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N.Balakrishnan vs The Managing Director
2023 Latest Caselaw 13372 Mad

Citation : 2023 Latest Caselaw 13372 Mad
Judgement Date : 29 September, 2023

Madras High Court
N.Balakrishnan vs The Managing Director on 29 September, 2023
                                                                              Rev.Apln.No.148 of 2014

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     Date : 29.09.2023

                                                        CORAM:

                                   THE HON'BLE MR. JUSTICE R.SURESH KUMAR

                                          Review Application No.148 of 2014


                     N.Balakrishnan                                                ... Applicant

                                                           Vs.


                     The Managing Director,
                     Tamil Nadu State Transport Corporation
                     (Villupuram) Ltd.,
                     Vellore Region, Rangapuram,
                     Vellore - 632 009.                                            ... Respondent

                     Prayer : Review Application filed under Order 47 Rules 1 and 2 of C.P.C.

                     read with Section 114 of C.P.C. praying to review the judgment and order

                     dated 25.08.2014 made in W.A.No.1123 of 2014.


                                    For Applicant      : Mr.V.Sivaraman
                                                         for Mr.K.Bharathi

                                    For Respondent     : Ms.S.Pavithra
                                                         Standing Counsel

                                                         ORDER

https://www.mhc.tn.gov.in/judis Rev.Apln.No.148 of 2014

[Order of the Court was made by R.SURESH KUMAR, J.]

The learned counsel appearing for the applicant submits that the

applicant wants to withdraw this review application and has given a letter

dated 21.09.2023 to the Registry seeking permission to withdraw this

review application. He has also made an endorsement to that effect in the

bundle.

2. Recording the said submission and the endorsement, this Review

Application is dismissed as withdrawn. No costs.

                                                                     [R.S.K. J]       [K.B. J.]

                                                                            29.09.2023


                     Note :

Issue order copy on 29.09.2023

Sgl

https://www.mhc.tn.gov.in/judis Rev.Apln.No.148 of 2014

To

The Managing Director, Tamil Nadu State Transport Corporation (Villupuram) Ltd., Vellore Region, Rangapuram, Vellore - 632 009.

https://www.mhc.tn.gov.in/judis Rev.Apln.No.148 of 2014

R.SURESH KUMAR, J.

AND K.KUMARESH BABU, J.

Sgl

Rev.Apln.No.148 of 2014

29.09.2023

https://www.mhc.tn.gov.in/judis

 
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