow the present Appeal and set aside/quash the impugned order dated

                     January 28, 2020 passed by the Respondent in Indian Patent Application No.

                     3829/CHENP/2011 and allow the said Indian Patent Application

                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                        (T)CMA(PT)/151/2023

                     No.3829/CHENP/2011 and direct grant of patent in respect thereof.



                                        For Appellants     : Mr.K.Muthu Selvam
                                                             for M/s.K And S Partners

                                        For Respondent     : Mr.S.Janarthanam,
                                                             Senior Standing Counsel

                                                          JUDGMENT

Learned counsel for the appellant submits that he has been instructed

to withdraw the appeal. A memo dated 06.08.2024 was filed for the said

purpose. By taking note of the same, (T)CMA(PT)No.151 of 2023 is

dismissed as withdrawn without any order as to costs.

06.08.2024

Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No

kj

To

The Assistant Controller of Patents and Designs, The Patent Office, IPR Building, SIDCO Plot,

https://www.mhc.tn.gov.in/judis (T)CMA(PT)/151/2023

GST Road, Guindy, Chennai 600 032.

SENTHILKUMAR RAMAMOORTHY,J

https://www.mhc.tn.gov.in/judis (T)CMA(PT)/151/2023

kj

(T)CMA(PT)/151/2023 (OA/38/2020/PT/CHN)

06.08.2024

https://www.mhc.tn.gov.in/judis

 
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