Madras High Court
Dr.A.Rathinavel vs The Union Of India on 6 August, 2024
Author: C.V.Karthikeyan
Bench: C.V.Karthikeyan, J.Sathya Narayana Prasad
W.A.(MD)Nos.837 to 839 of 2018
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 06.08.2024
CORAM
THE HON'BLE MR.JUSTICE C.V.KARTHIKEYAN
AND
THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.A(MD)Nos.837 to 839 of 2018
and
C.M.P.(MD)Nos.5051 to 5053 of 2018
W.A(MD)No.837 of 2018:-
Dr.A.Rathinavel ... Appellants
vs
1.The Union of India,
represented by its Secretary,
Ministry of Health and Family Welfare,
Nirman Bhavan, Maulana Azad Road,
New Delhi - 110 011.
2.The Medical Council of India (MCI),
represented by its Secretary,
Pocket-14, Sector 8,
Dwarka, New Delhi - 110 077.
3.The State of Tamil Nadu,
represented by its Principal Secretary,
Department of Health and Family Welfare,
Fort St.George, Chennai - 600 009.
1/6
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W.A.(MD)Nos.837 to 839 of 2018
4.The Director of Medical Education,
Kilpauk, Chennai - 600 010.
5.The Dean,
Madurai Medical College,
Madurai - 625 020, Madurai District.
6.Dr.G.Hosephraj ...Respondents
PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, to set aside
the order of this Court dated 04.06.2018 passed in W.P(MD)No.10454 of
2015.
For Appellant : Mr.K.Ragadeesh Kumar
for M/s.Isaac Chambers
For R1 : Mr.S.Jeyasingh
For R2 : Ms.Shubha Ranjani Anand
For R3 to R5 : Mr.N.Ramesh Arumugam
Government Advocate
For R6 : Mr.S.Rajasekar
for M/s.T.Lajapathi Roy Association
W.A(MD)No.838 of 2018:-
Dr.A.Rathinavel ... Appellants
vs
1.The State of Tamil Nadu,
represented by its Principal Secretary,
Department of Health and Family Welfare,
Fort St.George, Chennai - 600 009.
2/6
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W.A.(MD)Nos.837 to 839 of 2018
2.The Director of Medical Education,
Kilpauk, Chennai - 600 010.
3.The Dean,
Madurai Medical College,
Madurai - 625 020, Madurai District.
4.Dr.G.Hosephraj ...Respondents
PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, to set aside
the order of this Court dated 04.06.2018 passed in W.P(MD)No.7779 of
2016.
For Appellant : Mr.K.Ragadeesh Kumar
for M/s.Isaac Chambers
For R1 to R3 : Mr.N.Ramesh Arumugam
Government Advocate
For R4 : Mr.S.Rajasekar
for M/s.T.Lajapathi Roy Association
W.A(MD)No.839 of 2018:-
Dr.A.Rathinavel ... Appellants
vs
1.The State of Tamil Nadu,
represented by its Principal Secretary,
Department of Health and Family Welfare,
Fort St.George, Chennai - 600 009.
3/6
https://www.mhc.tn.gov.in/judis
W.A.(MD)Nos.837 to 839 of 2018
2.The Director of Medical Education,
Kilpauk, Chennai - 600 010.
3.The Dean,
Madurai Medical College,
Madurai - 625 020, Madurai District.
4.Dr.G.Hosephraj ...Respondents
PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, to set aside
the order of this Court dated 04.06.2018 passed in W.P(MD)No.23354 of
2015.
For Appellant : Mr.K.Ragadeesh Kumar
for M/s.Isaac Chambers
For R1 to R3 : Mr.N.Ramesh Arumugam
Government Advocate
For R4 : Mr.S.Rajasekar
for M/s.T.Lajapathi Roy Association
*****
COMMON JUDGMENT
(Judgment of this Court was delivered by C.V.KARTHIKEYAN, J.)
The Writ Petitioner, who has been very happlily promoted as Dean of
Government Rajaji Hospital at Madurai, in November, 2019, retired on
30.04.2024. The issue raised in the Writ Petitions, therefore, have become
infructuous and need not be addressed now. Therefore, the Writ Appeals
https://www.mhc.tn.gov.in/judis
W.A.(MD)Nos.837 to 839 of 2018
stand closed. No costs. Consequently, connected miscellaneous petitions
are closed.
[C.V.K., J] & [J.S.N.P., J]
06.08.2024
Internet :Yes/No
Index :Yes/No
NCC :Yes/No
cmr
To
1.The Principal Secretary,
The State of Tamil Nadu,
Department of Health and Family Welfare,
Fort St.George, Chennai - 600 009.
2.The Director of Medical Education,
Kilpauk, Chennai - 600 010.
3.The Dean,
Madurai Medical College,
Madurai - 625 020, Madurai District.
https://www.mhc.tn.gov.in/judis
W.A.(MD)Nos.837 to 839 of 2018
C.V.KARTHIKEYAN, J.
AND
J.SATHYA NARAYANA PRASAD
cmr
Judgment made in
W.A(MD)Nos.837 to 839 of 2018
06.08.2024
https://www.mhc.tn.gov.in/judis
