G.Mathiyazhagan vs Priyadharshini
2023 Latest Caselaw 13204 Mad

                                                                                  C.M.A.No.334 of 2023

                                   THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 26.09.2023

                                                      CORAM:

                                  THE HONOURABLE MR. JUSTICE R.SUBRAMANIAN
                                                         AND
                                   THE HONOURABLE MRS. JUSTICE R.KALAIMATHI
                                              C.M.A.No.334 of 2023
                                                      and
                                              C.M.P.No.2789 of 2023


                     G.Mathiyazhagan                                                  ...Appellant

                                                          Vs.

                     Priyadharshini                                                 ...Respondent

                     Prayer: Civil Miscellaneous Appeal filed under Section 19 of the Family
                     Courts Act, against the fair and final order in H.M.O.P.No.178 of 2018 dated
                     29.09.2022 on the file of the learned Family Court, Dharmapuri,
                     Dharmapuri District.

                                         For Appellant          : Ms.J.Kamalini

                                         For Respondent         : Mr.V.R.Annagandhi

                                                   ********
                                                 JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.334 of 2023

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

The learned counsel for the appellant seeks to withdraw this Civil

Miscellaneous Appeal and she had also made an endorsement to that effect.

2. In view of the submission and endorsement made by the

learned counsel for the appellant, this Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs. Consequently, the connected Civil

Miscellaneous Petition is closed.

                                                                        (R.S.M.,J.)     (R.K.M.,J.)
                     dsa                                                        26.09.2023
                     Index             :Yes/No
                     Internet          :Yes/No

Neutral Citation :Yes/No Speaking order/Non-Speaking order

https://www.mhc.tn.gov.in/judis C.M.A.No.334 of 2023

To

The Family Court Judge, Dharmapuri, Dharmapuri District.

https://www.mhc.tn.gov.in/judis C.M.A.No.334 of 2023

R.SUBRAMANIAN, J.

and R.KALAIMATHI, J.

dsa

C.M.A.No.334 of 2023

26.09.2023

https://www.mhc.tn.gov.in/judis