Sathaiya vs Shanmugaraj
2023 Latest Caselaw 13043 Mad

                                                                            S.A(MD)No.424 of 2006

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   Dated : 22.09.2023

                                                       CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                               S.A(MD)No.424 of 2006
                                                       and
                                              CMP(MD)No.3597 of 2006

                     1.Sathaiya
                     2.Govindan
                     3.Pethaiya
                                                                                   ... Appellants

                                                          -vs-

                     Shanmugaraj
                                                                                   ... Respondent


                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 08.07.2005 made in
                     A.S.No.66 of 2004 on the file of the Sub Court, Kovilpatti reversing the
                     Judgment and Decree dated 13.09.2004 made in O.S.No28 of 2002 on
                     the file of the District Munsif Court, Vilathikulam.

                                  For Appellants       ... Mr.D.Nallathambi
                                  For Respondent       ... Mr.T.S.Mohammed Mohideen




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                                                                              S.A(MD)No.424 of 2006


                                                        JUDGMENT

It is seen that the sole respondent died and the same was recorded

as early as on 24.02.2017. However, till date, no steps have been taken to

implead the legal heirs of the deceased sole respondent. Hence, this

Second Appeal is dismissed as abated. No costs. Consequently,

connected miscellaneous petition is closed.

22.09.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn To:

1.The Subordinate Judge, Kovilpatti.

2.The District Munsif Court, Vilathikulam.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A(MD)No.424 of 2006

KRISHNAN RAMASAMY, J.

skn

S.A(MD)No.424 of 2006 and CMP(MD)No.3597 of 2006

22.09.2023

https://www.mhc.tn.gov.in/judis